High Courts01 Jul 1986
Buhari Sons (Pvt.) Limited, Egmore Vs The Commissioner of Land Revenue, Land Reforms and Food Production, Board of Revenue, Chepauk and Others
Madras High Court · (1986) 99 LW 886 : (1987) 1 MLJ 18
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,377 of 5,229
High Courts27 Jun 1986
Mars Exports Vs Secretary To Ministry of Commerce and Others
Madras High Court · (1988) 17 ECC 172 : (1987) 30 ELT 257
High Courts26 Jun 1986
Deccan Sugar and Abkhari Co. Ltd., Madras Vs U.O.I. and Others
Madras High Court · (1987) 12 ECC 226 : (1987) 12 ECR 892 : (1986) 26 ELT 209
Central Excises and Salt Act, 1944 — Section 2
High Courts25 Jun 1986
Onward Trading Co. Vs Tahsildar, Fort Tondiarpet, Madras and Another
Madras High Court · AIR 1988 Mad 254 : (1987) 66 STC 326
Revenue Recovery Act, 1890 — Section 3, 5
High Courts25 Jun 1986Dismissed
D. Dorairaj Vs The Foreign Exchange Regulation Appellate Board (Southern Zone) and Another
Madras High Court · (1987) 13 ECC 130
COMPANIES ACT, 1956 — Section 81Foreign Exchange Regulation Act, 1973 — Section 14, 19, 2, 81General Clauses Act, 1897 — Section 6
High Courts25 Jun 1986
S.P.S. Jayaram and Co. Vs Assistant Collector of Central Excise (Preventive), Madurai
Madras High Court · (1987) 13 ECC 265 : (1987) 12 ECR 469 : (1987) 28 ELT 20
High Courts25 Jun 1986
Onward Trading Company Vs The Tahsildar and Another
Madras High Court · AIR 1988 Mad 254 : (1987) 66 STC 326
Revenue Recovery Act, 1890 — Section 3, 3(2), 5
High Courts24 Jun 1986Dismissed
Radha Bai, Sole Propr, Pushpa Saree House Vs The New India Assurance Co. Ltd.
Madras High Court · (1986) 06 MAD CK 0026
High Courts24 Jun 1986
V.V. Mani Vs The Revenue Divisional Officer, Tiruchirapalli, The Collector of Tiruchirapalli and Cholan Roadways Corporation Ltd.
Madras High Court · (1986) 06 MAD CK 0024
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts24 Jun 1986
Commissioner of Income Tax Vs Alim Beg Salim Bhai
Madras High Court · (1986) 06 MAD CK 0009
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 21Income Tax Act, 1961 — Section 265(2), 37
High Courts23 Jun 1986
G. Shenbagammal Vs Controller of Estate Duty
Madras High Court · (1986) 55 CTR 368 : (1986) 162 ITR 445
Estate Duty Act, 1953 — Section 44Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22, 22(2), 27
High Courts23 Jun 1986
S. Ganesan Vs The Commissioner and Secretary to Government, Home Department, and Others
Madras High Court · (1986) 99 LW 974 : (1987) 1 MLJ 128
Constitution of India, 1950 — Article 226Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(b), 10(3)(a)(i), 3(3), 3A, 3A(3)
High Courts19 Jun 1986Dismissed
Mani alias Balathandayutham Vs State of Tamil Nadu
Madras High Court · (1987) LW(Cri) 37
Penal Code, 1860 (IPC) — Section 336, 369, 506(II)
High Courts19 Jun 1986
K. Eapen Jacob Vs Commissioner of Income Tax
Madras High Court · (1986) 55 CTR 398 : (1987) 166 ITR 199
Income Tax Act, 1961 — Section 256(1), 4
High Courts19 Jun 1986Allowed
Sri Sarvaraya Sugars Ltd. Vs Appellate Collr. of C. Ex.
Madras High Court · (2000) 115 ELT 625
High Courts19 Jun 1986
The Management of Blue Star and Co. Ltd Vs The Asst. Commissioner of Labour, Madras-6 The Management of Blue Star and Co. Ltd Vs T.S. Sundaram
Madras High Court · (1989) 1 LLJ 233
Tamil Nadu Shops and Establishments Act, 1947 — Section 41(2)
High Courts19 Jun 1986
R. Rajathy Ammal Vs Commissioner of Wealth-tax
Madras High Court · (1986) 56 CTR 262 : (1987) 164 ITR 605
Hindu Succession Act, 1956 — Section 14(1)
High Courts19 Jun 1986
City Transports Pvt. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1986) 162 ITR 436
Income Tax Act, 1961 — Section 41(2)
High Courts18 Jun 1986
Sivakumar and Another Vs V. Somasundaram and Others
Madras High Court · (1986) 99 LW 662 : (1987) 1 MLJ 132
High Courts18 Jun 1986Allowed
V.C. Ganesan Vs The Authorised Officer (Land Reforms) Coimbatore and The Land Commissioner, (Land Reform) Board of Revenue, Chepauk, Madras-5
Madras High Court · (1986) 06 MAD CK 0023