High Courts18 Jul 1967Allowed
A. Ponnuswamy Vs The Government of Madras
Madras High Court · (1968) 21 STC 71
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,834 of 5,226
High Courts18 Jul 1967Allowed
The State of Madras Vs S.P. Vadivel Nadar and Sons
Madras High Court · (1968) 21 STC 448
High Courts18 Jul 1967
J.M. Bhansali and Others Vs The State of Madras and Another
Madras High Court · AIR 1968 Mad 373 : (1968) 1 MLJ 442 : (1968) 21 STC 411
Constitution of India, 1950 — Article 226
High Courts18 Jul 1967Dismissed
Paramasami Pillai Vs Sornathammal and Others
Madras High Court · AIR 1969 Mad 124 : (1969) ILR (Mad) 758 : (1968) 81 LW 460
High Courts17 Jul 1967Allowed
Ramalakshmana and Company and Another Vs The State of Madras
Madras High Court · (1968) ILR (Mad) 649 : (1968) 21 STC 35
High Courts17 Jul 1967
P.S. Surulichamy Vs S. Hari Jeggiappan and Others
Madras High Court · (1968) 1 MLJ 258
High Courts17 Jul 1967
S. Vellaya Gounder Vs R. Venkatesa Chettiar and Another
Madras High Court · (1968) 81 LW 322 : (1968) 2 MLJ 101
Limitation Act, 1908 — Section 21(2)
High Courts14 Jul 1967Allowed
Ramaswami Pandaram and another Vs Vasudeva Reddiar
Madras High Court · (1967) 07 MAD CK 0001
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101
High Courts13 Jul 1967
T.V. Sivaraj alias T.V. Sivaraj Rahiman Bakish Pakkiri Sahib and Another Vs M. Sadasiva Idangapirander alias M. Sadasivam Pillai
Madras High Court · (1968) 81 LW 106 : (1968) 1 MLJ 195
Tamil Nadu Civil Courts Act, 1873 — Section 30
High Courts12 Jul 1967
Rangaswami and Another Vs T.R.C. Krishnan and Others
Madras High Court · (1968) 81 LW 301 : (1969) 1 MLJ 173
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9
High Courts11 Jul 1967Dismissed
K.T. Kosalram Vs Dr. Santhosham and Others
Madras High Court · AIR 1969 Mad 116
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 3Representation of the People Act, 1951 — Section 82, 90
High Courts11 Jul 1967
S. Mohamed Ibrahim Hadhee Vs The State of Madras
Madras High Court · (1968) 21 STC 378
Central Sales Tax Act, 1956 — Section 6, 8, 9Constitution of India, 1950 — Article 261, 269
High Courts11 Jul 1967
K.T. Kosalaram Vs Dr. Santhosham and Others
Madras High Court · (1967) 80 LW 507 : (1967) 2 MLJ 433
Representation of the People Act, 1951 — Section 82
High Courts10 Jul 1967
Shansshia Oil Mills Panruti Vs The State of Madras
Madras High Court · (1967) 2 MLJ 432
Central Sales Tax Act, 1956 — Section 8(4)
High Courts10 Jul 1967Allowed
Bapu and Company Vs The State of Madras
Madras High Court · (1968) 22 STC 17
Central Sales Tax Act, 1956 — Section 10, 8
High Courts10 Jul 1967Allowed
Shansshia Oil Mills Vs The State of Madras
Madras High Court · (1967) 80 LW 551 : (1967) 20 STC 481
Central Sales Tax Act, 1956 — Section 8
High Courts07 Jul 1967
Veeramalai Vanniar (Died) and Others Vs Thadikara Vanniar and Others
Madras High Court · AIR 1968 Mad 383 : (1968) ILR (Mad) 511 : (1968) 81 LW 90 : (1968) 1 MLJ 437
Specific Relief Act, 1963 — Section 27
High Courts07 Jul 1967
P.M. Chinnayya Kurumba Goundar and Others Vs The State of Madras and Others
Madras High Court · (1968) 2 MLJ 383
Constitution of India, 1950 — Article 14, 19(1), 19(1)(f)
High Courts07 Jul 1967
Ramalakshmana and Company and Another Vs The State of Madras by the Deputy Commercial Tax Officer and Another
Madras High Court · (1968) 1 MLJ 180
Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
High Courts07 Jul 1967
Narayana Chettiar Vs Rangaswamy Naidu and Others
Madras High Court · (1969) ILR (Mad) 566 : (1968) 81 LW 166 : (1968) 2 MLJ 445
Transfer of Property Act, 1882 — Section 67