COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,835 of 5,226
A. Narasinga Rao and Another Vs The State of Madras and Others
Madras High Court · (1967) 2 MLJ 622
Gordon Woodroffe and Company (Madras) Private Ltd. Vs The State of Madras
Madras High Court · (1968) 21 STC 120
Deputy Commissioner of Commercial Taxes, Madras Division Vs R.V. Ramiah Chetty and Company
Madras High Court · (1968) ILR (Mad) 484 : (1968) 22 STC 217
Paramasivam Chettiar Vs State
Madras High Court · (1968) CriLJ 1667 : (1968) 1 MLJ 255
M.V.P.C. Ramaswami Naicker Vs The State of Madras
Madras High Court · (1968) ILR (Mad) 475
M. Venkataraman alias Muthu Venkataraman Vs State of Madras and Others
Madras High Court · (1967) 80 LW 386 : (1967) 2 MLJ 367
The Government of Madras Vs Madurai Braided Cord and Tape Producers Co-operative Industrial Society
Madras High Court · (1968) 22 STC 470
S.G. Jayaraj Nadar and Sons Vs The State of Madras
Madras High Court · (1968) 21 STC 180
S. Krishnaswamy and Others Vs South India Film Chamber of Commerce and Others
Madras High Court · AIR 1969 Mad 42
State of Madras Vs Latheef Hameed and Co.
Madras High Court · (1968) ILR (Mad) 466 : (1969) 21 STC 476
Madura South India Corporation Private Limited Vs The Joint Commercial Tax Officer
Madras High Court · (1968) 1 MLJ 344
The Union of India (UOI) Vs Ralli Brothers Ltd. and Others
Madras High Court · (1968) 2 MLJ 199
V. Solamalayan Poojari (deceased) and Others Vs The Commissioner, Hindu Religious and Charitable Endowments and Others
Madras High Court · (1968) 1 MLJ 105
M. Arjunan Vs E. Kanan, Extension Officer, Nemili Panchayat Union and Election Officer and Another
Madras High Court · (1967) 80 LW 549 : (1967) 2 MLJ 427
K. Sengodan and Co. Vs State of Madras
Madras High Court · (1967) 80 LW 516 : (1967) 20 STC 415
Workmen employed in The United Bleachers Private Ltd., by the Secretary, Coimbatore District Textiles Workers' Union Vs The Managemnt of United Bleachers (P.) Ltd. and Another
Madras High Court · (1968) 1 MLJ 99
Workmen of United Bleachers (Private), Ltd. Vs United Bleachers (Private), Ltd. and Another
Madras High Court · (1968) 1 LLJ 529
M. Chacko Vs State of Madras
Madras High Court · (1968) 70 ITR 801
M. Ramaswamy Pillai Vs The State of Madras
Madras High Court · (1968) 22 STC 224