High Courts02 Dec 1965
Anbanathapuram Vagaira Charities Tiruvilondur, Mayuram Town Vs T.V. Soundararaja Aiyangar and Others
Madras High Court · AIR 1967 Mad 305 : (1967) ILR (Mad) 522 : (1966) 79 LW 213
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,866 of 5,226
High Courts02 Dec 1965
Petroleum Workers Union Vs A. Mohamed and Co., Madras
Madras High Court · AIR 1967 Mad 33 : (1967) ILR (Mad) 787 : (1966) 79 LW 100
High Courts02 Dec 1965Allowed
Muthu Thevar Vs Singaram represented by Power Agent Muthuswami
Madras High Court · (1967) ILR (Mad) 527
High Courts01 Dec 1965
Hussain Bhai and Others Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1967 Mad 38 : (1966) 62 ITR 456
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 24(1), 34(1), 43(1)
High Courts01 Dec 1965
Gorborandum Universal Ltd., Madras Vs Union of India
Madras High Court · AIR 1966 Mad 365
Central Boards of Revenue Act, 1963 — Section 3Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 15C
High Courts01 Dec 1965
Corborandum Univeral Ltd. Vs Union of India (UOI)
Madras High Court · (1966) 2 MLJ 129
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 99, 99(1)(iv)
High Courts30 Nov 1965
Commissioner of Income Tax, Madras Vs N.V. Shanmugam and Co. and Others
Madras High Court · (1967) ILR (Mad) 328 : (1966) 62 ITR 701
Income Tax Act, 1922 — Section 10, 3, 41, 41(1), 55
High Courts30 Nov 1965
G. Balusamy Naidu Vs Election Court and Others
Madras High Court · (1967) ILR (Mad) 398 : (1966) 79 LW 360 : (1966) 2 MLJ 28
Tamil Nadu Panchayats Act, 1958 — Section 25(2), 28
High Courts29 Nov 1965
M.S. Shaik Mohammed Shah Vs State of Madras and Others
Madras High Court · AIR 1966 Mad 454
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 3(9)
High Courts26 Nov 1965Dismissed
Syed Anwar Batcha Sahib and others Vs Jamia Masjid Mosque, Karur and others
Madras High Court · (1965) 11 MAD CK 0039
High Courts25 Nov 1965
Varatharajulu Reddiar Vs Venkatakrishna Reddiar and Others
Madras High Court · (1967) ILR (Mad) 136 : (1966) 79 LW 395 : (1967) 2 MLJ 342
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Nov 1965
K.R. Kothandaraman Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1967 Mad 143 : (1967) ILR (Mad) 65
Income Tax Act, 1922 — Section 7
High Courts24 Nov 1965
K.R. Kothandaraman Vs Commissioner of Income Tax
Madras High Court · (1966) 2 MLJ 473
Income Tax Act, 1922 — Section 7
High Courts23 Nov 1965
M. Ranganatha Sastri and Another (Executors to the Estate of the Late Dewan Bahadur R. Subbaiah Naidu) Vs Controller of Estate Duty, Madras
Madras High Court · (1967) ILR (Mad) 52 : (1966) 60 ITR 783
Income Tax Act, 1922 — Section 16(3)(a)(iii)
High Courts23 Nov 1965Dismissed
Ayesha Begum by next friend and father P.K. Mohamed Yusur and another Vs G. Veerappan and others
Madras High Court · (1965) 11 MAD CK 0005
High Courts22 Nov 1965
In re : Jeevanlal and Another
Madras High Court · AIR 1966 Mad 368 : (1966) CriLJ 1150
High Courts22 Nov 1965
K. Narasimhalu Chetti Vs R.V. Subramaniam and others
Madras High Court · (1965) 11 MAD CK 0008
High Courts19 Nov 1965Dismissed
Burmah Shell Oil Storage and Distributing Company of India Ltd. Vs State of Madras
Madras High Court · (1966) 18 STC 479
Constitution of India, 1950 — Article 226
High Courts19 Nov 1965
Devasahayam Nadar Savarimuthu Nadar (deceased), by L.Rs. Vs Poothathan Nadar Samuel and Others
Madras High Court · (1966) 79 LW 499 : (1966) 2 MLJ 258
High Courts19 Nov 1965
Kothanda Pillai Vs Devaraja Reddy (Dead) and Another
Madras High Court · AIR 1966 Mad 434 : (1966) 79 LW 113
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4