High Courts14 Dec 1984
Palaniammal and Others Vs Pavayarnmal and Others
Madras High Court · AIR 1985 Mad 310 : (1985) 98 LW 408
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,410 of 5,229
High Courts14 Dec 1984
Prakash Roadlines Pvt. Ltd. Vs P. Muthuswamy Gounder and Co.
Madras High Court · AIR 1985 Mad 84 : (1985) 98 LW 543
Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Section 20
High Courts13 Dec 1984
Etti Gounder Vs The Forest Range Officer, Namakkal
Madras High Court · (1985) LW(Cri) 68
Tamil Nadu Forest Act, 1882 — Section 36
High Courts13 Dec 1984
M.D. Rajan Vs I.T.C. Limited and Others
Madras High Court · (1985) 2 MLJ 372
Constitution of India, 1950 — Article 311
High Courts13 Dec 1984
S. Gandhi Vs Tamil Nadu Electricity Board and Another
Madras High Court · (1985) 2 LLJ 160
High Courts13 Dec 1984
Messrs. Thilagaraj Match Works Vs C. Sundaram
Madras High Court · (1984) 12 MAD CK 0008
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 10(3)(e)
High Courts13 Dec 1984
In Re: N.S. Paramananda Naicker
Madras High Court · (1984) 12 MAD CK 0002
Succession Act, 1925 — Section 225, 255, 276, 57(b)
High Courts12 Dec 1984
Dinod Cashew Corporation Vs The Deputy Commercial Tax Officer and Another
Madras High Court · (1986) 61 STC 1
Central Sales Tax Act, 1956 — Section 14, 5(3)Tamil Nadu General Sales Tax Act, 1959 — Section 16, 16(1), 17, 26, 3(1)
High Courts12 Dec 1984
Ganshamadas Girdhardas and Others Vs V. Sivaramasubramaniam and Others
Madras High Court · AIR 1986 Mad 17 : (1985) 98 LW 191
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 42, Order 38 Rule 5, 141, 151
High Courts11 Dec 1984
R. Umraomal and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1986) ILR (Mad) 267 : (1985) 98 LW 438 : (1985) 2 MLJ 252
High Courts11 Dec 1984
Chirukandoth Poujil Leela Vs Mambally Bhaskaran
Madras High Court · (1985) LW(Cri) 54
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Dec 1984
Madhavan Vs Muniammal and Others
Madras High Court · (1985) 98 LW 200 : (1985) 2 MLJ 54
High Courts11 Dec 1984
A. Mukyaprana Rao and M. Ebenezer Vs The Government of Tamil Nadu and Others
Madras High Court · (1985) 2 MLJ 9
High Courts11 Dec 1984
Commissioner, Hindu Religious and Charitable Endowments (Administration) Department, Madras Vs K. Jothiramalingain and Another
Madras High Court · AIR 1985 Mad 341 : (1986) 99 LW 600
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45(1)
High Courts11 Dec 1984
R. Umraomal and Others Vs State of Tamil Nadu and Another
Madras High Court · AIR 1986 Mad 63
Land Acquisition Act, 1894 — Section 3, 6
High Courts10 Dec 1984
Commissioner of Income Tax Vs Sivanandha Mills Limited
Madras High Court · (1987) 63 CTR 11 : (1987) 163 ITR 61 : (1985) 156 ITR 629
Income Tax Act, 1961 — Section 36(1), 37, 37(1)
High Courts10 Dec 1984
Commissioner of Income Tax Vs R.J. Shahney
Madras High Court · (1986) 54 CTR 360 : (1986) 159 ITR 160
Income Tax Act, 1961 — Section 10(10AA)
High Courts10 Dec 1984
The State Vs Varadarajan
Madras High Court · (1985) CriLJ 1567
Penal Code, 1860 (IPC) — Section 161, 162
High Courts07 Dec 1984
Oli Mohamed and Others Vs Amamullah and Others
Madras High Court · (1985) LW(Cri) 57
Criminal Procedure Code, 1973 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 326
High Courts07 Dec 1984
State by Public Prosecutor Vs Santhanakrishnan
Madras High Court · (1985) LW(Cri) 151
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1), 7(l)