High Courts05 Sept 1968
The Super Surgical Co. Vs S. Desikan and Another
Madras High Court · (1969) 82 LW 3 : (1969) 82 LW 23 : (1969) 1 MLJ 170
Industrial Disputes Act, 1947 — Section 11(3), 11(3)(d), 33(c)(2)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,812 of 5,229
High Courts04 Sept 1968
Superintendent of Post Offices, Chingleput Division and Director of Postal Services and Another Vs Shaik Kasim
Madras High Court · (1975) 1 LLJ 370
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409, 467, 471
High Courts03 Sept 1968
A. Kandaswami Pillai (deceased) (by legal representative) and Ahmed Haji Mohammed Vs Controller of Estate Duty
Madras High Court · (1969) ILR (Mad) 453 : (1969) 73 ITR 564
Estate Duty Act, 1953 — Section 39, 44, 46(1), 46(2)
High Courts02 Sept 1968
Commissioner of Income Tax Vs Anamalai Bus Transport (P.) Ltd.
Madras High Court · (1969) 72 ITR 811
Income Tax Act, 1922 — Section 23A
High Courts02 Sept 1968
D. Sornam, by Power-of-Attorney D.A.S. Swami Vs State of Madras
Madras High Court · (1969) ILR (Mad) 369 : (1969) 82 LW 54 : (1969) 1 MLJ 207
Legal Practitioners Act, 1879 — Section 10
High Courts30 Aug 1968
R. Venkataswamy Naidu and Another Vs Parasram Naraindas alias Purushottamdas
Madras High Court · (1970) 83 LW 10 : (1969) 2 MLJ 490
Madras City Tenants Protection Act, 1922 — Section 9
High Courts29 Aug 1968
S.K. Veeraraghavan Vs Commissioner of Income Tax, Madras
Madras High Court · (1969) 71 ITR 823 : (1969) 82 LW 101
Constitution of India, 1950 — Article 226, 227
High Courts28 Aug 1968Allowed
Madras Auto Service Private Limited Vs The Joint Commercial Tax Officer, Mount Road Division II
Madras High Court · (1969) 82 LW 27 : (1969) 23 STC 111
Central Sales Tax Act, 1956 — Section 3, 6Constitution of India, 1950 — Article 226
High Courts26 Aug 1968
K.V.S. Varadaraja Chettiar Vs K.V.C. Chenni Veeri Chettiar and Others
Madras High Court · (1969) 82 LW 98 : (1969) 1 MLJ 422
Partition Act, 1893 — Section 3
High Courts26 Aug 1968Dismissed
Ponmalal Goundar Vs Kailasa Goundar
Madras High Court · (1968) 08 MAD CK 0009
Negotiable Instruments Act, 1881 (NI) — Section 118, 22, 9
High Courts23 Aug 1968
Kathoon Bivi Ammal and Another Vs Arulappa Nadar and Another
Madras High Court · (1969) 1 MLJ 241
Contract Act, 1872 — Section 208
High Courts23 Aug 1968
Coimbatore District Co-operative Central Bank Employees Association Vs The Industrial Tribunal and Another
Madras High Court · (1969) 1 MLJ 592
Industrial Disputes Act, 1947 — Section 10
High Courts23 Aug 1968
Coimbatore District Co-operative Central Bank Employees' Association Vs Industrial Tribunal and Another
Madras High Court · (1969) 2 LLJ 432 : (1972) 85 LW 428
Industrial Disputes Act, 1947 — Section 10
High Courts23 Aug 1968Dismissed
Kathoom Bivi Ammal and Another Vs Arulappa Nadar and Another
Madras High Court · AIR 1970 Mad 76
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 11, 96Contract Act, 1872 — Section 208
High Courts23 Aug 1968
M.D. Sigamani Vs Vidyasagaran and Others
Madras High Court · (1969) 1 MLJ 99
Criminal Procedure Code, 1898 (CrPC) — Section 4(1)(r)(2)
High Courts22 Aug 1968Dismissed
Mohamed Haneefa Vs Mariam Bi
Madras High Court · AIR 1969 Mad 414 : (1969) CriLJ 1412 : (1969) 1 MLJ 97
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3)
High Courts22 Aug 1968
Miss Ruby Jacobs Vs A. Anthoniswami Udayar
Madras High Court · (1969) 82 LW 709 : (1970) 1 MLJ 166
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3
High Courts21 Aug 1968
Commissioner of Income Tax, Madras Vs K.S. Imam Saheb
Madras High Court · (1969) 71 ITR 742
Income Tax Act, 1922 — Section 2(1), 2(1)(a), 4(3)(viii)
High Courts21 Aug 1968
Commissioner of Income Tax Vs K.S. Imam Saheb
Madras High Court · (1969) ILR (Mad) 287 : (1970) 1 MLJ 291
Income Tax Act, 1922 — Section 4(3)(viii)
High Courts20 Aug 1968
Commissioner of Gift-tax, Madras Vs M.K.K.R. Muthukaruppan Chettiar
Madras High Court · (1969) 72 ITR 1
Gift Tax Act, 1958 — Section 26(1), 5(1)