High Courts02 Feb 1987
K. Vasantha and Others Vs Venugopal Achari and Others
Madras High Court · (1987) 2 ACC 317 : (1988) ACJ 196 : (1987) 100 LW 563 : (1987) 2 MLJ 35
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,362 of 5,229
High Courts02 Feb 1987Dismissed
Masilamani Vs G. Ranganathan and K. Panneerselvam
Madras High Court · (1987) 02 MAD CK 0004
High Courts30 Jan 1987
Srinivasalu and Another Vs Krishnammal and Others
Madras High Court · (1987) 100 LW 666 : (1987) 2 MLJ 33
Limitation Act, 1963 — Section 5
High Courts30 Jan 1987
The Assistant Commissioner, Hindu Religiousand Charitable Endowment, Salem and Others Vs Nattainai K.S. Ellappa Mudaliar and Others
Madras High Court · AIR 1987 Mad 187 : (1987) 100 LW 240 : (1988) 1 MLJ 3
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 26
High Courts30 Jan 1987
The Assistant Commissioner, Hindu Religious and Charitable Endowment and Others Vs Nattanmai K.S. Ellappa Mudaliar and Others
Madras High Court · (1988) 1 MLJ 8
High Courts30 Jan 1987
Ganapathy and Others Vs A. Kandaswaini Chettiar and Others
Madras High Court · (1987) 01 MAD CK 0005
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a), 10(3)(c), 14(1)(a), 8(5), 9(3)
High Courts29 Jan 1987
Sakthi Charities Vs Commissioner of Income Tax
Madras High Court · (1990) 182 ITR 483
Income Tax Act, 1961 — Section 11
High Courts29 Jan 1987
Commissioner of Income Tax Vs Indian Metal and Metallurgical Corporation
Madras High Court · (1990) 182 ITR 460
Income Tax Act, 1961 — Section 256(1)
High Courts28 Jan 1987
Haridas Girdhardas (Died) and Others Vs V. Sivarama Subramanian and Others
Madras High Court · (1989) 1 LW 184 : (1989) 1 MLJ 313
High Courts28 Jan 1987
Kumudini Subhan and Another Vs Commissioner of Income Tax Meena Kumari Mohnot and Another Vs Commissioner of Income Tax S.K. Bandari and Another Vs Commissioner of Income Tax N. Mani and Others Vs Commissioner of Income Tax N.K. Mohnot and Others Vs Commissioner of Income Tax M.A. Subban and Another Vs Commissioner of Income Tax
Madras High Court · (1992) 198 ITR 390
Income Tax Act, 1961 — Section 132(4), 136, 143(2), 271(1), 273
High Courts27 Jan 1987
N.A. Suyambulingam Vs V.K. Swaminathan and Another
Madras High Court · (1988) 1 LW 368 : (1988) 1 MLJ 132
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9
High Courts23 Jan 1987Allowed
In Re: Arumugham Pannadi and Narayana Pannadi
Madras High Court · (1987) LW(Cri) 304
Penal Code, 1860 (IPC) — Section 120B, 489(a), 489(c), 489(e)
High Courts23 Jan 1987
C. Ranganathan Vs M. Suri
Madras High Court · (1987) 100 LW 708 : (1987) 2 MLJ 235
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i)
High Courts23 Jan 1987
Subbiah Vs Muthukrishnan
Madras High Court · (1987) 100 LW 536 : (1987) 2 MLJ 159
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151
High Courts23 Jan 1987
Bombay Tyres International Ltd. Vs Express Newspapers Private Ltd. and Another
Madras High Court · (1987) 100 LW 846 : (1987) 2 MLJ 191
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 4(5)(a)
High Courts23 Jan 1987
Arukkani Ammal Vs Guruswamy
Madras High Court · (1987) 100 LW 707 : (1987) 2 MLJ 32
High Courts21 Jan 1987
Sri-la-Sri Arunagirinathar Sri Gnanananda Desika Paramachariya Swamigal, Madurai Vs State of Tamil Nadu and Another
Madras High Court · AIR 1989 Mad 3
Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 10, 3
High Courts21 Jan 1987
Cooppousamy Vs Alamelu and Others
Madras High Court · (1988) 1 LW 120 : (1988) 1 MLJ 432
High Courts21 Jan 1987Allowed
Management of Nathan's Press Vs K. Krishnan and Others
Madras High Court · (1993) 3 LLJ 476
Industrial Disputes Act, 1947 — Section 33C(2)