High Courts10 Dec 1965
N. Subramaniam, Golden Transports, Tiruttani Vs A.K. Raman, Raman Transports, Tiruttani and Another
Madras High Court · AIR 1967 Mad 232 : (1967) ILR (Mad) 177
Motor Vehicles Act, 1988 — Section 48, 48A
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,865 of 5,226
High Courts10 Dec 1965Allowed
Chinnathambi Mooppan and Another Vs Mamundi Mooppan and Another
Madras High Court · (1967) ILR (Mad) 149
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 63
High Courts10 Dec 1965
Gopalsami Naidu Vs Perumal Naidu
Madras High Court · AIR 1967 Mad 190 : (1967) ILR (Mad) 218 : (1966) 79 LW 130
Stamp Act, 1899 — Article 5
High Courts09 Dec 1965
Flarence Chelliah Vs Soundararaj Peter and Others
Madras High Court · (1967) ILR (Mad) 145 : (1966) 79 LW 311 : (1966) 2 MLJ 33
High Courts09 Dec 1965
V.N. Krishnaswamy Vs Collector of Estate Duty, Madras
Madras High Court · AIR 1966 Mad 341 : (1967) ILR (Mad) 486 : (1966) 61 ITR 333 : (1966) 2 MLJ 480
Estate Duty Act, 1953 — Section 10, 64(1)
High Courts09 Dec 1965
Safdar Hussain and Others Vs S.K. Abdul Rahim
Madras High Court · AIR 1967 Mad 4 : (1967) CriLJ 84
Penal Code, 1860 (IPC) — Section 120Trade and Merchandise Marks Act, 1958 — Section 78
High Courts08 Dec 1965
Muhammad Abdul Razack Vs Syed Meera Ummal
Madras High Court · AIR 1967 Mad 212 : (1966) 79 LW 152
Limitation Act, 1963 — Article 44, 28
High Courts08 Dec 1965Dismissed
Standard Credit Corporation Vs S. Subramaniam and others
Madras High Court · (1965) 12 MAD CK 0046
Contract Act, 1872 — Section 133
High Courts08 Dec 1965
Eleavarthi Nadipatha alias Ramaswami Raju and Others Vs Elavarthi Pedda Venkataraju
Madras High Court · AIR 1966 Mad 346 : (1966) 79 LW 90
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts07 Dec 1965
In re : Basha Khan
Madras High Court · (1966) CriLJ 1140
Factories Act, 1948 — Section 2(n), 7, 92
High Courts07 Dec 1965
V.S. Mani Vs Controller of Estate Duty, Madras
Madras High Court · AIR 1966 Mad 429 : (1967) ILR (Mad) 86 : (1966) 60 ITR 810 : (1966) 2 MLJ 110
Estate Duty Act, 1953 — Section 10, 40, 6, 64(1), 9
High Courts07 Dec 1965
In re: Basha Khan
Madras High Court · AIR 1966 Mad 343 : (1966) 1 LLJ 707
Factories Act, 1948 — Section 2, 7, 92
High Courts06 Dec 1965
Commissioner of Income Tax, Madras Vs City Motor Service Ltd.
Madras High Court · (1967) ILR (Mad) 471 : (1966) 61 ITR 418
Income Tax Act, 1922 — Section 10, 10(2), 10(2)(xi), 10(2)(xv), 42
High Courts06 Dec 1965
P.S. Sadagopachari and Another Vs State
Madras High Court · AIR 1966 Mad 432 : (1966) CriLJ 1452
Criminal Law (Amendment) Act, 1932 — Section 8, 8(1), 8(3)Criminal Procedure Code, 1898 (CrPC) — Section 190, 193, 193(1), 202Customs Act, 1962 — Section 137
High Courts03 Dec 1965Dismissed
Kasinatha Pandaram Vs Viswanatha Pandaram and others
Madras High Court · (1965) 12 MAD CK 0044
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 92(1), Order 21 Rule 95
High Courts03 Dec 1965
G. Ramasundaram and Others Vs The Inspector of Panchayats (District Collector) and Others
Madras High Court · (1967) ILR (Mad) 621 : (1968) 1 MLJ 318
High Courts02 Dec 1965Dismissed
Lydia Margaret Santhanam and another Vs David Thamburaj and another
Madras High Court · (1965) 12 MAD CK 0043
High Courts02 Dec 1965
Thirumal Reddiar Vs Koppiah Reddiar
Madras High Court · (1966) 79 LW 326 : (1966) 2 MLJ 155