Maintenance of Internal Security Act, 1971 — Section 3(3)Prevention of Food Adulteration Act, 1954 — Section 11, 13(2), 14, 2(1), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 7, 9, 9

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High Courts31 Jul 1981Allowed

R. Ramakrishnan and Others Vs V.S. Dhanasekar

Madras High Court · (1981) 07 MAD CK 0002

Penal Code, 1860 (IPC) — Section 120B, 408, 409

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High Courts30 Jul 1981

Mehar Baba Brick Works Vs State of Tamil Nadu

Madras High Court · (1983) 53 STC 141

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High Courts30 Jul 1981

New India Insurance Co. Ltd., Bombay Vs N. Ganapathy

Madras High Court · AIR 1982 Mad 380 : (1983) 54 CompCas 619 : (1982) ILR (Mad) 77 : (1982) 95 LW 92 : (1982) 1 MLJ 305

Motor Vehicles Act, 1939 — Section 103, 31, 96

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High Courts30 Jul 1981Allowed

Dr. K. Gururaj Vs The State of Tamil Nadu and Another

Madras High Court · (1982) ILR (Mad) 190

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High Courts30 Jul 1981

Uthirapathi Servai and Another Vs K.S. Thirumalai Iyengar and Another

Madras High Court · (1982) ILR (Mad) 306 : (1982) 95 LW 218 : (1982) 2 MLJ 2

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High Courts30 Jul 1981

C.P. Kuppuswamy and Sons Vs The State of Tamil Nadu

Madras High Court · (1982) 2 MLJ 277

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High Courts29 Jul 1981

S. Muthiah Vs Commissioner of Income Tax

Madras High Court · (1982) 11 TAXMAN 125

Income Tax Act, 1961 — Section 256(1), 263, 35B, 67(3)

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High Courts29 Jul 1981

Commissioner of Income Tax Vs Sundaram Clayton Ltd.

Madras High Court · (1982) 30 CTR 170 : (1982) 133 ITR 34

Income Tax Act, 1961 — Section 80I

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High Courts28 Jul 1981

Sri Thirupuranthakaswamy Devasthanam Vs V. Sundaresa Mudaliar and Others

Madras High Court · (1988) 1 MLJ 26

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High Courts28 Jul 1981

Karuppiah Servai and Others Vs Nagavalli Ammal

Madras High Court · (1982) CriLJ 1362

Penal Code, 1860 (IPC) — Section 107, 109, 404, 494, 495

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High Courts27 Jul 1981

R. Natarajan Vs Controller of Estate Duty

Madras High Court · (1982) 31 CTR 360 : (1982) 138 ITR 178

Estate Duty Act, 1953 — Section 33(1)

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High Courts27 Jul 1981

In Re Jagannathan and Another

Madras High Court · (1982) CriLJ 1142

Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts27 Jul 1981

Commissioner of Income Tax Vs S. Balasubramanian

Madras High Court · (1982) 11 TAXMAN 36

Income Tax Act, 1961 — Section 154, 154(7), 155, 155(5), 155(5)(b)

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High Courts24 Jul 1981

Ivor Fernandez Vs The Management of Stanes Motors (Southern India) Ltd. and Another

Madras High Court · (1982) 95 LW 152 : (1982) 1 MLJ 406

Industrial Disputes Act, 1947 — Section 2(s)(iv)

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High Courts24 Jul 1981

Dharul Ulam Madarsha Vs State of Tamil Nadu

Madras High Court · AIR 1982 Mad 128 : (1982) ILR (Mad) 446 : (1981) 94 LW 807

Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2

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High Courts24 Jul 1981

Ivor Fernandez Vs Management of Stanes Motors (Southern India) Ltd. and Another

Madras High Court · (1982) 2 LLJ 155 : (1982) 95 LW 152 : (1982) 1 MLJ 406(1)

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2

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