High Courts02 Mar 1956
The Managing Director, Rasipuram Union Motor Service Vs Ramaswamy Goundan
Madras High Court · AIR 1956 Mad 641 : (1957) ILR (Mad) 513 : (1956) 69 LW 600 : (1956) 2 MLJ 230
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,063 of 5,226
High Courts02 Mar 1956
Aiyesha Bi Bi Vs The Commissioner of Income Tax and Another
Madras High Court · (1957) ILR (Mad) 52 : (1956) 69 LW 505 : (1956) 2 MLJ 143
Income Tax Act, 1961 — Section 46(2)Madras Revenue Recovery Act, 1864 — Section 64
High Courts01 Mar 1956
Adiraja Ariga and Others Vs K. Beeranna Rai
Madras High Court · (1956) 69 LW 700 : (1956) 2 MLJ 218
Contract Act, 1872 — Section 25(3)
High Courts27 Feb 1956Allowed
S. Raman chettiar Vs The State of Madras
Madras High Court · (1956) ILR (Mad) 1233
High Courts27 Feb 1956Allowed
S. Raman Chettiar Vs The State of Madras
Madras High Court · (1956) ILR (Mad) 1233
Constitution of India, 1950 — Article 226Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 13, 16, 16(1), 22, 23
High Courts27 Feb 1956
T.M.M. Madalai Nadar and Co., Virudhunagar Vs Commissioner of Income Tax /Excess Profits Tax, Madras
Madras High Court · (1957) ILR (Mad) 106 : (1956) 30 ITR 191
Income Tax Act, 1922 — Section 66(1)
High Courts27 Feb 1956
S. RM. AR. RM. Ramanathan Chettiar Vs Additional Income Tax Officer, City Circle II, Madras
Madras High Court · AIR 1956 Mad 463 : (1956) 29 ITR 683
Constitution of India, 1950 — Article 226
High Courts27 Feb 1956
S. RM. AR. RM. Ramanathan Chettiar Vs The Additional Income Tax Officer, City II Circle
Madras High Court · (1957) ILR (Mad) 47 : (1956) 69 LW 425 : (1956) 2 MLJ 304
Income Tax Act, 1961 — Section 45, 49E
High Courts24 Feb 1956
In Re: N. Krishnaswamy and Others
Madras High Court · AIR 1956 Mad 592 : (1957) ILR (Mad) 426 : (1956) 69 LW 333 : (1956) 2 MLJ 2
Criminal Procedure Code, 1898 (CrPC) — Section 173, 73
High Courts24 Feb 1956
Louis Dreyfus and Company Vs The State of Madras
Madras High Court · (1956) 2 MLJ 342
High Courts24 Feb 1956Allowed
Louis Dreyfus and Co. Ltd. Vs State of Madras
Madras High Court · AIR 1957 Mad 762 : (1956) 7 STC 720
Constitution of India, 1950 — Article 286Madras General Sales Tax Act, 1939 — Section 3
High Courts23 Feb 1956
In Re: James Noel Anthony Hobbs and Another
Madras High Court · AIR 1957 Mad 613 : (1957) ILR (Mad) 510
Succession Act, 1925 — Section 224
High Courts23 Feb 1956
Kn. S. Kn. Ramanathan Chettiar Vs Kannathal Achi and Others
Madras High Court · (1956) 2 MLJ 174
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 151
High Courts23 Feb 1956
In the matter of The Will Of George Pelham White, late of Koorghully Estate, Suntikoppa, Coorg, Planter, deceased, James Noel Anthony Hobbs and another
Madras High Court · (1956) 02 MAD CK 0002
Succession Act, 1925 — Section 224
High Courts22 Feb 1956
R.C. Rangaswamy Chetty and Bros. Vs Commissioner of Excess Profits Tax, Madras
Madras High Court · AIR 1958 Mad 27 : (1957) 31 ITR 941
High Courts22 Feb 1956
M.M.P.L.S. Ramaswami Chettiar Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1957 Mad 32 : (1956) 30 ITR 281 : (1955) 2 MLJ 408(1)
Income Tax Act, 1922 — Section 25, 25(4), 30, 33, 33(4)
High Courts22 Feb 1956
Janaba Muhamad Hussain Nachiar Ammal Vs Commissioner of Income Tax Madras
Madras High Court · (1956) 29 ITR 848
Income Tax Act, 1922 — Section 23(3), 31, 34, 4(2), 66(1)
High Courts22 Feb 1956
S.M. Muhammad Ibrahim Vs The Deputy Commercial Tax Officer
Madras High Court · (1956) 69 LW 372 : (1956) 2 MLJ 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts22 Feb 1956
Janaba Muhamad Hussin Nachiar Ammal Vs The Commissioner of Income Tax
Madras High Court · (1956) 69 LW 831 : (1956) 2 MLJ 139
Income Tax Act, 1961 — Section 34, 4(2)
High Courts22 Feb 1956
M.M.P.L.S. Ramaswami Chettiar Vs The Commissioner of Income tax
Madras High Court · (1956) 2 MLJ 406
Income Tax Act, 1961 — Section 25(4), 33(4)