COURT ARCHIVE

Madras High Court judgments

1,04,574 judgments · page 3,378 of 5,229

High Courts18 Jun 1986

National Insurance Co. Ltd., Madras and etc. Vs A.D. Jeyaveerapandia Nadar and Bros. and Others

Madras High Court · AIR 1989 Mad 39

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Marine Insurance Act, 1963 — Section 33, 33(2), 51, 52, 57

High Courts18 Jun 1986

National Insurance Company Ltd. and Others Vs A.D. Jeyaveera Pandia Nadar and Bros. and Others

Madras High Court · (1990) 1 ACC 341

Marine Insurance Act, 1963 — Section 33(2), 51, 52

High Courts18 Jun 1986

Avudaithangammal Vs Subramania Thevar and Murugaiah Thevar with eight others

Madras High Court · (1986) 06 MAD CK 0002

High Courts17 Jun 1986

Kattabomman Transport Corporation Ltd. Vs C. Kamachi Ammal and Others

Madras High Court · AIR 1987 Mad 84 : (1988) 1 LW 375

Civil Procedure Code, 1908 (CPC) — Section 34

High Courts17 Jun 1986

A.S.S.P. and Co. Vs Commissioner of Income Tax

Madras High Court · (1986) 55 CTR 375 : (1988) 172 ITR 274

Income Tax Act, 1961 — Section 147, 148, 256

High Courts16 Jun 1986

N. Chandrasekharan Vs Regional Transport Authority, South Arcot, Cuddalore

Madras High Court · (1986) 06 MAD CK 0025

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts16 Jun 1986

G.K.T. Bus Service, Palani Vs State Transport Appellate Tribunal, Madras and Another

Madras High Court · AIR 1988 Mad 127

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 60

High Courts16 Jun 1986

Janab K.M.A. Abdul Khader and Others Vs P. Palanisamy Nadar and Sons

Madras High Court · (1986) 99 LW 827 : (1987) 1 MLJ 430

High Courts02 May 1986

Rakkamma Vs The State of Tamil Nadu

Madras High Court · (1991) LW(Cri) 307

Penal Code, 1860 (IPC) — Section 323, 427

High Courts30 Apr 1986

The Asst. Collector of Customs, (Prosecution) Preventive Dept. Vs Aroumougame

Madras High Court · (1986) 04 MAD CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 327, 352

High Courts29 Apr 1986

Brakes India Ltd., Madras Vs Superintendent of Central Excise, Madras and Others

Madras High Court · (1987) 11 ECC 151 : (1986) ECR 481 : (1986) 26 ELT 211

Central Excise Rules, 1944 — Rule 173Q, 174, 9(2)Central Excises and Salt Act, 1944 — Section 2, 3Customs Act, 1962 — Section 2

High Courts27 Apr 1986

Selvakumar Rice and Oil Mills Vs Tamil Nadu Electricity Board and Another

Madras High Court · (1987) 1 MLJ 32

High Courts25 Apr 1986Allowed

M. M. Hameed Marican Vs M. Mohammed Idrees Marican and Others

Madras High Court · (1986) 04 MAD CK 0026

Pondicherry Court Fees and Suits Valuation Act, 1972 — Section 28

High Courts25 Apr 1986Allowed

Mohan Nair

Madras High Court · (1987) LW(Cri) 13

Criminal Procedure Code, 1973 (CrPC) — Section 19, 313Drugs and Cosmetics Act, 1940 — Section 17, 18, 18(c), 18A, 19(3)Government of India Act, 1935 — Section 103

High Courts25 Apr 1986

Nehru National Higher Secondary School and Nehru National Middle School and Another Vs The State of Tamil Nadu and Another

Madras High Court · (1986) 99 LW 1029 : (1987) 1 MLJ 389

High Courts24 Apr 1986

P.A.K. Palanisamy High School Vs The Joint Director of School Education (Secondary) and Appellate Authority, under Section 23 of the Tamil Nadu Recognised Private Schools (Regulations) and Another

Madras High Court · (1987) 1 MLJ 64

High Courts23 Apr 1986

A.S.V. Varadachariar and Others Vs Sri Pounderikapuram Swami Ashram, Srirangam and Others

Madras High Court · (1986) 99 LW 1099 : (1987) 1 MLJ 85

High Courts23 Apr 1986

A. Karuppuswamy Vs Gnana Soundari

Madras High Court · (1986) 04 MAD CK 0028

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A

High Courts23 Apr 1986

Selvakumar Rice and Oil Mills, Salem Vs Tamil Nadu Electricity Board, Salem and Another

Madras High Court · AIR 1988 Mad 83 : (1986) 99 LW 740 : (1987) 1 MLJ 32

High Courts23 Apr 1986

G.V. Vijayarangam Vs The State Bank of India and Another

Madras High Court · (1986) 99 LW 738 : (1987) 1 MLJ 82