High Courts08 Apr 1953Dismissed
Thunoli Kelu Nair Vs Nambron Chirutheyi Amma and Others
Madras High Court · AIR 1954 Mad 76 : (1953) 66 LW 792
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 33 Rule 1
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,111 of 5,226
High Courts08 Apr 1953Allowed
S.J. Bashyam Achari Vs G. Parthasarathi
Madras High Court · AIR 1954 Mad 195 : (1953) 66 LW 755 : (1953) 2 MLJ 371
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 164
High Courts08 Apr 1953Allowed
Karipineni Rajayya and Others Vs Vallurupalli Ramachandra Rao and Others
Madras High Court · AIR 1954 Mad 488
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3Usurious Loans (Madras Amendment) Act, 1938 — Section 2Usurious Loans Act, 1918 — Section 3(2)
High Courts07 Apr 1953Dismissed
Nagappa Chowdry and Another Vs Rangaswami Chetti
Madras High Court · AIR 1954 Mad 475 : (1953) 66 LW 1031
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20(2)Limitation Act, 1908 — Article 164, 166
High Courts07 Apr 1953Dismissed
Vali Venkataswami and Others Vs Gannabathulla Venkataswami
Madras High Court · AIR 1954 Mad 9 : (1953) 66 LW 708 : (1953) 2 MLJ 396
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 101Partnership Act, 1932 — Section 11, 44
High Courts06 Apr 1953Allowed
Official Assignee of Madras Vs A.P. Subramania Mudaliar and Others
Madras High Court · (1953) 2 MLJ 272
Presidency Towns Insolvency Act, 1909 — Section 53
High Courts06 Apr 1953Allowed
Prodattur Municipal Council Vs Gurnam Hanumanthu and Others
Madras High Court · AIR 1954 Mad 479 : (1953) 66 LW 1001 : (1953) 2 MLJ 614
Specific Relief Act, 1877 — Section 42Tamil Nadu District Municipalities Act, 1920 — Section 61Tamil Nadu Land Encroachment Act, 1905 — Section 2
High Courts06 Apr 1953Dismissed
In Re: Killi Suryanarayana Naidu
Madras High Court · AIR 1954 Mad 278 : (1953) 66 LW 927
Evidence Act, 1872 — Section 123, 124
High Courts06 Apr 1953
Manuri Venkata Ramana Rao, minor by mother and next friend Manuri Rukminamma Vs Jampani Seshayya and Others
Madras High Court · AIR 1954 Mad 246 : (1953) 2 MLJ 520
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8, 9
High Courts02 Apr 1953
Subbia Goundan Vs Ramaswami Goundan and Others
Madras High Court · (1954) ILR (Mad) 80 : (1953) 2 MLJ 766
High Courts02 Apr 1953Dismissed
Bogi Arijisah Vs Kanniappa Mudaliar
Madras High Court · AIR 1954 Mad 266 : (1953) 2 MLJ 477
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 65Transfer of Property Act, 1882 — Section 67
High Courts02 Apr 1953Dismissed
The President, Hindu Religious Endowments Madras Vs Venkatarama Ayyangar and Others
Madras High Court · AIR 1954 Mad 65 : (1953) 66 LW 694 : (1953) 2 MLJ 357
Madras Hindu Religious Endowments Act, 1926 — Section 9(11A)
High Courts02 Apr 1953Dismissed
Appana Veeraraghavamma Vs Chandalada Padmaraju
Madras High Court · AIR 1954 Mad 93 : (1953) 2 MLJ 308
Provincial Insolvency Act, 1920 — Section 28(7), 54Registration Act, 1908 — Section 47
High Courts02 Apr 1953Dismissed
M.S. Madhava Rao and Others Vs D.V.K. Surya Rao, Member of the Pithapuram Co-operative Bank, Pithapuram and Others
Madras High Court · AIR 1954 Mad 103 : (1953) ILR (Mad) 1047 : (1953) 66 LW 821 : (1953) 2 MLJ 340
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts01 Apr 1953Dismissed
Vinaitheertha Thevar Vs N.S. Viswanatha Ayyar
Madras High Court · AIR 1954 Mad 508 : (1954) ILR (Mad) 484 : (1953) 2 MLJ 504
Limitation Act, 1908 — Article 132Presidency Towns Insolvency Act, 1909 — Section 17, 46Provincial Insolvency Act, 1920 — Section 28, 34
High Courts01 Apr 1953Allowed
Kunhi Sankara Ejaman Vs M. Venkappa Bhatta and Another
Madras High Court · AIR 1954 Mad 320 : (1953) 66 LW 790
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts01 Apr 1953Dismissed
P. Rengaswami Pillai and Others Vs Srirangam Municipal Council
Madras High Court · AIR 1954 Mad 213 : (1953) 2 MLJ 394
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 15, 72
High Courts01 Apr 1953Dismissed
Pogula Kesavayya Vs Pogula Venkayamma being minor by father and next friend Bollimuntha Krishnaiah
Madras High Court · AIR 1954 Mad 267
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 1(2)
High Courts31 Mar 1953Allowed
M.L.R.M. Lakshmanan Chettiar and Others Vs P.L.S.P. alias Sm. P.L. Malayandi Chettiar and Others
Madras High Court · AIR 1954 Mad 177 : (1953) 66 LW 756 : (1953) 2 MLJ 446
Limitation Act, 1908 — Article 182(5)
High Courts31 Mar 1953Dismissed
S.K. Sambandhan Vs Election Tribunal, Madras and Others
Madras High Court · AIR 1954 Mad 231 : (1954) ILR (Mad) 213 : (1953) 66 LW 868 : (1953) 2 MLJ 483
Representation of the People Act, 1951 — Section 33(6), 36(2), 39(4)