High Courts01 Feb 1956Dismissed
Periakaruppa Moopan Vs Adaikkala Mooppan and Another
Madras High Court · (1956) 02 MAD CK 0066
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,066 of 5,226
High Courts01 Feb 1956
N.K. Rajaraja Varman Thirumalpad and Others Vs K.K. Krishnan Nair and Others
Madras High Court · (1956) 69 LW 401 : (1956) 2 MLJ 46
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A
High Courts31 Jan 1956
In Re: Kanniyan
Madras High Court · (1957) CriLJ 139 : (1956) 2 MLJ 429
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts27 Jan 1956Dismissed
Sambanda Naicker and Others Vs Ranganayaki Ammal and Another
Madras High Court · AIR 1957 Mad 207 : (1956) 69 LW 767
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts27 Jan 1956
Asha Bibi and Others Vs Nabissa Sahib and Others
Madras High Court · AIR 1957 Mad 583
Civil Procedure Code, 1908 (CPC) — Section 9, 92Mussalman Wakf Validating Act, 1913 — Section 3
High Courts27 Jan 1956
Mootha Mohanraj Sowcar Vs Manicka Goundar and Others
Madras High Court · AIR 1956 Mad 467 : (1956) 69 LW 395 : (1956) 2 MLJ 77
Transfer of Property Act, 1882 — Section 67A
High Courts20 Jan 1956
In Re: P.R. Narasimhachari
Madras High Court · AIR 1956 Mad 6584 : (1956) 69 LW 365 : (1956) 1 MLJ 566
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 115
High Courts20 Jan 1956
In Re: M.D. Devarajulu Naidu and Co. and. Another
Madras High Court · (1957) CriLJ 258
General Sales Tax Act — Section 15(b), 8A(3)
High Courts20 Jan 1956
A.K. Chettiar Vs C. Mudalyandan Chettiar
Madras High Court · (1956) 69 LW 373 : (1956) 1 MLJ 573
Madras Buildings (Lease and Rent Control) Rules, 1951 — Rule 9(3)
High Courts20 Jan 1956
In Re: M.D. Devarajulu Naidu and Co.
Madras High Court · (1956) 1 MLJ 457 : (1956) 7 STC 265
General Sales Tax Act — Section 15(b), 8A(3)
High Courts18 Jan 1956Allowed
Celestine Silva Bai and others Vs Josephine Noronha Bai and another
Madras High Court · AIR 1956 Mad 566
Registration Act, 1908 — Section 18(e)
High Courts17 Jan 1956Allowed
N. Somasundaram Vs State of Madras
Madras High Court · AIR 1956 Mad 419
Constitution of India, 1950 — Article 226, 309, 311, 311(1)
High Courts17 Jan 1956
Subramania Mudaliar Vs Pachaiyappa Mudaliar
Madras High Court · AIR 1956 Mad 577 : (1956) 1 MLJ 570
Easements Act, 1882 — Section 18
High Courts12 Jan 1956
The Salem Sri Ramaswami Bank Ltd. Vs The Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1956) 2 MLJ 254
Tamil Nadu Shops and Establishments Act, 1947 — Section 4(1)(a)
High Courts12 Jan 1956
Salem Sri Ramaswami Bank, Ltd. Vs Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1956) 2 LLJ 40
Constitution of India, 1950 — Article 226
High Courts12 Jan 1956
The Pudukkottai Ceramics, Ltd.; Krishna and Sons. Managing Agents R. Krishna Iyengar Vs Sethu alias Ramanathan Chettiar and Others
Madras High Court · (1956) ILR (Mad) 858 : (1956) 1 MLJ 486
Companies Act, 1956 — Section 155, 156
High Courts11 Jan 1956
Chittilappalli Mathai Vs Chittilapalli Kochouseph
Madras High Court · (1956) 2 MLJ 75
Transfer of Property Act, 1882 — Section 107
High Courts11 Jan 1956
Peediyakkal Ravulla alias Mullabi Vs Valiakath Imbichikoya and Another
Madras High Court · (1956) 69 LW 371 : (1956) 1 MLJ 572
High Courts11 Jan 1956
Jayarama Pillai Vs Parvathi Ammal and Others
Madras High Court · (1956) 69 LW 334 : (1956) 1 MLJ 585
High Courts10 Jan 1956Dismissed
TS. PL. P. Chidambaram Chettiar Vs T.K.B. Santana Ramaswami Odayar and others
Madras High Court · (1956) 01 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Section 9