High Courts17 Jan 1983
COMMISSIONER OF Income Tax, MADRAS Vs T.V.S. and SONS LTD.
Madras High Court · (1983) 37 CTR 142 : (1983) 143 ITR 644
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,463 of 5,229
High Courts17 Jan 1983
Ramakrishna Industrials Private Limited Vs P.R. Ramakrishnan and Others P.R. Ramakrishnan and Others Vs Ramakrishna Industrials Private Limited and Others
Madras High Court · (1984) 97 LW 121 : (1983) 2 MLJ 227
Companies Act, 1956 — Section 483
High Courts03 Jan 1983
Chinnasamy Vs State of Tamil Nadu and Others
Madras High Court · (1983) 01 MAD CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 428, 433Penal Code, 1860 (IPC) — Section 380, 457, 75
High Courts24 Dec 1982
P. Thanka Nadar Vs Nesamony Nadar
Madras High Court · (1984) ILR (Mad) 182 : (1983) 96 LW 433 : (1983) 2 MLJ 415
Civil Procedure Code, 1908 (CPC) — Section 115, 96(4)
High Courts24 Dec 1982
V. Veeramani Vs Madurai District Cooperative Supply and Marketing Society Limited, Madurai and Another
Madras High Court · (1983) 2 LLJ 88 : (1983) 96 LW 48 : (1983) 2 MLJ 49
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(8), 10A, 11
High Courts24 Dec 1982
Government of India and Others Vs Prabhakar Match Industries, Dharmapuri
Madras High Court · (1984) 15 ELT 316
Central Excise Rules, 1944 — Rule 10, 11, 9
High Courts23 Dec 1982
Indra Cotton Mills Pvt. Ltd. Vs Rakecha and Co., Bombay and Another
Madras High Court · AIR 1983 Mad 201 : (1983) ILR (Mad) 80 : (1983) 96 LW 379 : (1983) 2 MLJ 243
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts23 Dec 1982
Christian Medical College Vellore Association (By Secretary) Vs Government of India (By Secretary, Ministry of Law, Delhi) and Others
Madras High Court · (1983) 2 LLJ 372
Constitution of India, 1950 — Article 30, 30(1)Indian Medical Council Act, 1956 — Section 2Industrial Disputes Act, 1947 — Section 10, 11A, 2
High Courts23 Dec 1982
Commissioner of Wealth-tax and Others Vs S. Ram and Others
Madras High Court · (1983) 37 CTR 158 : (1984) 147 ITR 278
Income Tax Act, 1961 — Section 36(1), 40A(7)Wealth Tax Act, 1957 — Section 2
High Courts23 Dec 1982
Narasu's Coffee Company (Firm) Vs M. Muhammed Ibrahim Rowther
Madras High Court · (1984) ILR (Mad) 6 : (1983) 96 LW 656 : (1983) 2 MLJ 203
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts22 Dec 1982
Adaikkaji Vs Abdul Rahman
Madras High Court · (1983) 96 LW 532 : (1983) 2 MLJ 152
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Dec 1982
Metal Sales Corporation Vs Joint Commercial Tax Officer, Harbour III Assessment Circle
Madras High Court · (1983) 52 STC 392
Tamil Nadu General Sales Tax Act, 1959 — Section 22, 22(1), 22(2), 3(1), 3(2)
High Courts21 Dec 1982
Commissioner of Income Tax Vs N. Rudrappan
Madras High Court · (1983) 15 TAXMAN 43
Income Tax Act, 1961 — Section 41(1), 67, 75, 78
High Courts20 Dec 1982
COMMISSIONER OF INCOME TAX Vs G. RAJAM and Another
Madras High Court · (1987) 64 CTR 256
Income Tax Act, 1961 — Section 46(2)
High Courts20 Dec 1982Allowed
Indian Oil Corporation Ltd. Vs S. Ravindran and V. Krishnan
Madras High Court · (1982) 12 MAD CK 0052
Arbitration Act, 1940 — Section 13(b), 24(2), 31, 33, 34
High Courts20 Dec 1982Allowed
State by the Public Prosecutor Vs Sankaran
Madras High Court · (1983) LW(Cri) 219
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts20 Dec 1982
Marrappa Gounder Vs Venkatachalam and Another
Madras High Court · (1983) LW(Cri) 1
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 429
High Courts20 Dec 1982
Commissioner of Income Tax Vs G. Rajam and Another
Madras High Court · (1987) 64 CTR 256
Income Tax Act, 1961 — Section 2(14), 45, 46(2), 48
High Courts20 Dec 1982
The State of Tamil Nadu Vs Indian Cable Company Ltd.
Madras High Court · (1984) 56 STC 192
Central Sales Tax Act, 1956 — Section 2
High Courts17 Dec 1982
Nagammal Vs Alagumanna Chettiar
Madras High Court · (1984) ILR (Mad) 97 : (1983) 96 LW 521 : (1984) 1 MLJ 40