High Courts25 Aug 1981
K.S. Sekaran Vs The Director of Handloom and Textiles, Madras and Others
Madras High Court · AIR 1982 Mad 275
Constitution of India, 1950 — Article 226Tamil Nadu Co-operative Societies Act, 1961 — Section 97
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,504 of 5,229
High Courts25 Aug 1981
COMMISSIONER OF Income Tax, TAMIL NADU-V Vs N. PALANIAPPA GOUNDER BY L. RS.
Madras High Court · (1983) 31 CTR 7 : (1983) 143 ITR 343
Income Tax Act, 1922 — Section 12B(1)
High Courts25 Aug 1981
Commissioner of Income Tax, Tamil Nadu-II Vs Seshasayee Bros. (P.) Ltd.
Madras High Court · (1982) 138 ITR 779
Income Tax Act, 1961 — Section 40, 40A(7)
High Courts25 Aug 1981
Commissioner of Income Tax Vs Seshasayee Brothers (P) Ltd.
Madras High Court · (1983) 1 LLJ 421
Constitution of India, 1950 — Article 72Income Tax Act, 1961 — Section 40
High Courts25 Aug 1981
Commissioner of Income Tax, Tamil Nadu-V Vs N. Palaniappa Gounder by Lrs.
Madras High Court · (1983) 31 CTR 7 : (1983) 143 ITR 343
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 2(47), 41(2), 45
High Courts25 Aug 1981
Commissioner of Income Tax Vs Legal Representatives of N. Paliniappa Goundar (Decd.)
Madras High Court · (1983) 12 TAXMAN 295
Income Tax Act, 1961 — Section 2(47), 256(1), 45
High Courts24 Aug 1981
Sri Rajendra Mills Limited Vs The Regional Commissioner, Employees Provident Funds, Tamil Nadu and Pondicherry, Madras
Madras High Court · (1982) 1 LLJ 352
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts21 Aug 1981
D. Shanthalakshmi and Others Vs State of Tamil Nadu and Others
Madras High Court · AIR 1983 Mad 232 : (1983) 2 MLJ 7
Constitution of India, 1950 — Article 14Madras Prohibition Act, 1937 — Section 14(1), 14(2), 14(4)
High Courts20 Aug 1981
St. Antony's Timber Depot Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 193
High Courts19 Aug 1981
Pandurangan Vs Sarangapani and Another
Madras High Court · AIR 1982 Mad 372 : (1982) ILR (Mad) 283 : (1982) 95 LW 318 : (1982) 1 MLJ 143
Hindu Succession Act, 1956 — Section 6Lunacy Act, 1912 — Section 46Notaries Act, 1952 — Section 8
High Courts19 Aug 1981
Maricar Motors Ltd. and Others Vs Neelambal Ramaswamy and Others
Madras High Court · (1982) ACJ 570 : AIR 1982 Mad 65
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1939 — Section 110
High Courts17 Aug 1981
Kalyanasundaram Udayar Vs Pazhaniayya Udayar
Madras High Court · (1984) 97 LW 562 : (1982) 2 MLJ 394
High Courts14 Aug 1981
T.C. Thiagarajan Vs State and Another
Madras High Court · (1981) 08 MAD CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 333, 435, 439Penal Code, 1860 (IPC) — Section 120B, 121A, 323, 341, 427
High Courts14 Aug 1981
Trichy Market Committee, Perambalur Vs S. Savaridoss
Madras High Court · (1981) 08 MAD CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313, 468, 468(1), 469
High Courts13 Aug 1981
State Bank of India, Tiruchirapalli Vs J.S. Ramamoorthy
Madras High Court · AIR 1982 Mad 197 : (1982) 95 LW 30
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 39, 41
High Courts13 Aug 1981
Sreenivas and Co. and Another Vs The Joint Commercial Tax Officer, Madras and Another
Madras High Court · (1983) 52 STC 91
Tamil Nadu General Sales Tax Act, 1959 — Section 4
High Courts13 Aug 1981Allowed
K.C.C. Periapulian and Others Vs Akkamall and Others
Madras High Court · (1981) 08 MAD CK 0003
Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 16(A), 2(5), 3(2)
High Courts12 Aug 1981
Ranganathan Vs K. Gangabai and Others
Madras High Court · AIR 1982 Mad 131
Motor Vehicles Act, 1939 — Section 110
High Courts12 Aug 1981
Tata Oil Mills Co. Ltd., Madras Vs Superintendent of Central Excise, Madhavaram Range, Madras and Others
Madras High Court · (1981) 1 ECR 475 : (1982) 10 ELT 358 : (1983) ILR (Mad) 392
Central Excises and Salt Act, 1944 — Section 4, 4(1)
High Courts12 Aug 1981
Burn Standard Company Limited Vs The State of Tamil Nadu and Others
Madras High Court · (1983) 52 STC 62
Burn Company and Indian Standard Wagon Company (Taking Over of Management) (Amendment) Act, 1976 — Section 18, 25, 5, 5(1), 7(1)Burn Company and Indian Standard Wagon Company (Taking Over of Management) Act, 1973 — Section 2, 5(1), 5(3)Tamil Nadu General Sales Tax Act, 1959 — Section 26, 27