High Courts18 Jul 1968Allowed
Deputy Commissioner of Commercial Taxes, Madurai Dn. Vs Arasan Match Industries, Sivakasi
Madras High Court · AIR 1969 Mad 422 : (1969) ILR (Mad) 262 : (1969) 23 STC 152
Central Sales Tax Act, 1956 — Section 3
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,815 of 5,229
High Courts16 Jul 1968
Periaswamy Vs The Deputy Commercial Tax Officer
Madras High Court · (1969) 2 MLJ 399
Tamil Nadu Entertainments Tax Act, 1939 — Section 7A
High Courts15 Jul 1968Allowed
Ranganayaki Ammal Vs M. Krishnan
Madras High Court · (1968) 07 MAD CK 0034
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Jul 1968Dismissed
Seethai Achi Vs Lakshmanan Chettiar
Madras High Court · (1968) 07 MAD CK 0029
Hindu Succession Act, 1956 — Section 14, 14(1), 3
High Courts15 Jul 1968
Mottur Hajee Abdul Rahman and Co. Vs Deputy Commercial Tax Officer, Vaniyambadi, North Arcot Dt. and Another
Madras High Court · AIR 1969 Mad 232 : AIR 1968 Mad 232 : (1968) 22 STC 472
Contempt of Courts Act, 1971 — Section 1
High Courts12 Jul 1968
The Commissioner of Income Tax Vs Sundaram Industries (P) Ltd.
Madras High Court · (1969) ILR (Mad) 251
Finance Act, 1955 — Section 15, 20(1), 20(4), 23AFinance Act, 1956 — Section 23A, 28Income Tax Act, 1922 — Section 23A, 34, 34(3), 66(1)
High Courts11 Jul 1968
Rangarathinam Pillai Vs Labour Court and Another
Madras High Court · (1969) 2 LLJ 416
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33A, 33C
High Courts11 Jul 1968Allowed
V.P. Periakaruppan Vs P. Mayalagan and Another
Madras High Court · AIR 1969 Mad 83 : AIR 1968 Mad 83
Negotiable Instruments Act, 1881 (NI) — Section 48, 50, 9
High Courts10 Jul 1968Dismissed
State of Madras Vs Baliga Lighting Equipment (P.) Ltd.
Madras High Court · (1970) 83 LW 24 : (1969) 23 STC 154
High Courts10 Jul 1968
The State of Madras Vs Thiru Baliga Lighting Equipment (P.) Ltd.
Madras High Court · (1969) 2 MLJ 398
High Courts10 Jul 1968
C.A. Ganapathy Vs The Superintending Engineer, Vellore Electricity System and Another
Madras High Court · (1969) 82 LW 524 : (1969) 2 MLJ 202
Penal Code, 1860 (IPC) — Section 294A
High Courts09 Jul 1968
Mohamed Sali Vs Siluvai Arikkanjir Fernande (died) and Others
Madras High Court · (1969) 82 LW 195 : (1969) 1 MLJ 415
High Courts09 Jul 1968
M.A.A. Raoof Vs K.G. Lakshmipathi
Madras High Court · (1968) 81 LW 634 : (1968) 2 MLJ 634
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 51
High Courts09 Jul 1968
M.G. Amirthalingam Vs K.P. Arunachalam and Others
Madras High Court · (1969) 1 MLJ 649
Civil Procedure Code, 1908 (CPC) — Section 4
High Courts05 Jul 1968
T.P. Ramaswami Naidu Vs Margabandu Mandri
Madras High Court · (1969) 82 LW 495 : (1969) 2 MLJ 274
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, Order 21 Rule 97, 47
High Courts03 Jul 1968
C.S. Gajendran and Others Vs The Management of Sri Gandiban Bus Service, Chingleput by proprietor, A. Vedachala Mudaliar and Others
Madras High Court · (1969) 82 LW 484 : (1969) 2 MLJ 392
Minimum Wages Act, 1948 — Section 20
High Courts03 Jul 1968Dismissed
C.Y. Anjaneyalu Chetty Vs Messrs. Seth Sheonarain and Sons, Mohunta
Madras High Court · (1968) 07 MAD CK 0017
High Courts02 Jul 1968Partly Allowed
Kumbakonam Electric Supply Corporation Ltd. Vs Presiding Officer, Labour Court, Madras and Another
Madras High Court · AIR 1969 Mad 407 : (1969) 18 FLR 144 : (1969) 2 LLJ 154 : (1969) 1 MLJ 90
Industrial Disputes Act, 1947 — Section 18(1), 33
High Courts02 Jul 1968
Seetharama Iyengar Vs Veeraraghava Pillai and Another
Madras High Court · (1970) 1 MLJ 127
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(c), Order 21 Rule 90
High Courts01 Jul 1968
S.M. Mohandas Vs Esso Standard Eastern Inc.
Madras High Court · (1973) 1 LLJ 59
Constitution of India, 1950 — Article 311Contract Act, 1872 — Section 39