High Courts03 Mar 1987

V.M. Rao Vs Parameswari Ammal and Others

Madras High Court · AIR 1988 Mad 230 : (1987) 100 LW 1080

Guardians and Wards Act, 1890 — Section 27Hindu Minority and Guardianship Act, 1956 — Section 8Registration Act, 1908 — Section 47
High Courts27 Feb 1987

Pravin Kumar Vs P. Rajeswaran and Others

Madras High Court · AIR 1988 Mad 132 : (1987) 100 LW 895 : (1987) 2 MLJ 481

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 103Succession Act, 1925 — Section 2(H), 213, 74, 87, 92