High Courts19 Nov 1965
Japagnanam (L.R.'s of the deceased Devasahayam Nadar Savarimuthu Nadar) and Others Vs Poothanathan Nadar Samuel and Others
Madras High Court · (1967) ILR (Mad) 104 : (1967) 2 MLJ 243
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,867 of 5,226
High Courts18 Nov 1965
COMMISSIONER OF AGRICULTURAL Income Tax, MADRAS Vs M. K. HARIHARA IYER.
Madras High Court · (1967) ILR (Mad) 242 : (1966) 62 ITR 225
Travancore-Cochin Agricultural Income Tax Act, 1950 — Section 34, 60(2)
High Courts18 Nov 1965
Commissioner of Income Tax, Madras Vs M.V. Murugappan and Others. Commissioner of Income Tax, Madras V. A.M. M.V. Valliammai Achi and Others
Madras High Court · (1967) ILR (Mad) 256 : (1966) 62 ITR 382
Income Tax Act, 1922 — Section 2, 2(11), 2(6A)(c), 66(1)Income Tax Act, 1961 — Section 2, 2(22)(c)
High Courts18 Nov 1965Dismissed
Kandaswami Gounder Vs Vellayya Gounder and others
Madras High Court · (1965) 11 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Nov 1965
Madras State Electricity Board Vs Ambazhathingal Ithachutti Umma
Madras High Court · (1966) 2 LLJ 12
Employees Compensation Act, 1923 — Section 3
High Courts16 Nov 1965
Ramalinga Padayachi Vs Natesa Padayachi
Madras High Court · AIR 1967 Mad 461 : (1967) ILR (Mad) 95 : (1967) 80 LW 643
Contract Act, 1872 — Section 23, 73Transfer of Property Act, 1882 — Section 55
High Courts15 Nov 1965
Commissioner of Income Tax, Madras Vs United India Life Assurance Company Ltd. (in Liquidation)
Madras High Court · (1968) ILR (Mad) 228 : (1966) 62 ITR 610
Income Tax Act, 1922 — Section 10, 10(7), 12, 22(2), 25(4)Insurance Act, 1938 — Section 52ALife Insurance Corporation Act, 1956 — Section 3, 3(1), 49, 6
High Courts13 Nov 1965
Kamala Vs Madras Port Trust (by Chairman)
Madras High Court · (1966) ACJ 213 : (1966) 1 LLJ 690 : (1966) 79 LW 257
High Courts12 Nov 1965
G.A. Abdul Samath Vs The Deputy Registrar of Co-operative Societies
Madras High Court · (1966) 79 LW 352 : (1966) 2 MLJ 153
Madras Co-operative Societies Rules, 1963 — Rule 56(8)
High Courts12 Nov 1965
R. Srinivasa Row Vs Kaliaparumal and Another
Madras High Court · AIR 1966 Mad 321 : (1966) 79 LW 180
Civil Procedure Code, 1908 (CPC) — Section 115, 15
High Courts12 Nov 1965
Nesamoney Daniel Vs Government of Madras
Madras High Court · AIR 1967 Mad 281 : (1967) ILR (Mad) 295 : (1966) 79 LW 642
Public Servants (Inquiries) Act, 1850 — Section 18, 20, 5, 8Tamil Nadu Medical Registration Act, 1914 — Section 10, 16, 18
High Courts12 Nov 1965Dismissed
S. Unnamalai Ammal Vs E. Ramaswami
Madras High Court · (1967) ILR (Mad) 518
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 8, 141Court Fees Act, 1870 — Section 19I
High Courts11 Nov 1965Allowed
Parvathi Ammal Vs Mari Reddiar and Others
Madras High Court · (1967) ILR (Mad) 735 : (1966) 79 LW 106 : (1966) 17 STC 243
Income Tax Act, 1922 — Section 54(1)
High Courts09 Nov 1965Dismissed
V.L. Ganapathi Sastri and another Vs A. Nagammal and others
Madras High Court · (1965) 11 MAD CK 0037
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 59
High Courts09 Nov 1965
The Management of the Agri Horticultural Society, Madras Vs The Workmen of Agri Horticultural Society and Another
Madras High Court · AIR 1966 Mad 375 : (1966) 2 LLJ 420
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 11 Rule 18, Order 11 Rule 18(1), Order 11 Rule 18(2)Industrial Disputes Act, 1947 — Section 10(1), 11(3)
High Courts09 Nov 1965
M. Ramachandra Bail Vs M.R. Kanniah
Madras High Court · AIR 1966 Mad 401 : (1966) CriLJ 1276
Companies Act, 1956 — Section 166, 224, 255, 256, 256(4)
High Courts08 Nov 1965
R. Lakshmi Vs Neyveli Lignite Corporation Ltd. and Another
Madras High Court · AIR 1966 Mad 399 : (1966) 36 CompCas 197 : (1966) 79 LW 165
Constitution of India, 1950 — Article 226
High Courts05 Nov 1965
Vadivelu Samban Vs Annadana Chatram
Madras High Court · AIR 1967 Mad 306 : (1967) ILR (Mad) 534 : (1965) 2 MLJ 538
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 62
High Courts05 Nov 1965
Vadivelu Somban Vs Annadana Chatram
Madras High Court · (1966) 79 LW 411 : (1966) 2 MLJ 538
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 29(2), 58
High Courts03 Nov 1965
R. Chinnaswami Naidu and Sons and Others Vs First Income Tax Officer, Circle I, Coimbatore
Madras High Court · AIR 1967 Mad 136 : (1967) ILR (Mad) 312 : (1966) 61 ITR 400
Constitution of India, 1950 — Article 226, 286(1)Income Tax Act, 1922 — Section 2(6)Saurashtra Income Tax Ordinance, 1949 — Section 46(1)