COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,069 of 5,226

High Courts18 Nov 1955

In Re: Abdul Kadir

Madras High Court · AIR 1956 Mad 333 : (1956) CriLJ 751

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High Courts17 Nov 1955

Sri Balasaraswathi Ltd., Tirunelveli Vs A. Parameswara Aiyar and Another

Madras High Court · AIR 1957 Mad 122 : (1956) 69 LW 818

Companies (Amendment) Act, 1956 — Section 293(1)Companies Act, 1913 — Article 73Usurious Loans Act, 1918 — Section 3

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High Courts16 Nov 1955

Sivakami Achi Vs S.P.R.M.A.L.S. Somasundaram Chettiar alias Alagappa Chettiar and Another

Madras High Court · (1956) 1 MLJ 441

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts15 Nov 1955

Palaniappa Pillai Vs Sellappa Gounder and Others

Madras High Court · AIR 1956 Mad 512 : (1956) 1 MLJ 553

Representation of the People Act, 1951 — Section 100(1)(c)

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High Courts15 Nov 1955Dismissed

Mathankandiyil kelappan Vs Payamkavil Ummer Kutty and Others

Madras High Court · (1955) 11 MAD CK 0005

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High Courts11 Nov 1955

K. Subramania Pillai Vs A.V.S.V. Sankara Kulathu Iyer

Madras High Court · (1956) 1 MLJ 527

Provincial Insolvency Act, 1920 — Section 44(2)

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High Courts11 Nov 1955

Venkatalakshmi Ammal Vs The Central Bank of India, Ltd.

Madras High Court · (1956) 69 LW 557 : (1956) 2 MLJ 114

Succession Act, 1925 — Section 214

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High Courts11 Nov 1955

Kallipattu Oothukattu Mariamman Temple Vs Ayyanperumal Gounder

Madras High Court · (1956) 1 MLJ 230

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High Courts11 Nov 1955

K. V. Muthu Pathar Vs R. S. Mani Rao

Madras High Court · (1955) 11 MAD CK 0003

Civil Procedure Code, 1908 (CPC) — Section 51Provincial Insolvency Act, 1920 — Section 78(2)

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High Courts11 Nov 1955Allowed

K.V. Muthu Pathar Vs R.S. Mani Rao

Madras High Court · (1955) 11 MAD CK 0001

Civil Procedure Code, 1908 (CPC) — Section 51Provincial Insolvency Act, 1920 — Section 78(2)

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High Courts10 Nov 1955

Ramanna Shetty and Others Vs Tejappa Shetty and Others

Madras High Court · AIR 1956 Mad 405 : (1956) ILR (Mad) 1116 : (1956) 69 LW 85 : (1956) 1 MLJ 239

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High Courts10 Nov 1955Dismissed

The Indian Coffee Board Vs The State of Madras

Madras High Court · AIR 1956 Mad 449 : (1956) 69 LW 79 : (1954) 2 MLJ 244 : (1956) 7 STC 135

Constitution of India, 1950 — Article 286, 301

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High Courts09 Nov 1955

The Proprietor, Andhra Trading Company Vs K. Muthuswami and Others

Madras High Court · (1957) ILR (Mad) 306 : (1956) 69 LW 192 : (1956) 1 MLJ 477

Motor Vehicles Act, 1988 — Section 96(2)

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High Courts08 Nov 1955

B. Varadarajulu Chettiar Vs State of Madras by Secretary, Home Department

Madras High Court · (1956) 2 MLJ 145

Constitution of India, 1950 — Article 226, 311(2), 320(3)(c)

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High Courts08 Nov 1955

Palani Goundan and Another Vs Vanjiakkal and Another

Madras High Court · AIR 1956 Mad 476 : (1956) 1 MLJ 498

Limitation Act, 1963 — Section 21

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High Courts08 Nov 1955

In Re: K.V. Dhanushkodi Nadar

Madras High Court · AIR 1956 Mad 352 : (1956) CriLJ 899 : (1956) ILR (Mad) 1110 : (1956) 69 LW 108 : (1956) 1 MLJ 414

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High Courts08 Nov 1955

P.S. Ranga Iyer Vs Chidambara Iyer and Others

Madras High Court · (1956) ILR (Mad) 1043 : (1956) 69 LW 313 : (1956) 1 MLJ 503

Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A(10)(ii)

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High Courts04 Nov 1955

In Re: M.S. Rangarathnam

Madras High Court · (1957) CriLJ 138

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High Courts04 Nov 1955

Thangammal (died) and Another Vs Narayanaswami Iyer and Another

Madras High Court · (1956) 69 LW 168 : (1956) 1 MLJ 474

Malabar Tenancy Act, 1930 — Section 20(5)

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High Courts03 Nov 1955

B.A. Khan alias Bahadur Ali Khan Vs Nawaz Khan and Others

Madras High Court · (1956) 69 LW 546 : (1956) 1 MLJ 388

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