COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,413 of 5,229

High Courts15 Nov 1984

Chinnappan Vs Ellammal

Madras High Court · (1984) 11 MAD CK 0048

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), Order 6 Rule 17, Order 6 Rule 6, Order 6 Rule 7, Order 7 Rule 7Transfer of Property Act, 1882 — Section 53A

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High Courts15 Nov 1984

Thirumathi P.G. Lalitha Bai Vs The Spl. Tribunal for Co-operative Cases and Others

Madras High Court · (1986) 99 LW 201 : (1986) 1 MLJ 243

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High Courts14 Nov 1984

Varadaraju Vs State and others

Madras High Court · (1985) LW(Cri) 26

Criminal Procedure Code, 1973 (CrPC) — Section 190

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High Courts14 Nov 1984

Sakthi Sugars Ltd. Vs The Assistant Commissioner of Commercial Taxes, Central Assessment Circle I, Coimbatore and Others

Madras High Court · (1985) 59 STC 52

Tamil Nadu General Sales Tax Act, 1959 — Section 11, 12, 12(2), 12(3), 16

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High Courts12 Nov 1984

Perunchithiranar Vs State of Tamil Nadu, The Union of India and The Chief Minister, Government of Tamil Nadu

Madras High Court · AIR 1986 Mad 83 : (1985) 98 LW 208

Constitution of India, 1950 — Article 15, 226, 51A

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High Courts12 Nov 1984

Perunchithiranar Vs State of Tamil Nadu and Others

Madras High Court · AIR 1986 Mad 83 : (1985) 98 LW 208

Constitution of India, 1950 — Article 15, 226

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High Courts09 Nov 1984

Video Movies by Propr: Haji Rasheed Mohammed Vs Sri D. Ramanujam, Madras-14 and two others

Madras High Court · (1985) LW(Cri) 173

Contempt of Courts Act, 1971 — Section 15(1)

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High Courts09 Nov 1984

Video Movies Vs D. Ramanujam, Madras and Others

Madras High Court · AIR 1986 Mad 119

Contempt of Courts Act, 1971 — Section 12(l), 15, 2

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High Courts08 Nov 1984

The Workmen of Best and Crompton Industries Ltd. Vs The Management of Best and Crompton Engineering Ltd., Madras-55

Madras High Court · (1985) 1 LLJ 492

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 12(2), 2(1), 23Industrial Disputes Act, 1947 — Section 2, 2A

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High Courts07 Nov 1984Dismissed

S.J. Parker Vs Miss Effic (Euphersis) Parker by Power Agent Lalitha, Madras-17

Madras High Court · (1984) 11 MAD CK 0045

Civil Procedure Code, 1908 (CPC) — Section 115, 151Limitation Act, 1963 — Section 5

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High Courts07 Nov 1984

S. Krishnamurthy and Others Vs Chairman, Departmental Promotion Committee III, C/o Inspectorate of General Stores and Others

Madras High Court · (1985) 2 MLJ 241

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High Courts07 Nov 1984

K.S. Kasimaris Ceremique Pvt. Ltd. Vs Union of India and Others

Madras High Court · AIR 1985 Mad 311

State Financial Corporations Act, 1951 — Section 31, 46

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High Courts07 Nov 1984

Sudalaimadam and Another Vs The State

Madras High Court · (1985) CriLJ 1310

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 2, 482Penal Code, 1860 (IPC) — Section 186, 353

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High Courts07 Nov 1984

Soundara Pandian Vs Viswanathan

Madras High Court · (1984) 11 MAD CK 0020

Penal Code, 1860 (IPC) — Section 469, 471, 499, 500

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High Courts07 Nov 1984

P. Subramaniam and Another Vs Reserve Bank of India and Another

Madras High Court · (1985) 57 CompCas 755

Companies Act, 1956 — Section 43A

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High Courts07 Nov 1984

K.S. Kasimaris Ceramique (P.) Ltd. Vs Union of India and Others

Madras High Court · (1985) 58 CompCas 809

State Financial Corporations Act, 1951 — Section 31, 46

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High Courts07 Nov 1984

Durai Pandi Vs Lakshmanan Servai and Others

Madras High Court · AIR 1985 Mad 376 : (1985) 98 LW 131 : (1985) 1 MLJ 306

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 32 Rule 12

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High Courts07 Nov 1984

Vellapandy Thevar and Others Vs State

Madras High Court · (1984) LW(Cri) 257

Penal Code, 1860 (IPC) — Section 302

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High Courts07 Nov 1984

State of Tamil Nadu Vs The Union of India

Madras High Court · (1984) 11 MAD CK 0002

Constitution of India, 1950 — Article 131, 300

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High Courts06 Nov 1984

T. Srinivasan and Another Vs V. Srinivasan

Madras High Court · AIR 1985 Mad 269 : (1985) 98 LW 78

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5

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