High Courts15 Jul 1986
The Management of Chandra Textiles Private Limited Coimbatore Vs N. Palaniswami and Others
Madras High Court · (1987) 1 LLJ 458 : (1987) 100 LW 166 : (1987) 1 MLJ 269
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,376 of 5,229
High Courts14 Jul 1986
T.A. Umapathy and Another Vs T.A. Masilamani
Madras High Court · AIR 1987 Mad 156
Evidence Act, 1872 — Section 101, 21Negotiable Instruments Act, 1881 (NI) — Section 4, 48
High Courts14 Jul 1986
Palaniswamy Gounder Vs Chellammal and Others
Madras High Court · (1987) 100 LW 367 : (1987) 2 MLJ 23
High Courts11 Jul 1986Dismissed
A.S. Mohamed Ghani Vs Special Additional Director, Enforcement Directorate and Another
Madras High Court · (1987) 13 ECC 316
Foreign Exchange Regulation Act, 1973 — Section 52
High Courts11 Jul 1986
Universal Match Works Vs State of Tamil Nadu
Madras High Court · (1987) 67 STC 132
Central Sales Tax Act, 1956 — Section 8(2), 8(2A)
High Courts10 Jul 1986Dismissed
A. Naina Mohamed Vs The Deputy Director, Enforcement Directorate
Madras High Court · (1987) 13 ECC 337
High Courts10 Jul 1986Dismissed
V. Kader Ibrahim Vs The Deputy Director, Enforcement Directorate and Another
Madras High Court · (1987) 13 ECC 139
Foreign Exchange Regulation Act, 1973 — Section 2, 23, 54
High Courts10 Jul 1986
Kadiresan Vs Kasim and Others
Madras High Court · (1986) 07 MAD CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 2(u), 21, 210, 210(2), 24Penal Code, 1860 (IPC) — Section 147, 323, 332, 335, 341
High Courts09 Jul 1986
E.S. Chockalingam Vs N. Rathinakumar
Madras High Court · (1986) 07 MAD CK 0040
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Jul 1986Dismissed
Director of Enforcement Vs K.N. Rajannam
Madras High Court · (1987) 13 ECC 314
High Courts09 Jul 1986Dismissed
A. Kamal batcha Vs Assistant Director, Enforcement Directorate
Madras High Court · (1987) 13 ECC 135
Foreign Exchange Regulation Act, 1973 — Section 52, 60, 81, 9General Clauses Act, 1897 — Section 6
High Courts08 Jul 1986Allowed
State Vs R. Selvaraj
Madras High Court · (1986) 07 MAD CK 0026
Prevention of Food Adulteration Act, 1954 — Section 7(1)
High Courts08 Jul 1986
Aravind Laboratories Vs V.A. Samy Chemical Works
Madras High Court · AIR 1987 Mad 265 : (1994) 1 MLJ 174
Partnership Act, 1932 — Section 69Trade and Merchandise Marks Act, 1958 — Section 2, 28, 29, 32
High Courts08 Jul 1986
N. Marimuthu Vs The Deputy Director of Printing Directorate of Stationary and Printing Madras and Another, Secretary to Government Transport Department
Madras High Court · (1987) 1 LLJ 57 : (1986) 99 LW 628 : (1991) 1 MLJ 402
Constitution of India, 1950 — Article 226
High Courts04 Jul 1986Dismissed
Andrews and others Vs Anthony John alias Anthony Raj alias Manuvel and others
Madras High Court · (1986) 07 MAD CK 0037
Evidence Act, 1872 — Section 35, 50, 74, 74(i)(iii), 76
High Courts03 Jul 1986
Sridharan Vs Commissioner of Agricultural Income Tax and Another
Madras High Court · (1986) 99 LW 1095
High Courts02 Jul 1986
The Land Commissioner, Board of Revenue and Another Vs Sri Muthu Ganapadigal Vedu Patasala
Madras High Court · (1987) 100 LW 441 : (1987) 1 MLJ 221
High Courts01 Jul 1986
K. Arumugasamy Vs Superintendent of Central Excise, Sivakasi and Others
Madras High Court · (1986) 26 ELT 517
Central Excise Rules, 1944 — Rule 178(4), 180
High Courts01 Jul 1986
Karuppayee Ammal Vs Karuppiah Pillai and Another
Madras High Court · (1987) 2 MLJ 138