High Courts08 Aug 1967
Peer Mohamed and Co. Vs Mohamed Hussain and Another
Madras High Court · (1968) 2 LLJ 98
Industrial Disputes Act, 1947 — Section 33C
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,832 of 5,226
High Courts08 Aug 1967
O.A.O.A.M. Muthiah Chettiar (died) and Others Vs The Revenue Divisional Officer (Land Acquisition Officer)
Madras High Court · (1968) 1 MLJ 107
Land Acquisition Act, 1894 — Section 12(2), 18
High Courts07 Aug 1967Allowed
Sri Trivikrama Ramananda Bharatiswami, Sri Siddheswari Peetadhipati and Others Vs The Taluk Supply Officer and Others
Madras High Court · (1968) ILR (Mad) 679
Civil Procedure Code, 1908 (CPC) — Section 60, 61Constitution of India, 1950 — Article 10(1), 14, 19, 19(1), 19(5)Criminal Procedure Code, 1898 (CrPC) — Section 103, 165, 165(1), 5(2), 51
High Courts04 Aug 1967Dismissed
Kulandaiswami Madurai and Others Vs Murugayya Madurar and Others
Madras High Court · AIR 1969 Mad 14 : (1968) 81 LW 350
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 56
High Courts04 Aug 1967
K. Viswanathan and Another Vs K. Ganapathi Iyer
Madras High Court · (1968) ILR (Mad) 400 : (1968) 81 LW 38 : (1968) 2 MLJ 19
Partition Act, 1893 — Section 4
High Courts03 Aug 1967
Veera Gounder and Others Vs V. Ramaswamy Gounder and Another
Madras High Court · (1967) 80 LW 494 : (1968) 1 MLJ 146
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 1967
A. S. N. M. Idris Ambalam Vs M. Abdul Hakim
Madras High Court · (1968) 68 ITR 733 : (1968) 81 LW 63
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 11 Rule 11Income Tax Act, 1961 — Section 124, 126, 137, 137(1), 137(2)
High Courts02 Aug 1967
Abdul Malick Vs The Collector of Dharmapuri and Others
Madras High Court · (1968) 1 MLJ 9
Motor Vehicles Act, 1988 — Section 47Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(a)
High Courts02 Aug 1967Allowed
Burmah Shell Oil Storage and Distributing Company of India Limited and Others Vs The State of Madras
Madras High Court · (1968) 21 STC 227
High Courts02 Aug 1967
Daniel Hailey Walcott and Another Vs State
Madras High Court · AIR 1968 Mad 349 : (1968) CriLJ 1282 : (1968) ILR (Mad) 843 : (1968) 1 MLJ 229
High Courts01 Aug 1967
Guruswami Nadar and Others Vs Ezhumalai Panchayat Board and Others
Madras High Court · AIR 1968 Mad 271 : (1968) 81 LW 19 : (1968) 1 MLJ 417
Constitution of India, 1950 — Article 265Madras Commercial Crops Markets Act, 1933 — Section 11, 63Madras Village Panchayats Act, 1950 — Section 58
High Courts01 Aug 1967Dismissed
Sellappa Gounder and Another Vs State of Madras and Another
Madras High Court · AIR 1969 Mad 104
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(4), 4(1), 4(6)
High Courts01 Aug 1967Dismissed
Tirumalaisami Naicker Vs Villagers of Kadambur and Another
Madras High Court · AIR 1969 Mad 108 : AIR 1967 Mad 108 : (1968) ILR (Mad) 638 : (1968) 81 LW 342
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 9Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57, 62, 87, 93
High Courts01 Aug 1967
The Loyal Textile Mills Ltd., Kovilpatti Vs Commissioner of Wealth Tax, Madras
Madras High Court · AIR 1968 Mad 269 : (1969) ILR (Mad) 358 : (1968) 68 ITR 14
Wealth Tax Act, 1957 — Section 27(1), 7(2)
High Courts01 Aug 1967
Sellappa Gounder and Another Vs The State of Madras and Another
Madras High Court · (1968) 2 MLJ 174
Land Acquisition Act, 1894 — Section 4(1), 6
High Courts01 Aug 1967
Km.Rm. Kumarappa Chettiar Vs Ramana Gounder and Others
Madras High Court · (1968) 81 LW 270 : (1968) 2 MLJ 542
Provincial Insolvency Act, 1920 — Section 44(3)
High Courts01 Aug 1967
Sree Meenakshi Mills Ltd. Vs Commissioner of Wealth-Tax, Nadras
Madras High Court · (1968) 70 ITR 637
Wealth Tax Act, 1957 — Section 27(1)
High Courts01 Aug 1967
Kanni Vs Viswanatha Chettiar and Others
Madras High Court · (1968) ILR (Mad) 497
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 151
High Courts31 Jul 1967
Commissioner of Income Tax Vs Rikabdas Chaganraj
Madras High Court · (1969) 72 ITR 56
Income Tax Act, 1922 — Section 28(1)
High Courts28 Jul 1967
V.E.R.S. Ramaswamy Chettiar Vs Assistant Engineer and Others
Madras High Court · (1968) 2 MLJ 171
Tamil Nadu Survey and Boundaries Act, 1923 — Section 10(1)