High Courts20 Jun 1968
Venkatasami Naidu Vs Sornammal and Another
Madras High Court · (1970) ILR (Mad) 336 : (1969) 82 LW 401 : (1969) 2 MLJ 609
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,817 of 5,229
High Courts19 Jun 1968
K. Mohamed Elias and Co. and Others Vs The State of Madras and Another
Madras High Court · (1969) 23 STC 27
Central Sales Tax Act, 1956 — Section 9
High Courts18 Jun 1968
V. Syed Hanifa Vs Muhammad Khalifulla
Madras High Court · (1968) 81 LW 592 : (1969) 1 MLJ 413
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471
High Courts18 Jun 1968Allowed
Vellinayagi Vs T. Subramaniam
Madras High Court · AIR 1969 Mad 479 : (1969) 82 LW 64 : (1969) 1 MLJ 334
Hindu Marriage Act, 1955 — Section 12(1), 12(2)
High Courts17 Jun 1968
Antiseptic Employees Unit Vs The State Government of Madras and Another
Madras High Court · (1969) 2 MLJ 198
Industrial Disputes Act, 1947 — Section 10
High Courts17 Jun 1968
Antiseptic Employees Unit Vs State of Madras and Another
Madras High Court · AIR 1970 Mad 145
Industrial Disputes Act, 1947 — Section 10(1), 12(5), 19(2)Payment of Bonus Act, 1965 — Section 34(1)
High Courts17 Jun 1968
B.S. Ramappa and Another Vs B. Monappa, trading as Indian National Tile and Lime Works and Another
Madras High Court · (1969) 2 MLJ 38
Trade Marks Act, 1940 — Section 16(1)
High Courts27 Apr 1968
K.S. Vaidyanathan and Others Vs Buhari and Sons (P.) Ltd. and Another
Madras High Court · (1968) 81 LW 579 : (1969) 1 MLJ 435
High Courts27 Apr 1968
The State of Madras Vs Ramalingaswamigal Madam, represented by N.S.K. Paramasiva Thevar and Others
Madras High Court · (1969) ILR (Mad) 742 : (1969) 2 MLJ 281
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 73
High Courts25 Apr 1968
T. Babulal and Another Vs Drug Inspector I
Madras High Court · (1969) CriLJ 699
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 23, 25, 432Drugs and Cosmetics Act, 1940 — Section 18(a)(iia)
High Courts25 Apr 1968
T. Babulal and Another Vs The Drug Inspector-I
Madras High Court · (1970) 1 MLJ 124
Constitution of India, 1950 — Article 14Drugs and Cosmetics Act, 1940 — Section 18(a)(ii)(a), 23, 24, 25
High Courts25 Apr 1968
The State of Madras Vs T. Raman and Another
Madras High Court · (1968) 2 MLJ 586
High Courts23 Apr 1968
R. Jeeyar Ayyah and Others Vs The Idol of Sri Ranganathaswami Srirangam
Madras High Court · (1970) 1 MLJ 99
Madras Hindu Religious Endowments Act, 1926 — Section 44B
High Courts23 Apr 1968Allowed
Sadasivam Vs K. Ramanathan Chettiar and another
Madras High Court · (1968) 04 MAD CK 0008
Contract Act, 1872 — Section 192, 218
High Courts22 Apr 1968Allowed
Sadasivam Vs K. Ramanathan Chettiar and Another
Madras High Court · (1970) ILR (Mad) 378
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 190, 192, 218
High Courts19 Apr 1968
Munikrishna Reddy Vs S.K. Ramaswami and Another
Madras High Court · AIR 1969 Mad 389
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 21 Rule 104, Order 21 Rule 104(2), Order 21 Rule 105, Order 21 Rule 105(1)
High Courts19 Apr 1968
K. Anantha Narayanan Vs The State of Madras
Madras High Court · (1968) 2 MLJ 443
Constitution of India, 1950 — Article 20(2)
High Courts19 Apr 1968
Annavi Moopan and Another Vs Munia Moopan
Madras High Court · AIR 1969 Mad 437 : AIR 1968 Mad 437 : (1968) 81 LW 646
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 15, 6Transfer of Property Act, 1882 — Section 105
High Courts19 Apr 1968
Murugayya Angurar and Another Vs Nataraja Iyer and Others
Madras High Court · (1969) 82 LW 239 : (1969) 1 MLJ 503
North Western Provinces Rent Act, 1881 — Section 31Transfer of Property Act, 1882 — Section 106
High Courts18 Apr 1968
M. Rodgers Vs M. Prakash Rao Naidu
Madras High Court · (1969) 82 LW 112 : (1969) 1 MLJ 332
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25