High Courts27 Feb 1987
B. Paras Devi Vs Vijaya Auto Parts
Madras High Court · (1987) 100 LW 319 : (1987) 1 MLJ 482
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,361 of 5,229
High Courts25 Feb 1987
Oyya Thevar Vs Ramayyan and Kuppuswami Konar
Madras High Court · (1987) 02 MAD CK 0024
Transfer of Property Act, 1882 — Section 53A
High Courts24 Feb 1987
The Union of India Vs D. Ranganathan
Madras High Court · (1987) 02 MAD CK 0003
Constitution of India, 1950 — Article 311, 311(2), 311(2)
High Courts23 Feb 1987Allowed
E.S.T. Chandrammal Vs The Town Panchayat of Pallipat
Madras High Court · (1987) 02 MAD CK 0026
Tamil Nadu Panchayats Act, 1958 — Section 179Tamil Nadu Panchayats Act, 1994 — Section 178
High Courts18 Feb 1987
P. Subbiah Doss (died) and Others Vs Christudoss Skanmugasunduram (died) and Another
Madras High Court · (1987) 02 MAD CK 0023
High Courts17 Feb 1987
K.V. Janakirama Iyer Vs Radhakrishna Chettiar and Another
Madras High Court · (1988) 1 LW 16 : (1987) 2 MLJ 284
Civil Procedure Code, 1908 (CPC) — Section 122
High Courts17 Feb 1987
M.A. Brosh Nainar Vs State of Tamil Nadu
Madras High Court · (1987) 02 MAD CK 0009
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts16 Feb 1987
East Coast Papers, Madras Vs Union of India and Another
Madras High Court · (1987) 30 ELT 248
Central Excises and Salt Act, 1944 — Section 2
High Courts12 Feb 1987
Dharmalinga Chetty and Others Vs Mathurambal and Another
Madras High Court · (1987) 2 MLJ 268
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Feb 1987
Sellammal and Others Vs Union of India and Others
Madras High Court · (1987) 02 MAD CK 0010
Income Tax Act, 1961 — Section 28
High Courts10 Feb 1987
Chhogalal, rep by power of attorney agent C.Pukhraj Jain, sole propr: of Sha Jetmull Ganmull Vs G. Ramalingam
Madras High Court · (1987) 02 MAD CK 0025
Civil Procedure Code, 1908 (CPC) — Section 120, 16, 17, 20
High Courts10 Feb 1987
E.I.D. Parry (India) Ltd. Vs S.A.E. (India) Ltd.
Madras High Court · (1987) 02 MAD CK 0002
Contract Act, 1872 — Section 2(d)
High Courts09 Feb 1987
Radhakrishna Mudaliar Vs Chinnammal and Others
Madras High Court · (1987) 02 MAD CK 0016
Transfer of Property Act, 1882 — Section 92
High Courts05 Feb 1987
Surajmal Sowcar and Sons Vs Arokia Mary
Madras High Court · AIR 1987 Mad 278 : (1987) 100 LW 504 : (1987) 2 MLJ 50
Tamil Nadu Buildings (Lease and Rent Control) (Amendment) Act, 1973 — Section 10(2), 10(8)
High Courts04 Feb 1987
S.V. Saminatha Naidu Vs L. Muthuswamy Chettiar and Another
Madras High Court · (1989) 1 LW 380 : (1989) 1 MLJ 257
High Courts04 Feb 1987
K.M.S.K. Rabindranath (Died) Vs S. Bakyam Pillai
Madras High Court · AIR 1988 Mad 358 : (1987) 100 LW 840
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts03 Feb 1987
Venkateswara Metal Industries Vs The State of Tamil Nadu
Madras High Court · (1989) 74 STC 304
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 14, 15, 16, 31(3)
High Courts03 Feb 1987
Padmanabhan Vs Bama
Madras High Court · (1988) CriLJ 1386 : (1990) 2 RCR(Criminal) 466
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127
High Courts03 Feb 1987Dismissed
Spencer Consumer Products and Services Ltd. Vs Collector of Central Excise
Madras High Court · (1988) 34 ELT 19
Central Excises and Salt Act, 1944 — Section 35F
High Courts02 Feb 1987
S.M.D. Fizuddin Vs Accommodation Controller, Collector of Madras
Madras High Court · AIR 1988 Mad 364 : (1987) 100 LW 340 : (1987) 2 MLJ 329
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3