Central Sales Tax (Tamil Nadu) Rules, 1957 — Rule 10(2), 11, 12(1), 19(2), 5(1)Central Sales Tax Act, 1956 — Section 13(4), 7, 8(1), 8(4)Constitution of India, 1950 — Article 226

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High Courts22 Jun 1967Dismissed

The State of Madras Vs P. Subbiah Pillai

Madras High Court · (1968) ILR (Mad) 116 : (1967) 20 STC 263

Central Sales Tax Act, 1956 — Section 13, 6

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High Courts21 Jun 1967Allowed

P. Subbiah Pillai and Co. Vs The State of Madras

Madras High Court · (1967) 20 STC 266

Central Sales Tax Act, 1956 — Section 13, 3, 6, 8

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High Courts20 Jun 1967

K.V. Krishna Iyer Vs The State of Madras and Another

Madras High Court · (1967) 80 LW 544 : (1967) 2 MLJ 422

Land Acquisition Act, 1894 — Section 6(1)

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High Courts20 Jun 1967

The Deputy Commissioner of Commercial Taxes Vs Sri Ravi Auto Stores and Another

Madras High Court · (1969) 1 MLJ 390

Madras General Sales Tax Act, 1939 — Entry 41 Schedule 1

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High Courts20 Jun 1967Dismissed

Arumugha Udayar and Others Vs Valliammal and Others

Madras High Court · AIR 1969 Mad 72 : (1968) 81 LW 257

Hindu Adoptions and Maintenance Act, 1956 — Section 11, 12, 14, 4, 5

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High Courts20 Jun 1967Dismissed

Deputy Commissioner of Commercial Taxes, Madurai Division Vs Ravi Auto Stores

Madras High Court · (1968) 81 LW 516 : (1968) 22 STC 172

Tamil Nadu General Sales Tax Act, 1959 — Entry 41

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High Courts29 Apr 1967Dismissed

Official Receiver of Ramanathapuram at Madurai Vs AR. RM. Subramaniam Chettiar and Others

Madras High Court · AIR 1969 Mad 382 : (1968) ILR (Mad) 620 : (1968) 81 LW 376

Provincial Insolvency Act, 1920 — Section 28(2), 28A, 4

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High Courts29 Apr 1967

A.M.C. Muthuvaithilingam Chettiar and Others Vs Government of Madras

Madras High Court · (1969) ILR (Mad) 337 : (1968) 69 ITR 330

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2(q), 54(1)

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High Courts29 Apr 1967

The General Electric Company of India (P.) Ltd. Vs Government of Madras

Madras High Court · (1968) 1 MLJ 429

Madras General Sales Tax Act, 1939 — Section 2(h)

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High Courts29 Apr 1967

N.S. Subramaniam Vs State

Madras High Court · (1969) CriLJ 1294

Prevention of Corruption Act, 1947 — Section 6

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High Courts29 Apr 1967Allowed

The General Electric Company of India Private Limited Vs Government of Madras

Madras High Court · (1968) 21 STC 283

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High Courts29 Apr 1967

Vanamamalai Thevar and Others Vs Narayana Pillai

Madras High Court · (1969) ILR (Mad) 539 : (1968) 81 LW 213 : (1968) 2 MLJ 622

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12

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