High Courts26 Nov 1984
Major K. Mathew Scariah Vs K.E. Mathai
Madras High Court · (1985) LW(Cri) 225
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 500
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,412 of 5,229
High Courts26 Nov 1984
T.V.S. Sarma Vs Accommodation Controller, Madras and Others
Madras High Court · AIR 1986 Mad 1 : (1984) 97 LW 643
Constitution of India, 1950 — Article 14
High Courts26 Nov 1984
D.R. Devarajan and Others Vs The State
Madras High Court · (1985) CriLJ 1614
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109
High Courts26 Nov 1984
Appu Gounder Vs State of Tamil Nadu and Another
Madras High Court · AIR 1986 Mad 278
Land Acquisition Act, 1894 — Section 4(l)
High Courts23 Nov 1984
D. Srinivasan Vs The Governor of Tamil Nadu, Madras and Others
Madras High Court · (1985) 98 LW 658
Constitution of India, 1950 — Article 163, 166, 166(3), 167, 174(2)
High Courts21 Nov 1984Dismissed
K. Ramaswamy, Gomathi Bhavan, Arupukottai, Ramnad District Vs State Bank of India
Madras High Court · (1984) 11 MAD CK 0050
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 14, 19
High Courts21 Nov 1984
Pitchai Mudaliar and P. Veerappan Vs The Tahsildar (Debt Relief) Musiri, Trichy District, Revenue Divisional Officer, Musiri, Trichy District and C. Arumugam
Madras High Court · (1984) 11 MAD CK 0049
High Courts21 Nov 1984
Sundaram Vs State by the Sub Inspector of Police, Erode Railway Protection Force, Police Station, Erode
Madras High Court · (1984) LW(Cri) 286
High Courts21 Nov 1984
C.H. Balamohan and Others Vs State
Madras High Court · (1984) LW(Cri) 250
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 143
High Courts21 Nov 1984
Mookan Ambalam Vs The Revenue Divisional Officer and Others
Madras High Court · (1985) 2 MLJ 430
High Courts21 Nov 1984
Dexter S. Anthony Vs June P. Anthony and Another
Madras High Court · (1985) 2 MLJ 200
High Courts20 Nov 1984
T.A.K.M. Ramalakshmi Ammal Vs The Revenue Divisional Officer, Sivakasi
Madras High Court · (1984) 11 MAD CK 0051
Land Acquisition Act, 1894 — Section 11, 12, 12(1), 12(2), 18
High Courts20 Nov 1984
Joseph and 16 others Vs Papusami Reddiar
Madras High Court · (1985) LW(Cri) 31
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts20 Nov 1984
S.K. Grover Vs Chandra Prakash and Another
Madras High Court · (1984) 11 MAD CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 401(3)
High Courts20 Nov 1984
J. Sampathkumar Vs Subashini
Madras High Court · (1984) 11 MAD CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Nov 1984
Joseph and Others Vs Papusami Reddiar
Madras High Court · (1984) LW(Cri) 243
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts20 Nov 1984
V. Veerarajan and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (1985) 2 MLJ 223
High Courts19 Nov 1984
Ameer Amanullah Vs Padikkaru Maniam Beevi, Erayar Mydeen Beevi (represented by mother and guardian for 1st Respondent) and State of Public Prosecutor
Madras High Court · (1985) LW(Cri) 111
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts16 Nov 1984
Sekar Vs State
Madras High Court · (1984) LW(Cri) 249
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts16 Nov 1984
Ramakrishnan Vs Samiyar Marappa Gounder and Others
Madras High Court · (1986) 1 MLJ 53