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Madras High Court judgments

1,04,573 judgments · page 3,459 of 5,229

High Courts07 Feb 1983

Rama Gounder Vs Renu

Madras High Court · (1985) ILR (Mad) 400

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, 115Evidence Act, 1872 — Section 121, 122, 123, 124, 125Negotiable Instruments Act, 1881 (NI) — Section 118A
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High Courts03 Feb 1983

The State of Tamil Nadu Vs Manakchand

Madras High Court · (1983) ILR (Mad) 1 : (1984) 56 STC 237

Central Sales Tax Act, 1956 — Section 13, 2, 3, 4, 5Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3, 3(1), 3(2), 3(3)
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High Courts03 Feb 1983

Shanmugham Vs The State

Madras High Court · (1983) 02 MAD CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 302
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High Courts28 Jan 1983

Rajeswari Vs Durga Bai and Others

Madras High Court · (1984) 1 ACC 79 : (1983) ACJ 741 : AIR 1984 Mad 34 : (1983) 96 LW 579 : (1983) 2 MLJ 183

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20(2)Motor Vehicles Act, 1939 — Section 110ATamil Nadu Motor Accidents Claims Tribunal Rules, 1961 — Rule 13
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