High Courts31 Aug 1967
S. Kumaraswamy (Deceased) and Others Vs Commissioner of Income Tax Madras, And Another
Madras High Court · (1968) 70 ITR 532
Finance Act, 1950 — Section 13Income Tax Act, 1922 — Section 34(3), 44
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,830 of 5,226
High Courts31 Aug 1967
P.N. Ganesan Vs The State of Madras
Madras High Court · (1968) 1 MLJ 444
Constitution of India, 1950 — Article 226
High Courts30 Aug 1967
Sivaraman and Another Vs P.M. Shanmughasundara Mudaliar and Others
Madras High Court · AIR 1969 Mad 166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 98
High Courts30 Aug 1967
Muniswami (M.) Vs Superintending Engineer, Vellore Electricity System
Madras High Court · (1969) 1 LLJ 89
Constitution of India, 1950 — Article 226
High Courts30 Aug 1967
Sivaraman and Others Vs P.M. Shanmughasundara Mudaliar and Others
Madras High Court · (1968) 81 LW 524 : (1968) 2 MLJ 284
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 99
High Courts29 Aug 1967
Krishnaswami (K.R.) Vs Director of Technical Education and Others
Madras High Court · (1969) 1 LLJ 600
Constitution of India, 1950 — Article 309, 310, 311
High Courts29 Aug 1967
Madurai Nayagamma and Others Vs Plantian Merchants Association
Madras High Court · (1968) ILR (Mad) 376 : (1968) 81 LW 18 : (1968) 1 MLJ 386
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 98
High Courts29 Aug 1967
Madura Sugars Staff Union Vs State of Madras (by Secretary, Industries, Labour and Co-operation Department) and Another
Madras High Court · (1968) 2 LLJ 422
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 18
High Courts29 Aug 1967
Madura Sugars Staff Union Vs The State of Madras and Another
Madras High Court · (1968) 1 MLJ 456
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12(5), 18(1)
High Courts29 Aug 1967
K.R. Krishnaswami, Superintendent, Junior Technical School, Government Polytechnic Vs The Director of Technical Education and Others
Madras High Court · (1968) 1 MLJ 348
Constitution of India, 1950 — Article 309
High Courts25 Aug 1967
M. Pitchaiah Reddiar and Others Vs The Municipal Council
Madras High Court · (1968) ILR (Mad) 127 : (1969) 1 MLJ 44
Tamil Nadu District Municipalities Act, 1920 — Section 249(1)
High Courts25 Aug 1967
In Re. Hanuma Bank Ltd. (in liqn) Messrs. Brahmayya and Co., Official Liquidator of the Hanuman Bank Ltd., (in liqn.)
Madras High Court · (1967) 08 MAD CK 0058
High Courts25 Aug 1967Allowed
Kishinchand Chellaram and Others Vs Joint Commercial Tax Officer and Others
Madras High Court · (1968) 81 LW 307 : (1968) 21 STC 367
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226, 261
High Courts25 Aug 1967
S. Muthuswami Iyer Vs P.T. Munia Servai and Others
Madras High Court · (1967) 08 MAD CK 0036
Banking Companies Act, 1949 — Section 45A, 45B
High Courts25 Aug 1967
Bhagavathi Mudaliar Vs N. Subramaniam
Madras High Court · (1968) 81 LW 464 : (1968) 2 MLJ 490
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Aug 1967
G. Ramanujam Vs The Zonal Manager, Life Insurance Corporation and Another
Madras High Court · (1968) 2 MLJ 21
Constitution of India, 1950 — Article 226
High Courts25 Aug 1967
Ramanujam (G.) Vs Life Insurance Corporation of India
Madras High Court · (1968) 2 LLJ 299
Constitution of India, 1950 — Article 226
High Courts25 Aug 1967
Kishinchand Chellaram and Others Vs The Joint Commercial Tax Officer and Others
Madras High Court · (1969) 1 MLJ 229
Constitution of India, 1950 — Article 226, 261
High Courts24 Aug 1967
Sinnaraj Pillai and Others Vs Ramayee Ammal and Another
Madras High Court · AIR 1969 Mad 96 : (1967) 2 MLJ 639
Limitation Act, 1908 — Article 144Succession Act, 1925 — Section 106, 107
High Courts24 Aug 1967
Unnamalai Achi and Another Vs Umayal Achi and Others
Madras High Court · (1968) ILR (Mad) 541 : (1968) 81 LW 266 : (1968) 2 MLJ 544
Civil Procedure Code, 1908 (CPC) — Section 73