High Courts07 Aug 1968
In Re: Kulandaivelu
Madras High Court · AIR 1969 Mad 408 : (1969) CriLJ 1406 : (1969) 1 MLJ 92
Penal Code, 1860 (IPC) — Section 224
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,814 of 5,229
High Courts06 Aug 1968
Union of India (UOI) Vs N.K.S.H. Marudappa Pandian and Others
Madras High Court · (1969) 73 ITR 147 : (1968) 81 LW 653
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 42, 44(1), 50
High Courts06 Aug 1968
Kariyan Chettiar and Another Vs T. Rangia Goundar and Another
Madras High Court · (1969) 82 LW 68 : (1969) 1 MLJ 340
High Courts06 Aug 1968
Commissioner of Expenditure Tax, Madras Vs T.S. Krishna C/o T.V.S. and Sons (P.) Ltd., Madurai
Madras High Court · AIR 1970 Mad 43 : (1970) 78 ITR 541
Expenditure Tax Act, 1957 — Section 2, 4
High Courts05 Aug 1968
Periyaswami Padayachi Vs The Government of Madras and Others
Madras High Court · (1969) 82 LW 456 : (1969) 2 MLJ 362
Constitution of India, 1950 — Article 311
High Courts05 Aug 1968
B.R. Herman and Mohatta (India) Private Limited Vs Best and Co. Private Limited
Madras High Court · (1969) ILR (Mad) 361 : (1968) 81 LW 610 : (1969) 2 MLJ 436
Contract Act, 1872 — Section 230
High Courts02 Aug 1968Dismissed
The English Electric Company of India Limited Vs The Deputy Commercial Tax Officer, Alandur Division and Others
Madras High Court · (1969) 23 STC 32
Central Sales Tax Act, 1956 — Section 3, 4Sales of Goods Act, 1930 — Section 39, 51
High Courts02 Aug 1968
P.S. Kandaswamy Mudaliar Vs Commissioner of Income Tax
Madras High Court · (1969) ILR (Mad) 197 : (1969) 72 ITR 212
Income Tax Act, 1922 — Section 25A, 25A(1), 28(1), 3
High Courts31 Jul 1968
K.M. Wahi and Others Vs Madras Aluminium Company Ltd.
Madras High Court · (1968) 2 MLJ 589
High Courts31 Jul 1968
Lakshmiammal Vs Sivakamu Natesan
Madras High Court · (1969) 82 LW 589 : (1969) 2 MLJ 626
High Courts30 Jul 1968Dismissed
Thiruvengadam Vs Muthu Chettiar and Another
Madras High Court · AIR 1970 Mad 34
Constitution of India, 1950 — Article 226Rice Milling Industry (Regulation) Act, 1958 — Section 12, 5(4), 6
High Courts29 Jul 1968
Ama Stores Vs The Collector of Madras and Another
Madras High Court · (1969) 1 MLJ 418
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 56(2)
High Courts29 Jul 1968Allowed
Ama Stores Vs Collector of Madras and Another
Madras High Court · AIR 1970 Mad 148
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 56(1), 56(2), 57
High Courts29 Jul 1968
Tube Investments of India Ltd. Vs Commissioner of Wealth-tax
Madras High Court · (1969) ILR (Mad) 184 : (1969) 72 ITR 359
Wealth Tax Act, 1957 — Section 7(2)
High Courts29 Jul 1968
Sinna Ponnu and Others Vs Singaru Odayar and Another
Madras High Court · (1970) 83 LW 29 : (1969) 2 MLJ 358
Specific Relief Act, 1877 — Section 27(b)
High Courts24 Jul 1968
Abdul Razack Sahib Vs Mrs. Azizunnissa Begum and Others
Madras High Court · AIR 1970 Mad 14 : (1970) CriLJ 55 : (1969) ILR (Mad) 174
Contempt of Courts Act, 1971 — Section 1
High Courts23 Jul 1968Dismissed
Sri Raja Rajeswari Bus Service, Vridhachalam Vs Regional Transport Authority South Arcot Cuddalore and Another
Madras High Court · AIR 1969 Mad 458 : (1969) ILR (Mad) 669 : (1969) 1 MLJ 201
Motor Vehicles Act, 1939 — Section 47(1), 47(3), 57, 57(3), 57(4)
High Courts19 Jul 1968
The Rt. Rev. George Devadoss and Another Vs Luke D. Asirvatham
Madras High Court · (1968) 2 MLJ 612
Penal Code, 1860 (IPC) — Section 406, 477A
High Courts19 Jul 1968
Nagalakshmi Ammal and Others Vs Rajagopala Iyer and Others
Madras High Court · (1969) 82 LW 269 : (1969) 1 MLJ 524
High Courts19 Jul 1968
Jayarama Mudaliar Vs Ayyaswami Mudaliar and Others
Madras High Court · (1969) 82 LW 493 : (1969) 2 MLJ 209
Limitation Act, 1963 — Section 14Transfer of Property Act, 1882 — Section 52