High Courts11 Jan 1985
Soundararajan Vs Sayee Finance and Another
Madras High Court · (1986) 99 LW 48 : (1986) 1 MLJ 214
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,408 of 5,229
High Courts11 Jan 1985
Bharathi M. Pillai Vs The State of Tamil Nadu and The Tahsildar, Mylapore M/s Saroja Mills Ltd. Vs The State of Tamil Nadu
Madras High Court · (1985) 01 MAD CK 0007
Constitution of India, 1950 — Article 14, 19(1)(f)Tamil Nadu Urban Land Tax Act, 1966 — Section 10, 11, 11(1), 14, 19
High Courts10 Jan 1985
The Management of Mount Mettur Pharmaceuticals Ltd. Vs The Presiding Officer, II Addl. Labour Court and Others
Madras High Court · (1985) 98 LW 556 : (1985) 2 MLJ 432
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Jan 1985
Mount Mettur Pharmaceuticals Ltd. Vs Second Additional Labour Court, Madras and Another
Madras High Court · (1985) 2 LLJ 505
Industrial Disputes Act, 1947 — Section 25F
High Courts09 Jan 1985
Enfield India Ltd. Vs Ministry of Finance, New Delhi and Another
Madras High Court · (1986) 7 ECC 15 : (1985) 5 ECR 2331 : (1985) 22 ELT 389
Central Excise Rules, 1944 — Rule 8(1)
High Courts09 Jan 1985
The Venkataramana Dispensary and Ayurvedic College Vs Union of India and The Regional Provident Fund Commissioner, Madras
Madras High Court · (1987) 54 FLR 128 : (1986) 2 LLJ 411 : (1986) 99 LW 450
Employees State Insurance Act, 1948 — Section 1(3), 16
High Courts09 Jan 1985
K.P. Subramaniam and Others Vs Elumalai Gramani and Others
Madras High Court · (1986) 99 LW 207 : (1986) 1 MLJ 26
Limitation Act, 1963 — Section 10, 19Trusts Act, 1882 — Section 3
High Courts08 Jan 1985
R. Venkataswami Naidu Vs South India Viscose Ltd.
Madras High Court · (1987) 100 LW 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 21Suits Valuation Act, 1887 — Section 11
High Courts08 Jan 1985
Madras Medicals and General Suppliers Vs State
Madras High Court · (1987) LW(Cri) 243
Tamil Nadu General Sales Tax Act, 1959 — Section 24(2), 24(2)(b)
High Courts08 Jan 1985
N.V. Panchapagesan Vs K. Swaminathan
Madras High Court · (1985) 01 MAD CK 0039
Madras City Tenants Protection Act, 1922 — Section 9
High Courts08 Jan 1985Allowed
Balakrishna Kurup Vs A. Perumal
Madras High Court · (1985) 01 MAD CK 0032
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 30Transfer of Property Act, 1882 — Section 60
High Courts08 Jan 1985
Somu alias Somasundaram and Others Vs The State and Another
Madras High Court · (1985) CriLJ 1309
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 398
High Courts07 Jan 1985
Commissioner of Income Tax Vs Lakshmi Narayanan
Madras High Court · (1986) 52 CTR 240 : (1986) 157 ITR 816
Income Tax Act, 1961 — Section 261
High Courts07 Jan 1985
Vasu General Traders Vs State of Tamil Nadu
Madras High Court · (1987) 66 STC 358
High Courts30 Dec 1984
In Re: Joseph alias Durain
Madras High Court · (1985) LW(Cri) 213
Penal Code, 1860 (IPC) — Section 324, 326
High Courts28 Dec 1984Dismissed
Arul Theatre and Others Vs Regional Director, Employees' State Insurance Corporation
Madras High Court · (1985) ACJ 650
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151, 96Employees State Insurance Act, 1948 — Section 78, 96Limitation Act, 1963 — Article 120, 3
High Courts28 Dec 1984
Assistant Collector of Customs, Madras Vs Abdul Samathu
Madras High Court · (1985) 22 ELT 761
Constitution of India, 1950 — Article 14, 19(1), 21Passports Act, 1967 — Section 10(3)
High Courts27 Dec 1984
SECOND Income Tax OFFICER Vs K. A. S. A. ARUNACHALA NADAR.
Madras High Court · (1986) 17 ITD 1070
High Courts21 Dec 1984
State by Public Prosecutor Vs V. Essakki
Madras High Court · (1985) LW(Cri) 147
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1)(a), 7(1)