High Courts12 Aug 1981Allowed
M. Muthu Krishna Vs R. Brindha and Others
Madras High Court · (1982) ACJ 428
Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,505 of 5,229
High Courts12 Aug 1981
V. Nageswaran and Others Vs The Authorised Officer (Land Reforms) and Others
Madras High Court · (1983) ILR (Mad) 291 : (1983) 96 LW 195 : (1983) 2 MLJ 67
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Limitation Act, 1963 — Section 5
High Courts11 Aug 1981
State of Tamil Nadu and Another Vs P.K. Anandan
Madras High Court · AIR 1982 Mad 136
Motor Vehicles Act, 1939 — Section 110B
High Courts11 Aug 1981
Tamil Nadu Agencies Vs The Commercial Tax Officer, Sivakasi (Town)
Madras High Court · (1982) 50 STC 146
Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 54
High Courts11 Aug 1981Dismissed
M.G. Bros. Lorry Service and Anoher Vs S. Andalammal and Others
Madras High Court · (1982) ACJ 408
Penal Code, 1860 (IPC) — Section 304A
High Courts10 Aug 1981
T.S. Kannan Vs The High Court of Judicature of Tamil Nadu High Court Buildings and Another
Madras High Court · (1982) 1 MLJ 372
Tamil Nadu Ministerial Service Rules — Rule 5
High Courts10 Aug 1981
Doom Doma Tea Company Limited and Another Vs The Union of India (UOI) and Others
Madras High Court · (1982) 95 LW 41 : (1982) 1 MLJ 85
High Courts07 Aug 1981
Official Liquidator Vs Best and Crompton Engineering Ltd.
Madras High Court · (1981) 51 CompCas 501
Companies Act, 1956 — Section 458A
High Courts07 Aug 1981
Thakur Shipping Co. Ltd., Bombay and Another Vs Food Corporation of India
Madras High Court · AIR 1983 Mad 105 : (1983) ILR (Mad) 237
High Courts07 Aug 1981
State by Public Prosecutor Vs Sokkanna Mudaliar
Madras High Court · (1982) LW(Cri) 84
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(i)
High Courts06 Aug 1981
Commissioner of Gift-tax Vs Smt. E.S.M.P. Rasiya Banu
Madras High Court · (1984) 146 ITR 592
Gift Tax Act, 1958 — Section 5(1)
High Courts06 Aug 1981
P. Swaminathan and Others Vs Presiding Officer, Central Government Labour Court, Madras and Others
Madras High Court · (1983) 2 LLJ 347
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts05 Aug 1981
Commissioner of Wealth-tax, Tamil Nadu Vs B.M. Ramalingam
Madras High Court · (1982) 30 CTR 179 : (1983) ILR (Mad) 42
Wealth Tax Act, 1957 — Section 16, 23, 23(1), 24, 24(2)
High Courts05 Aug 1981
Commissioner of Income Tax, Central Vs Georgepolous
Madras High Court · (1984) 146 ITR 380
Income Tax Act, 1961 — Section 37, 37(1)
High Courts05 Aug 1981
Commissioner of Income Tax Vs Georgepolous
Madras High Court · (1985) 23 TAXMAN 439
Income Tax Act, 1961 — Section 10(2)(xv), 37
High Courts04 Aug 1981
M. Devaraja Padayachi Vs The District Revenue Officer and Another
Madras High Court · (1982) ILR (Mad) 200 : (1982) 95 LW 174 : (1982) 1 MLJ 404
Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965 — Rule 10
High Courts04 Aug 1981
Commissioner of Income Tax (Central), Madras Vs J.K.K. Angappa Chaettiar and Others
Madras High Court · (1982) 27 CTR 123 : (1983) 144 ITR 775
Income Tax Act, 1922 — Section 66(2)
High Courts03 Aug 1981
R. Rajamanickam alias Kolandai Vs K. Saroja and Others
Madras High Court · (1982) ILR (Mad) 251
Motor Vehicles Act, 1939 — Section 95, 95(2)
High Courts03 Aug 1981
Chief Controlling Revenue Authority, Board of Revenue, Madras Vs Tvl. Inca Cables (Pvt.) Ltd., Madras
Madras High Court · AIR 1982 Mad 113 : (1982) ILR (Mad) 117 : (1982) 95 LW 18
Stamp Act, 1899 — Article 23, 55, 2(10)
High Courts03 Aug 1981
Krishna Mines Vs The State of Tamil Nadu
Madras High Court · (1983) 53 STC 38
Madras Port Trust Act, 1905 — Section 6, 87, 88Tamil Nadu General Sales Tax Rules, 1959 — Rule 6