High Courts26 Jun 1981
Hazarimal Panaji Vs Tilokchand Deepaji
Madras High Court · AIR 1982 Mad 175 : (1982) ILR (Mad) 428 : (1982) 95 LW 256 : (1982) 2 MLJ 115
Civil Procedure Code, 1908 (CPC) — Section 11, 115, 9
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,509 of 5,229
High Courts26 Jun 1981
T.N. Habib Khan Vs Arogya Mary Shanthi Lucien
Madras High Court · AIR 1982 Mad 156 : (1981) 94 LW 539 : (1981) 94 LW 529
Registration Act, 1908 — Section 17, 2(7)Stamp Act, 1899 — Section 35, 36Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23(1)
High Courts26 Jun 1981
Swaminathan and Others Vs Koonavalli and Others
Madras High Court · AIR 1982 Mad 276 : (1981) 94 LW 764
Registration Act, 1908 — Section 17
High Courts26 Jun 1981
K. Maranaicken Vs R.S. Saradhambal
Madras High Court · AIR 1982 Mad 183 : (1982) ILR (Mad) 303 : (1981) 94 LW 781
Provincial Insolvency Act, 1920 — Section 25(1), 6
High Courts26 Jun 1981
N. Krishna Rao Vs Indian Oil Corporation Ltd.
Madras High Court · AIR 1981 Mad 367
Arbitration Act, 1940 — Section 9Evidence Act, 1872 — Section 115
High Courts26 Jun 1981
P. Venkatavaradan Vs Lakshmi Ammal and Others
Madras High Court · (1981) 94 LW 630 : (1982) 2 MLJ 24
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19
High Courts25 Jun 1981Dismissed
State Vs Narayana Konar
Madras High Court · (1981) LW(Cri) 357
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1), 7(1)
High Courts24 Jun 1981
N. Chellappan Pillai and Another Vs A. Anthoni and Others
Madras High Court · AIR 1983 Mad 155 : (1982) ILR (Mad) 237 : (1982) 95 LW 416
Limitation Act, 1963 — Article 61, 30
High Courts24 Jun 1981
Commissioner of Income Tax, Tamil Nadu-IV, Madras Vs C.M. Kothari Charitable Trust
Madras High Court · (1984) 149 ITR 573
Income Tax Act, 1961 — Section 11, 11(1), 11(2), 60, 61
High Courts24 Jun 1981Dismissed
S. Gayathri Vs The Commissioner of Police, Madras and Others
Madras High Court · (1981) 06 MAD CK 0002
Constitution of India, 1950 — Article 226
High Courts23 Jun 1981
S. Neela Kanta Sarma Vs K. Govindarajulu and Another
Madras High Court · AIR 1982 Mad 18 : (1981) 94 LW 534
Presidency Towns Insolvency Act, 1909 — Section 12(2), 21, 8
High Courts23 Jun 1981Allowed
Perumal and Ramanaraycman Vs Kumbakotlam Municipality
Madras High Court · (1981) LW(Cri) 109
Prevention of Food Adulteration Act, 1954 — Section 2(a), 2(la)
High Courts23 Jun 1981
Perumal and Another Vs Kumbakonam Municipality
Madras High Court · (1981) CriLJ 1366
Prevention of Food Adulteration Act, 1954 — Section 13(1), 13(2), 14, 2(1), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9
High Courts22 Jun 1981
Commissioner of Income Tax Vs Vijaya Productions (P) Ltd.
Madras High Court · (1985) 152 ITR 616 : (1985) 23 TAXMAN 284
Income Tax Act, 1961 — Section 154, 155
High Courts19 Jun 1981
Thiruvallur Finance Corporation (Regd) Vs V.T. Subramaniam
Madras High Court · (1982) 95 LW 121 : (1982) 1 MLJ 214
High Courts19 Jun 1981
Ramnath Goenka Vs A.R. Raji
Madras High Court · (1981) 06 MAD CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 409, 500
High Courts19 Jun 1981
Jeevanlal (1929) Limited and Others Vs Controlling Authority Under the Payment of Gratuity Act and Others
Madras High Court · (1982) 1 LLJ 86
Constitution of India, 1950 — Article 133(1), 134, 14, 19, 19(1)Industrial Disputes Act, 1947 — Section 25Payment of Gratuity Act, 1972 — Section 14, 2, 4, 4(2), 5
High Courts19 Jun 1981
Vyapuri Mudaliar Vs Vallammi and Others
Madras High Court · (1982) ILR (Mad) 184 : (1982) 95 LW 89 : (1982) 1 MLJ 309
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 21
High Courts18 Jun 1981
Elgi Equipments (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 45
Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 3(1), 37, 4, 51
High Courts17 Jun 1981
Commissioner of Income Tax, Tamil Nadu-III Vs Wavin India Ltd.
Madras High Court · (1983) 143 ITR 281
Income Tax Act, 1961 — Section 35, 35(2), 37