High Courts15 Feb 1956
In Re: Parasram Jethanand
Madras High Court · (1956) 2 MLJ 119
Income Tax Act, 1961 — Section 14(2)(c), 24(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,065 of 5,226
High Courts15 Feb 1956
T.C.K. Malligai Sundaram Ammal Vs P.R. Krishnaswamy Reddiar (died) and Others
Madras High Court · (1957) 70 LW 361 : (1957) 2 MLJ 154
High Courts14 Feb 1956
Balasubramaniaswami Pagoda and another Vs S. Ramaswami Iyer and others
Madras High Court · AIR 1956 Mad 585
High Courts14 Feb 1956
Devaki and Others Vs Rajagopal Naidu
Madras High Court · AIR 1956 Mad 628 : (1956) 69 LW 385 : (1956) 2 MLJ 258
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts14 Feb 1956Dismissed
Sri Balasubramaniaswami Pagoda and Another Vs S. Rama Swami Aiyer and Others
Madras High Court · (1956) 02 MAD CK 0053
High Courts14 Feb 1956
P.L.PR.PR. Periakaruppan Chettiar and Another Vs Rajamanickavasagam
Madras High Court · (1956) 2 MLJ 233
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19A
High Courts14 Feb 1956
Sha Hindumull Dalichand and Another Vs Madras Kirana Merchants' Association and Another
Madras High Court · (1957) 2 MLJ 416
Companies Act, 1956 — Section 26
High Courts13 Feb 1956Dismissed
Meenakshi Achi and Another Vs P.S.M. Subramanian Chettiar and Others
Madras High Court · (1956) 69 LW 704
Contract Act, 1872 — Section 188, 2, 62Evidence Act, 1872 — Section 101, 102, 103, 104, 115Limitation Act, 1908 — Section 19, 21, 21(2)
High Courts10 Feb 1956Allowed
Sivasubramania Pillai and Others Vs The Panruti Industrial Co. Ltd.
Madras High Court · AIR 1957 Mad 21
Civil Procedure Code, 1908 (CPC) — Section 9Contract Act, 1872 — Section 213
High Courts09 Feb 1956
G.P. Azzez Haji Vs Government of Madras
Madras High Court · (1956) 2 MLJ 203
Madras General Sales Tax Act, 1939 — Section 11
High Courts09 Feb 1956Dismissed
C.P. Azeez Haji Vs The Government of Madras
Madras High Court · (1956) 69 LW 450 : (1956) 7 STC 323
Madras General Sales Tax Act, 1939 — Section 11
High Courts09 Feb 1956
Krishnammal Vs N. Krishna and Others
Madras High Court · AIR 1956 Mad 424 : (1956) ILR (Mad) 1174 : (1956) 2 MLJ 30
Transfer of Property Act, 1882 — Section 69A(2)
High Courts08 Feb 1956
Ramanatha Sastrigal Vs Alagappa Chettiar and Others
Madras High Court · AIR 1956 Mad 682 : (1956) 2 MLJ 157
Transfer of Property Act, 1882 — Section 53
High Courts06 Feb 1956
N.P.A.K. Muthiah Chettiar (died) and Others Vs K.S.RM. Firm Shwebo and Others
Madras High Court · (1956) ILR (Mad) 1200 : (1956) 69 LW 602 : (1956) 2 MLJ 239
Civil Procedure Code, 1908 (CPC) — Section 44A
High Courts06 Feb 1956
N.P.A.K. Muthiah Chettiar (died) and Others Vs K.S. Rm. Firm Shwebo, Burma and Others
Madras High Court · AIR 1957 Mad 25 : (1955) 2 MLJ 608
Civil Procedure Code, 1908 (CPC) — Section 37, 44A, 9
High Courts03 Feb 1956Dismissed
In Re: Kadan Kunhikannan
Madras High Court · AIR 1957 Mad 795 : (1957) CriLJ 1423
Criminal Procedure Code, 1898 (CrPC) — Section 243, 244
High Courts03 Feb 1956
In Re: Sheik Muhammad Hussain
Madras High Court · (1956) 2 MLJ 427
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 409, 467, 471
High Courts03 Feb 1956
Workers of Spencer and Company, by the Spencer Workers' Union Vs Spencer and Company and Another
Madras High Court · AIR 1956 Mad 410 : (1956) 69 LW 326 : (1956) 2 MLJ 12
Constitution of India, 1950 — Article 226
High Courts02 Feb 1956
V. Chockalinga Mudaliar Vs State of Madras and Another
Madras High Court · (1956) ILR (Mad) 860 : (1956) 69 LW 380 : (1956) 2 MLJ 31
Land Acquisition Act, 1894 — Section 18
High Courts02 Feb 1956
S.R.K. Ramaswami and Another Vs Komaravelu Goundan and Others
Madras High Court · (1956) 2 MLJ 200