High Courts17 Dec 1965Allowed
K. Dhanapalan and others Vs The Assistant Collector, Dindigul
Madras High Court · (1965) 12 MAD CK 0042
Civil Procedure Code, 1908 (CPC) — Section 114, 115, 18, 2Land Acquisition Act, 1894 — Section 18, 53, 54
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,864 of 5,226
High Courts17 Dec 1965
Srimathi Periathayya alias P. Muthu Meenakshi Veerakamulu Ammal and Another Vs L. Narasinga Rao
Madras High Court · (1967) ILR (Mad) 155 : (1966) 79 LW 196 : (1966) 2 MLJ 159
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Dec 1965
Periathayaa alias P. Muthu and Another Vs L. Narasingha Rao
Madras High Court · AIR 1966 Mad 423
Civil Procedure Code, 1908 (CPC) — Section 115, 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30(iii)
High Courts17 Dec 1965
A. Mohammed Rasheed Hajee Abdul Rahim Vs A. Mohamed Rasheed Amjat Ibrahim
Madras High Court · AIR 1966 Mad 359 : (1966) 79 LW 125
Stamp Act, 1899 — Article 1, 2(23), 35
High Courts16 Dec 1965
General Assurance Society Ltd., Madras Vs N.A. Mohammed Hussain and Another
Madras High Court · AIR 1966 Mad 388 : (1966) 36 CompCas 340
Motor Vehicles Act, 1939 — Section 95, 95(2), 96, 96(2)
High Courts16 Dec 1965
Seethalakshmi Ammal Vs Controller of Estate Duty, Madras
Madras High Court · (1966) 61 ITR 317
Insurance Act, 1938 — Section 39Married Womens Property Act, 1874 — Section 6
High Courts16 Dec 1965
Ramaswami Pillai Vs Subramania Pillai by power-of-attorney Agent Karuppanna Pillai and Another
Madras High Court · (1967) ILR (Mad) 602 : (1966) 79 LW 567 : (1966) 2 MLJ 132
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Partition Act, 1893 — Section 4
High Courts16 Dec 1965
General Assurance Society, Ltd. Vs N.A. Mohamed Hussain and Another
Madras High Court · (1966) ACJ 203 : (1966) 79 LW 177 : (1966) 2 MLJ 120
Motor Vehicles Act, 1988 — Section 95(2)(a)
High Courts16 Dec 1965
Ramaswami Pillai Vs Subramania Pillai and Another
Madras High Court · AIR 1967 Mad 156
Partition Act, 1893 — Section 4, 4(1)Transfer of Property Act, 1882 — Section 44
High Courts16 Dec 1965
T.V. Seethalakshmi Ammal Vs Controller of Estate Duty
Madras High Court · (1967) ILR (Mad) 441 : (1966) 2 MLJ 484
Estate Duty Act, 1953 — Section 14Married Womens Property Act, 1874 — Section 6
High Courts16 Dec 1965
A.P.K. Narayanaswami Reddiar Vs Padmanabhan and Others
Madras High Court · AIR 1966 Mad 394 : (1967) ILR (Mad) 595 : (1966) 79 LW 231 : (1965) 2 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Adoptions and Maintenance Act, 1956 — Section 18(1), 19(1), 19(2), 25, 5Hindu Marriage Act, 1955 — Section 11, 25, 5(1)
High Courts16 Dec 1965
In re : M.D. Kuppuswami and Another
Madras High Court · (1966) CriLJ 1096
Penal Code, 1860 (IPC) — Section 409
High Courts15 Dec 1965Allowed
T.K. Chennakesavalu Vs Mansukhlal and others
Madras High Court · (1965) 12 MAD CK 0045
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Dec 1965
P.D. Mani and Others Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1966 Mad 414
Income Tax Act, 1922 — Section 26A, 66(2)
High Courts13 Dec 1965
P. Kasinathan and Others Vs Chief Sectetary to Govt. and Another
Madras High Court · (1967) CriLJ 85
High Courts13 Dec 1965
Sanjeevi and Co., Madras Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1966 Mad 390 : (1966) 62 ITR 156
Income Tax Act, 1922 — Section 10(2), 66(2)
High Courts13 Dec 1965
P. Kasinathan and Others Vs Chief Secretary to Govt. of Madras and Another
Madras High Court · AIR 1967 Mad 21
Constitution of India, 1950 — Article 14, 21, 22, 226, 352Defence of India Act, 1962 — Section 3(13), 3(2), 44Defence of India Rules, 1962 — Rule 30(1), 30(4)
High Courts13 Dec 1965
P. Kasinathan and Others Vs The Chief Secretary to Government of Madras and Another
Madras High Court · (1966) 2 MLJ 53
Defence of India Rules, 1962 — Rule 30(1)(b), 30(4)
High Courts10 Dec 1965
Controller Commissioner of Gift-tax, Madras Vs N.S. Getti Chetttiar
Madras High Court · (1966) 60 ITR 454
Gift tax Act, 1958 — Section 2, 2(xii), 2(xxiv), 2(xxiv)(d), 20Income Tax Act, 1961 — Section 16(3)(a)(iv)
High Courts10 Dec 1965
Commissioner of Gift-tax Vs N.S. Getti Chettiar
Madras High Court · (1967) ILR (Mad) 413 : (1966) 2 MLJ 112
Gift Tax Act, 1958 — Section 20, 25A, 4