High Courts24 Aug 1967
State of Madras Vs V. Velayutham Thampy
Madras High Court · (1968) 70 ITR 629
Travancore-Cochin Agricultural Income Tax Act, 1950 — Section 35
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,831 of 5,226
High Courts24 Aug 1967
Amaravathi Ammal Vs Periyanayagammal
Madras High Court · (1968) ILR (Mad) 367 : (1967) 80 LW 593 : (1968) 1 MLJ 272
High Courts24 Aug 1967
Ayya Nadar and Others Vs Sri Vaidyanathaswami Koil Devasthanam and Another
Madras High Court · (1969) ILR (Mad) 105 : (1969) 82 LW 271 : (1970) 2 MLJ 129
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 35(2)
High Courts23 Aug 1967
P. Jagajothi Mudaliar Vs Gopalaswami Gounder and Others
Madras High Court · (1968) 2 MLJ 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2)
High Courts23 Aug 1967Dismissed
The Andhra Perfumery Works joint family Concerns Vs Karupakula Suryanarayaniah and Others
Madras High Court · AIR 1969 Mad 126
Trade and Merchandise Marks Act, 1958 — Section 107, 11, 14, 56
High Courts23 Aug 1967
Mayilswami Chettiar Vs Kaliammal and Others
Madras High Court · (1969) ILR (Mad) 768 : (1968) 81 LW 406 : (1969) 1 MLJ 177
Limitation Act, 1963 — Section 21
High Courts22 Aug 1967
BHAGAVANDAS NARAYANDAS AND OTHERS Vs AGRICULTURAL Income Tax OFFICER, COONOOR, AND ANOTHER.
Madras High Court · (1968) 70 ITR 128
Income Tax Act, 1922 — Section 10(4)(b)
High Courts18 Aug 1967Dismissed
V. Rangaswami Achari Vs Mandhai Viswa Brahmana Sarvajana Sahaya Nidhi Ltd. and Others (In Voluntary Liquidation)
Madras High Court · (1967) 37 CompCas 730
Companies Act, 1956 — Section 515
High Courts18 Aug 1967
Duraiswami Udayar (P.) Vs State of Madras (by Secretary to Government, Revenue Department) and Others
Madras High Court · (1969) 1 LLJ 356
Constitution of India, 1950 — Article 226
High Courts18 Aug 1967
Kanni Vs Viswanatha Chettiar and Others
Madras High Court · AIR 1968 Mad 390 : (1968) 81 LW 176
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1(2)
High Courts18 Aug 1967
N.K.R.K. Amirtharaj Vs M.P.S.N. Ramiah Nadar and Others
Madras High Court · AIR 1968 Mad 374 : (1968) 81 LW 160
Companies Act, 1913 — Section 166, 235Companies Act, 1955 — Section 406, 542, 543
High Courts18 Aug 1967
S. Krishna Reddiar and Others Vs The State of Madras
Madras High Court · (1968) 2 MLJ 121
Land Acquisition Act, 1894 — Section 4(1)
High Courts18 Aug 1967
P. Duraiswami Udayar Vs State of Madras by Secretary to Government, Revenue Department and Others
Madras High Court · (1968) 2 MLJ 305
Constitution of India, 1950 — Article 226
High Courts14 Aug 1967
K.C.P. Ltd., Central Workshop Vs K.C.P. Employees' Association (by Secretary) and Others
Madras High Court · (1968) 2 LLJ 416
COMPANIES ACT, 1956 — Section 211, 3, 591Payment of Bonus Act, 1965 — Section 10, 11, 2, 3, 4
High Courts11 Aug 1967Dismissed
S.S. Rajakumar Vs Perfect Castings Private Ltd.
Madras High Court · (1968) 81 LW 238
Companies Act, 1956 — Section 433
High Courts10 Aug 1967Dismissed
P.M. Venkatachalam Pillai Vs The State of Madras
Madras High Court · (1969) 82 LW 26 : (1969) 23 STC 72
High Courts10 Aug 1967
Mohamedaly Sarafaly and Co. Vs Income Tax Officer, Central Circle III, Madras, and Others
Madras High Court · (1968) 68 ITR 128
Constitution of India, 1950 — Article 226Finance (No. 2) Act, 1965 — Section 24Income Tax Act, 1961 — Section 222, 226, 226(1), 226(3)
High Courts09 Aug 1967
T.V. Sundaram Iyengar and Sons (P.) Ltd. Vs Commissioner of Wealth-tax
Madras High Court · (1969) 72 ITR 107
Income Tax Act, 1922 — Section 23A, 3, 4, 67BWealth Tax (Amendment) Act, 1964 — Section 32Wealth Tax Act, 1957 — Section 2, 35
High Courts09 Aug 1967
Sambamurthy Gurukkal Vs The State of Madras and Others
Madras High Court · (1968) 1 MLJ 184
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45
High Courts09 Aug 1967
The Public Prosecutor Vs Abdul Wahab and Others
Madras High Court · AIR 1969 Mad 280 : (1969) CriLJ 918 : (1968) 1 MLJ 306
Companies Act, 1956 — Section 330Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379