High Courts14 Jul 1981

Rethinasamy Vs Komalavalli and Another

Madras High Court · (1983) ILR (Mad) 97 : (1984) 97 LW 552 : (1982) 2 MLJ 406

Evidence Act, 1872 — Section 3Limitation Act, 1963 — Section 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23(1)(b)