High Courts07 Sept 1981
Valliammal Achi Vs The Director of Enforcement
Madras High Court · (1982) 2 MLJ 384
Foreign Exchange Regulation Act, 1947 — Section 5(a)(aa)Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,503 of 5,229
High Courts04 Sept 1981
T. R. Srinivasa Chetty Vs G. Nagarajan and Another
Madras High Court · (1982) 95 LW 68 : (1982) 1 MLJ 25
High Courts04 Sept 1981
G. Kuppathi Mudaliar Vs V. Murugesan
Madras High Court · AIR 1982 Mad 49
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, Order 3 Rule 4, Order 38 Rule 4, Order 38 Rule 5, Order 38 Rule 6
High Courts03 Sept 1981Dismissed
Narasimhan and Another Vs State by S.I. of Police Maduravoyal
Madras High Court · (1983) LW(Cri) 152
Criminal Procedure Code, 1973 (CrPC) — Section 116, 436, 438, 446
High Courts03 Sept 1981
R.K. Raghavan (R.K. Selvaraj) Vs Union of India and Another Union of India Vs South Indian Bank Ltd. and Others Union of India Vs T.D. Murthy and Co. and Others South Indian Bank Ltd. Vs Union of India and Others
Madras High Court · (1983) 140 ITR 894
Income Tax Act, 1961 — Rule 16, 2, 51, 156, 178
High Courts03 Sept 1981
V. Sellappan Vs The District Revenue Officer and Others
Madras High Court · (1982) 1 MLJ 281
High Courts01 Sept 1981
Dalmia Cement (Bh) Ltd., Madras Vs Kamala Pillai and Another
Madras High Court · AIR 1982 Mad 441 : (1983) ILR (Mad) 1 : (1984) 97 LW 591
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 39 Rule 8
High Courts01 Sept 1981
Rama Reddiar Vs Raja Reddiar
Madras High Court · (1982) ILR (Mad) 32 : (1982) 95 LW 52 : (1982) 1 MLJ 288
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Sept 1981
Ramasamy and Others Vs State of Tamil Nadu State of Tamil Nadu Vs Velusamy and Others
Madras High Court · (1982) LW(Cri) 63
High Courts31 Aug 1981
M. Govindaswami Pillai Vs C.T. Balasubramania Thevar
Madras High Court · (1982) ILR (Mad) 226 : (1982) 95 LW 81 : (1982) 1 MLJ 126
High Courts31 Aug 1981Dismissed
Nachy Aiias Nachi Vs Kangayal
Madras High Court · (1981) 08 MAD CK 0042
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 19, Order 5 Rule 20, Order 5 Rule 5, 115Limitation Act, 1963 — Article 123, 133, 5
High Courts31 Aug 1981
Chainraj Ramchand Vs V.S. Narayanaswamy and Others
Madras High Court · AIR 1982 Mad 326 : (1982) 95 LW 278
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Partnership Act, 1932 — Section 19(2)
High Courts28 Aug 1981
S.A. Appal Raja Vs The Common Fund of Senguntha Mudaliar Community of Poopalrajapatti
Madras High Court · (1982) ILR (Mad) 8 : (1982) 95 LW 156 : (1982) 1 MLJ 318
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 29
High Courts28 Aug 1981
State by Public Prosecutor Vs T. Ponniah
Madras High Court · (1982) LW(Cri) 86
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(i)
High Courts28 Aug 1981
Cheventhipaul Nadar Vs Srinivasa Nadar and Others
Madras High Court · (1982) 2 MLJ 348
Specific Relief Act, 1963 — Section 42
High Courts28 Aug 1981
Sri Ranganathar Transports (P) Ltd. Vs The Tanjore Co-oprative Marketing Federation Ltd.
Madras High Court · (1982) ILR (Mad) 451 : (1981) 94 LW 759 : (1982) 1 MLJ 146
High Courts27 Aug 1981
Ellammal Vs Rangaswamy Koundar and Others
Madras High Court · (1982) ILR (Mad) 90 : (1984) 97 LW 546 : (1982) 2 MLJ 41
Registration Act, 1908 — Section 77
High Courts26 Aug 1981
In Re: Subbiah alias Raju Gounder and Others
Madras High Court · (1981) 08 MAD CK 0043
High Courts26 Aug 1981
N. Udayappan Vs Government of Tamil Nadu
Madras High Court · (1982) 2 MLJ 439
Constitution of India, 1950 — Article 309Evidence Act, 1872 — Section 114
High Courts26 Aug 1981
Udayappan Vs Government of Tamil Nadu
Madras High Court · (1983) 1 LLJ 170 : (1982) 95 LW 364
Constitution of India, 1950 — Article 233(1), 309Evidence Act, 1872 — Section 114Tamil Nadu Public Service Commission Regulations, 1954 — Regulation 18(1)