High Courts01 Jul 1968
P.R. Easwaran Vs Sixth Income Tax Officer
Madras High Court · (1969) ILR (Mad) 231 : (1969) 72 ITR 263
Income Tax Act, 1922 — Section 14(2), 3, 34Income Tax Act, 1961 — Section 147, 148, 3
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,816 of 5,229
High Courts28 Jun 1968Dismissed
K.V. Desinga Raja and Others Vs D.K. Raju
Madras High Court · (1968) 06 MAD CK 0028
Companies Act, 1913 — Section 221, 235
High Courts27 Jun 1968
Commissioner of Income Tax Vs G. Murugesan and Brothers
Madras High Court · (1969) 72 ITR 696
Income Tax Act, 1922 — Section 3, 9(3)
High Courts26 Jun 1968
In Re: Rama Swami Goundar
Madras High Court · AIR 1969 Mad 321 : AIR 1968 Mad 321 : (1969) CriLJ 1143
Criminal Procedure Code, 1898 (CrPC) — Section 439, 549(1)Madras Prohibition Act, 1937 — Section 4A
High Courts26 Jun 1968
Rayalaseema Passengers and Goods Transport (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1969) 72 ITR 783
Income Tax Act, 1922 — Section 23A
High Courts26 Jun 1968
V.R. Sonai and Another Vs Chinniah Konar
Madras High Court · (1968) 81 LW 521 : (1969) 1 MLJ 590
Stamp Act, 1899 — Section 19
High Courts26 Jun 1968
Rangaswami Naicker Vs Rangammal (died by proposed L.R. and Another)
Madras High Court · (1968) 81 LW 583 : (1968) 2 MLJ 610
Civil Procedure Code, 1908 (CPC) — Section 146, 47
High Courts26 Jun 1968Dismissed
Rangaswami Naicker Vs Rangammal (died) by proposed L.R., K.R. Venkataswami Naidu
Madras High Court · AIR 1969 Mad 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146, 47Succession Act, 1925 — Section 213, 57
High Courts26 Jun 1968
Rajammal Vs Associated Transport Company and Another
Madras High Court · (1969) 82 LW 575 : (1969) 2 MLJ 620
Motor Vehicles Act, 1939 — Section 110
High Courts25 Jun 1968
Commissioner of Income Tax Vs Janab N. Hyath Batcha Sahib
Madras High Court · (1969) ILR (Mad) 220 : (1969) 72 ITR 528
Income Tax Act, 1922 — Section 10(2)Partnership Act, 1932 — Section 14, 4
High Courts25 Jun 1968
Public Prosecutor Vs Thangavelu Pillai
Madras High Court · (1968) 2 MLJ 531
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(ii)
High Courts25 Jun 1968
In Re: Babu Rao
Madras High Court · (1969) 1 MLJ 88
Penal Code, 1860 (IPC) — Section 323, 332, 99Probation of Offenders Act, 1958 — Section 12, 4
High Courts24 Jun 1968
Commissioner of Income Tax Vs P.N.N. Bank Ltd.
Madras High Court · (1969) 39 CompCas 287 : (1969) 72 ITR 497
Appellate Tribunal Rules, 1946 — Rule 2Banking Companies Act, 1949 — Section 12Income Tax Act, 1922 — Section 23A(9), 5A(8), 61, 66(1)
High Courts24 Jun 1968Dismissed
C.S. Nagamma Bai Vs Thangavelu Naicker
Madras High Court · (1974) ILR (Mad) 141
Evidence Act, 1872 — Section 76Madras City Tenants Protection Act, 1922 — Section 11, 2(4), 3, 9Presidency Small Cause Courts Act, 1882 — Section 41
High Courts21 Jun 1968
V.P. Selvaraj Vs V. Narasimha Rao by Power Agent V. Sethu Rao and Another
Madras High Court · (1969) ILR (Mad) 94 : (1969) 82 LW 139 : (1969) 1 MLJ 587
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts21 Jun 1968
Annamalai Mudaliar Vs Perumal and Others
Madras High Court · (1969) ACJ 76 : (1969) 82 LW 62 : (1969) 1 MLJ 335
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21
High Courts21 Jun 1968
V. Ramaswamy Iyer Vs K. Ramakrishnayya
Madras High Court · (1969) 82 LW 482 : (1969) 2 MLJ 272
Transfer of Property Act, 1882 — Section 116
High Courts20 Jun 1968
Commissioner of Income Tax, Madras Vs Sundaram Private Ltd.
Madras High Court · (1969) 71 ITR 273
Income Tax Act, 1922 — Section 23A
High Courts20 Jun 1968
Kamakshi Ammal and Another Vs M.C.A.R.S. Chockalinga Thevar Firm and Others
Madras High Court · (1970) ILR (Mad) 368 : (1969) 82 LW 388 : (1969) 2 MLJ 593
Civil Procedure Code, 1908 (CPC) — Section 47