COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,070 of 5,226

High Courts02 Nov 1955

In Re: Muthuswami

Madras High Court · (1956) 1 MLJ 304

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High Courts01 Nov 1955

V.S. Ramamirtha Ayyar and others Vs M. Narayana Pillai (since deceased) and Others

Madras High Court · (1956) ILR (Mad) 960

Constitution of India, 1950 — Article 25, 25(2)(b), 26

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High Courts01 Nov 1955

In Re: R.T. Arasu and Another

Madras High Court · AIR 1956 Mad 407 : (1956) CriLJ 1003

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High Courts01 Nov 1955

V.S. Ramamirtha Ayyar and Others Vs M. Narayana Pillai and Seven Ors.

Madras High Court · (1956) ILR (Mad) 960

Constitution of India, 1950 — Article 25, 25(2), 26

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High Courts27 Oct 1955Dismissed

Ananda behera and another Vs The State of Orissa and Another

Madras High Court · (1955) 10 MAD CK 0003

Constitution of India, 1950 — Article 19(1)(f), 32

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High Courts21 Oct 1955

Anganna Goundan alias Chinnasami Goundan Vs Angamuthu Goundan and Another

Madras High Court · AIR 1956 Mad 271 : (1956) ILR (Mad) 1035 : (1956) 69 LW 179 : (1956) 1 MLJ 300

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6

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High Courts21 Oct 1955

Velu Mudaliar and Others Vs Rajaram karayalar

Madras High Court · (1955) 10 MAD CK 0030

Transfer of Property Act, 1882 — Section 58

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High Courts21 Oct 1955Dismissed

Sivagami Achi Vs S. PR. M. A. L. S. Somasundaram Chettiar and another

Madras High Court · (1955) 10 MAD CK 0028

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts21 Oct 1955

Joseph Benjamin Bonjour (Insolvent) Vs The Official Assignee of Madras

Madras High Court · AIR 1956 Mad 283 : (1956) ILR (Mad) 491 : (1956) 69 LW 105 : (1956) 1 MLJ 166

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High Courts21 Oct 1955

Balakrishnan Vs N.B. Balachandran and Another

Madras High Court · (1956) 1 MLJ 459

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15

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High Courts21 Oct 1955

Ayyan Ammal Vs Vellayammal and Others

Madras High Court · AIR 1956 Mad 354 : (1956) ILR (Mad) 587 : (1956) 69 LW 230 : (1956) 1 MLJ 255

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High Courts18 Oct 1955

Karuppa Udayar Vs State of Madras and Others

Madras High Court · AIR 1956 Mad 460 : (1956) 69 LW 391

Government of India Act, 1935 — Section 240(3)Penal Code, 1860 (IPC) — Section 420

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High Courts18 Oct 1955Dismissed

M.R. Krishnamurthy and another Vs The Official Assignee of Madras

Madras High Court · (1955) 10 MAD CK 0022

Presidency Towns Insolvency Act, 1909 — Section 102, 52

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High Courts18 Oct 1955

S.R. Kulathu Iyer Vs S. Manickavasagam Pillai and Another

Madras High Court · (1956) 69 LW 548 : (1956) 1 MLJ 385

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High Courts18 Oct 1955

In Re: Joghee Gowder and Others

Madras High Court · (1956) 1 MLJ 234

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High Courts17 Oct 1955

Janaki Ammal and Others Vs The Divisional Engineer

Madras High Court · (1956) 2 MLJ 19

Workmens Compensation Act, 1923 — Section 3(1)

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High Courts14 Oct 1955

Mutha Mudali (died) and Another Vs Kuppanna Goundan

Madras High Court · (1956) ILR (Mad) 1254 : (1956) 69 LW 224 : (1956) 2 MLJ 168

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Transfer of Property Act, 1882 — Section 53A

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High Courts14 Oct 1955

E.A. Balakrishna Iyer Vs Singa Vanniar and Others

Madras High Court · (1956) ILR (Mad) 944 : (1956) 69 LW 143 : (1956) 1 MLJ 373

Tanjore Tenants and Pannaiyals Protection Act, 1952 — Section 6(1)

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High Courts14 Oct 1955

Gopinath Shetty by next friend father, K. Subbayya Shetty Vs Santhamma and Others

Madras High Court · (1956) 69 LW 366 : (1956) 2 MLJ 38

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High Courts14 Oct 1955

In Re: Seetharaman

Madras High Court · AIR 1956 Mad 292 : (1956) 1 MLJ 232

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