High Courts06 Jan 1956
Subbu Thaiammal Vs Rengasami Nackar and Others
Madras High Court · (1956) 2 MLJ 300
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,067 of 5,226
High Courts06 Jan 1956Allowed
State of Madras Vs His Holiness Srila Sri Subramania Pandara Sannadhi Avergal Adhina Karthar, Thiruvaduthurai Adhinam, Thiruvaduthurai
Madras High Court · AIR 1957 Mad 446 : (1957) 70 LW 183
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 8Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 9
High Courts06 Jan 1956
In Re: Manager, Rajalakshmi Motor Service and Another
Madras High Court · AIR 1956 Mad 582 : (1956) CriLJ 1207 : (1956) 1 MLJ 473
Motor Vehicles Act, 1988 — Section 123, 42, 62
High Courts06 Jan 1956
Ethirajammal Vs S.A. Venkatachariar
Madras High Court · (1956) 69 LW 293 : (1956) 2 MLJ 73
Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 5
High Courts05 Jan 1956Dismissed
Shanmugam by mother and next friend Perianayagathammal Vs S.P.A.R.S. Subramania Chettiar
Madras High Court · AIR 1956 Mad 609
High Courts05 Jan 1956
Murugayyan Kangiar Vs Marudayyammal
Madras High Court · (1956) 69 LW 563 : (1956) 2 MLJ 86
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Jan 1956Dismissed
Ellammal Vs Pachayappa gounder (Died) and Others
Madras High Court · (1956) 01 MAD CK 0029
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts03 Jan 1956Dismissed
William Jacks and Company Limited Vs The State of Madras
Madras High Court · (1956) ILR (Mad) 332 : (1956) 7 STC 327
Madras General Sales Tax Act, 1939 — Section 3(2)(1)
High Courts03 Jan 1956
S.A.N.M. Ramakrishna Chetti Vs Chinna Thangavelu Chetti and Others
Madras High Court · AIR 1956 Mad 574 : (1956) 69 LW 289 : (1956) 2 MLJ 101
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts03 Jan 1956
Mahalingam Pillai Vs Amsavalli
Madras High Court · (1956) 2 MLJ 289
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts16 Dec 1955
Akkammal Vs Kullampattiyan alias Velappa Naicken and Others
Madras High Court · AIR 1956 Mad 593 : (1956) 2 MLJ 104
Suits Valuation Act, 1887 — Section 11
High Courts16 Dec 1955
Guruswami Mudaliar (K.) Vs Executive Engineer, Mettur Canals Division
Madras High Court · (1956) 2 LLJ 44
Employees Compensation Act, 1923 — Section 12, 2, 23, 25, 3
High Courts16 Dec 1955
Bagyalakshmi Ammal and Others Vs Srinivasa Reddiar
Madras High Court · AIR 1960 Mad 510
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 11 Rule 15, Order 11 Rule 18, Order 11 Rule 18(2), Order 11 Rule 20
High Courts16 Dec 1955
V.T.S. Chandrasekhara Mudaliar and Others Vs Kulandaivelu Mudaliar and Others
Madras High Court · (1956) ILR (Mad) 1159 : (1956) 69 LW 262 : (1956) 1 MLJ 430
High Courts15 Dec 1955
K.V.V. Ardhanari Chettiar and Co., by managing partner K.V.V. Ardhanari Chettiar Vs The Union of India (UOI) and Another
Madras High Court · AIR 1956 Mad 483 : (1957) ILR (Mad) 195 : (1956) 69 LW 375 : (1956) 1 MLJ 6
Railways Act, 1890 — Section 75(1)
High Courts15 Dec 1955
Janab Jameelamma Vs The Income Tax Officer, Nagapattnam
Madras High Court · (1956) ILR (Mad) 1154 : (1956) 29 ITR 246
Constitution of India, 1950 — Article 13, 14, 226Income Tax Act, 1961 — Section 2(6C), 4, 4(2), 4(3)(vii)
High Courts15 Dec 1955
Chockiah Thevar Vs Shanmugasundaram Chettiar and another
Madras High Court · (1955) 12 MAD CK 0026
Penal Code, 1860 (IPC) — Section 415
High Courts15 Dec 1955
Janab Jameelamma Vs The Income Tax Officer
Madras High Court · AIR 1956 Mad 387 : (1956) 2 MLJ 83
Income Tax Act, 1961 — Section 4(2)
High Courts15 Dec 1955
Palanichami Chettiar and Others Vs The Reliance Bank of India, Ltd.
Madras High Court · (1956) 69 LW 440 : (1956) 1 MLJ 1.
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts15 Dec 1955
Bilige Laxminarayana Rao and Others Vs A.P. Fernandes and Others
Madras High Court · (1956) 2 MLJ 211
Limitation Act, 1963 — Section 14Transfer of Property Act, 1882 — Section 41