High Courts21 Jan 1983
Selvalammal Vs Sumathi Ammal
Madras High Court · AIR 1983 Mad 294 : (1983) 96 LW 151 : (1983) 2 MLJ 146
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19, 20
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,461 of 5,229
High Courts21 Jan 1983
Lakshmi Vs Meenakshi Ammal
Madras High Court · AIR 1984 Mad 10 : (1983) 96 LW 227 : (1983) 2 MLJ 44
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 3, 37(2)
High Courts21 Jan 1983
The State Vs Ponnuvel Alias Manivelu
Madras High Court · (1983) 01 MAD CK 0031
Protection of Civil Rights Act, 1955 — Section 7(1)
High Courts21 Jan 1983
V. Chandrasekhara Pandian Vs Muthukaruppa Thevar
Madras High Court · (1983) 01 MAD CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 190(1), 200, 202Penal Code, 1860 (IPC) — Section 147, 148, 307, 324, 336
High Courts21 Jan 1983
Arunachalam Vs Kesavan Chettiar
Madras High Court · (1983) 96 LW 277 : (1983) 2 MLJ 166
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Jan 1983
S. Venkitachalam Iyer Vs S. Rama Iyer
Madras High Court · AIR 1984 Mad 75 : (1983) 96 LW 251 : (1983) 2 MLJ 330
Madras City Tenants Protection Act, 1922 — Section 10, 2(4), 9
High Courts21 Jan 1983
R. Mohanarangam Vs The Food Corporation of India and Others
Madras High Court · (1985) 2 MLJ 139
Food Corporations Act, 1964 — Section 45
High Courts20 Jan 1983
P. Ramasamy Vs The State of Tamil Nadu
Madras High Court · (1984) 57 STC 72
Tamil Nadu General Sales Tax Act, 1959 — Section 22
High Courts20 Jan 1983
Lala Chatram, represented by hereditary and Managing Trustee, R. Ramanatha Misra, Advocate Vs Krishnammal and Others
Madras High Court · (1984) 1 MLJ 28
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts20 Jan 1983
C.H. Kesava Rao Vs Commissioner of Income Tax
Madras High Court · (1983) 35 CTR 147 : (1985) 156 ITR 369
Income Tax Act, 1961 — Section 23, 23(1)
High Courts20 Jan 1983
PL. CT. SP. Subramaniam Chettiar Vs Muthiah Chettiar (died) and Others
Madras High Court · AIR 1984 Mad 215 : (1983) 2 MLJ 426
Contract Act, 1872 — Section 62Limitation Act, 1963 — Section 18
High Courts20 Jan 1983Dismissed
S. Thiyagarajan, B.Sc., B.L. Vs Ayyamperumal and State
Madras High Court · (1983) LW(Cri) 212
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 202, 203, 203Penal Code, 1860 (IPC) — Section 109, 34, 500
High Courts19 Jan 1983
Commissioner of Income Tax, Tamil Nadu-IV Vs M.K. Kr. Muthukaruppan Chettiar
Madras High Court · (1984) 39 CTR 279 : (1984) 145 ITR 175
Income Tax Act, 1961 — Section 256(1), 4
High Courts18 Jan 1983
S. Ananda and Others Vs State of Tamil Nadu and Others
Madras High Court · (1983) 2 LLJ 277
Contract Act, 1872 — Section 14(5), 20, 22Tamil Nadu Pension Rules, 1978 — Rule 44Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 9
High Courts18 Jan 1983
George Verghese Vs The Food Corporation of India
Madras High Court · (1984) 48 FLR 295 : (1984) 1 LLJ 299
Food Corporation of India Staff Regulations, 1971 — Regulation 58
High Courts18 Jan 1983
M. Govindaraja Pillai Vs Thangavelu Pillai (Deceased by L.Rs.) and Others
Madras High Court · (1983) 01 MAD CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(1), 202(2), 202(3)
High Courts18 Jan 1983
George Varghese Vs The Food Corporation of India and Another
Madras High Court · (1983) 96 LW 465 : (1984) 1 MLJ 49
Food Corporation of India Staff Regulations, 1971 — Section 5
High Courts17 Jan 1983
Commissioner of Income Tax, Tamil Nadu-II Vs Madras Electrical Conductors (P.) Ltd.
Madras High Court · (1984) 146 ITR 316
Income Tax Act, 1961 — Section 40(2), 80I
High Courts17 Jan 1983
Commissioner of Income Tax, Tamil Nadu-V Vs P. Mariappa Gounder
Madras High Court · (1984) 147 ITR 676
Income Tax Act, 1961 — Section 145, 2(45), 5
High Courts17 Jan 1983
The Tirunagar Co-operative Stores Limited Vs The State of Tamil Nadu
Madras High Court · (1984) 55 STC 39
Tamil Nadu General Sales Tax Act, 1959 — Section 17, 8