High Courts09 Jan 1987Dismissed
K. Bhimraj and others Vs State of Tamil Nadu
Madras High Court · (1987) LW(Cri) 312
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 18(b), 18A, 19(3), 32
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,364 of 5,229
High Courts09 Jan 1987
Mangalathammal Vs Marimuthu Thevar and Others
Madras High Court · (1987) 01 MAD CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 397(1), 397(3), 482
High Courts09 Jan 1987
Podikutty and Others Vs N. Rahiath Beevi and Others
Madras High Court · (1987) 100 LW 850 : (1987) 2 MLJ 431
High Courts09 Jan 1987
Balkees Beevi and another Vs Noorjahan Beevi and 5 others
Madras High Court · (1987) 01 MAD CK 0006
High Courts09 Jan 1987
Mangammal Chathyram, Vadalur Vs The Land Tribunal (District Revenue Officer) Thanjavur and The Authorised Officer, Land Reforms, Villupuram
Madras High Court · (1987) 01 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Jan 1987
Selvaraj Vs State and another
Madras High Court · (1987) LW(Cri) 61
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157(2), 173, 173(2)(i)(b), 173(2)(ii)Penal Code, 1860 (IPC) — Section 147, 154, 157, 324, 380
High Courts08 Jan 1987Dismissed
Standard Electric Appliances Vs The Addl. Secretary to Government of India and Others
Madras High Court · (1988) 17 ECC 162
Central Excises and Salt Act, 1944 — Section 35
High Courts07 Jan 1987
Hindustan Import Export Corporation Vs State of Tamil Nadu
Madras High Court · (1988) 69 STC 195
Tamil Nadu General Sales Tax Act, 1959 — Section 13(5), 22, 22(1), 22(2), 3
High Courts07 Jan 1987
Southern Automatic Industries (P) Ltd. Vs Assistant Collector of Central Excise, Madras and Another
Madras High Court · (1987) 12 ECC 232 : (1987) 11 ECR 628 : (1987) 30 ELT 693
High Courts07 Jan 1987
Sankaracharyar Mutt Vs State of Tamil Nadu. (Commissioner of Agricultural Income Tax)
Madras High Court · (1988) 170 ITR 229 : (1987) 100 LW 558
Income Tax Act, 1961 — Section 10(1), 10(23C), 11, 11(1), 12Tamil Nadu Agricultural Income Tax Act, 1955 — Section 4
High Courts06 Jan 1987Allowed
Shanmugham Vs Krishna Ramasami and others
Madras High Court · (1987) LW(Cri) 138
Criminal Procedure Code, 1973 (CrPC) — Section 204, 204(1), 204(4), 244, 244(1)Penal Code, 1860 (IPC) — Section 309, 379, 397
High Courts05 Jan 1987
Mohammad Farook and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1987) 100 LW 1078 : (1987) 2 MLJ 282
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 9
High Courts05 Jan 1987
The State of Tamil Nadu Vs Everest Trading Co.
Madras High Court · (1987) 67 STC 148
Tamil Nadu General Sales Tax Act, 1959 — Section 55, 55(1)
High Courts05 Jan 1987
Deputy Commissioner (CT), Coimbatore Division, Coimbatore Vs Pankaja Mills
Madras High Court · (1989) 43 ELT 259
High Courts01 Jan 1987
Alco Industries Vs Collector of Central Excise, Madras and Another
Madras High Court · (1988) 17 ECC 99 : (1988) 15 ECR 178 : (1987) 32 ELT 279
Central Excises and Salt Act, 1944 — Section 2, 33
High Courts01 Jan 1987
English Electric Company of India Ltd. Vs Assistant Collector of Central Excise Madras and Others
Madras High Court · (1986) 7 ECC 50 : (1987) 32 ELT 643
High Courts01 Jan 1987
George Thangiah, M/s. Deccan Studios, Bangalore Vs Union of India and Others
Madras High Court · (1988) 15 ECC 13 : (1988) 15 ECR 201 : (1987) 32 ELT 627
Constitution of India, 1950 — Article 226
High Courts01 Jan 1987
Standard Electric Appliance Vs Government of India and Others
Madras High Court · (1987) 32 ELT 338
Central Excises and Salt Act, 1944 — Section 35
High Courts01 Jan 1987
Asma Nachiar and Others Vs Union of India and Others
Madras High Court · (1987) 13 ECC 281 : (1987) 32 ELT 71
Gold (Control) Act, 1968 — Section 12, 16(11), 16(3), 16(5), 2
High Courts01 Jan 1987
M.K.S. Abubacker Vs Secretary to Government of India, Ministry of Finance New Delhi Land Others
Madras High Court · (1987) 32 ELT 640
Customs Act, 1962 — Section 115(2)