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Madras High Court judgments

1,04,573 judgments · page 3,462 of 5,229

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High Courts17 Jan 1983

Arcot Mills Limited Vs State of Tamil Nadu

Madras High Court · (1984) 55 STC 356

Central Sales Tax Act, 1956 — Section 4(2)Tamil Nadu General Sales Tax Act, 1959 — Section 2, 20, 21, 22, 23
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High Courts17 Jan 1983

Commissioner of Income Tax, Tamil Nadu-III Vs Peirce Leslie and Co. Ltd.

Madras High Court · (1984) ILR (Mad) 349 : (1984) 147 ITR 157

Companies (Profits) Surtax Act, 1964 — Section 12Income Tax Act, 1961 — Section 254(1)
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High Courts17 Jan 1983

COMMISSIONER OF WEALTH-TAX (CENTRAL), MADRAS Vs T. N. K. GOVINDARAJU CHETTIAR AND OTHERS.

Madras High Court · (1984) 149 ITR 588

Wealth Tax Act, 1957 — Section 2(e)(i)
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High Courts17 Jan 1983

P.C. Dharmalinga Mudaliar Vs Commissioner of Income Tax

Madras High Court · (1985) 152 ITR 588

Income Tax Act, 1961 — Section 36(2)
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High Courts17 Jan 1983

Commissioner of Income Tax, Tamil Nadu-I, Madras Vs EIMCO-K. C.P. Limited

Madras High Court · (1984) 147 ITR 603

Income Tax Act, 1961 — Section 263, 35A, 37(1)
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High Courts17 Jan 1983

Commissioner of Income Tax, Tamil Nadu, Central Vs Express Newspaper Private Ltd.

Madras High Court · (1983) 37 CTR 153 : (1983) 144 ITR 907 : (1984) 16 TAXMAN 389

Companies (Profits) Surtax Act, 1964 — Rule 2
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High Courts17 Jan 1983

Commissioner of Income Tax Vs J.K.A. Rajappa Chettiar

Madras High Court · (1985) 153 ITR 215

Income Tax Act, 1961 — Section 139(4), 142, 271(1), 271(4A), 277
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High Courts17 Jan 1983

Commissioner of Income Tax Vs Estate of Late S. Mehboob Khan

Madras High Court · (1985) 153 ITR 353

Income Tax Act, 1961 — Section 3, 34, 37
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High Courts17 Jan 1983

Commissioner of Income Tax Vs S. Krishnamurthy

Madras High Court · (1984) 38 CTR 71 : (1985) 152 ITR 669

Income Tax Act, 1961 — Section 49(1)
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High Courts17 Jan 1983

Commissioner of Income Tax Vs Mc. Dowell and Company Ltd.

Madras High Court · (1984) 38 CTR 318 : (1985) 156 ITR 162

Income Tax Act, 1961 — Section 36(1), 37
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High Courts17 Jan 1983

Additional Commissioner of Income Tax Vs N. Vaidyanathan

Madras High Court · (1989) 180 ITR 198

Income Tax Act, 1961 — Section 22, 32, 67(2)
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High Courts17 Jan 1983

Commissioner of Income Tax, Tamil Nadu-I Vs Crompton Engineering Co. P. Ltd.

Madras High Court · (1984) 147 ITR 704

Income Tax Act, 1961 — Section 28
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High Courts17 Jan 1983

Commissioner of Gift-tax, Tamil Nadu-II Vs M. Radhakrishna Gade Rao

Madras High Court · (1983) 37 CTR 155

Gift Tax Act, 1958 — Section 2
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High Courts17 Jan 1983

Commissioner of Income Tax, Madras Vs T.V.S. and Sons Ltd.

Madras High Court · (1983) 143 ITR 645

Income Tax Act, 1961 — Section 45, 48
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High Courts17 Jan 1983

Commissioner of Wealth-tax (Central), Madras Vs T.N.K. Govindaraju Chettiar and Others

Madras High Court · (1984) 149 ITR 588

Wealth Tax Act, 1957 — Section 2
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High Courts17 Jan 1983

K.P. Kandasami Mudaliar and Sons Vs Commissioner of Income Tax

Madras High Court · (1984) 39 CTR 303 : (1985) 156 ITR 639

Income Tax Act, 1961 — Section 147, 256(1), 27(4A), 271(1), 271(4A)
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High Courts17 Jan 1983

Commissioner of Income Tax Vs Bajraj Textiles Mills Limited

Madras High Court · (1983) 01 MAD CK 0022

Income Tax Act, 1961 — Section 37
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High Courts17 Jan 1983

Commissioner of Income Tax, Madras (Central) Vs R.R. Pictures

Madras High Court · (1984) 147 ITR 150

Income Tax Act, 1961 — Section 68
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High Courts17 Jan 1983

Commissioner of Income Tax Vs National Palayacot Company

Madras High Court · (1984) 147 ITR 714

Income Tax Act, 1961 — Section 10(3)
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High Courts17 Jan 1983

Sri Mahaliamman Temple and Vigneswaran Koil and Another Vs Vijayammal

Madras High Court · (1984) 97 LW 56 : (1983) 2 MLJ 442

Hindu Succession Act, 1956 — Section 14
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