High Courts21 Apr 1987
Managing Director Thanthai Periyar Transport Corpn. Ltd. Vs Chinnammal and Others
Madras High Court · (1990) 2 ACC 562
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,358 of 5,229
High Courts21 Apr 1987
Pujamma and Others Vs G. Rajendra Naidu and Others
Madras High Court · (1987) 2 ACC 385 : AIR 1988 Mad 109 : (1987) 100 LW 768 : (1987) 2 MLJ 214
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts16 Apr 1987
K. Anbazhagan and Others Vs The Secretary, The Tamil Nadu Legislative Assembly, Madras and Others
Madras High Court · AIR 1988 Mad 275
Constitution of India, 1950 — Article 172, 19(1), 190, 191, 194(3)Tamil Nadu Legislative Assembly Rules — Rule 312
High Courts16 Apr 1987
Kothari (Madras) Ltd. Vs Agricultural Income Tax Officer
Madras High Court · (1988) 74 CTR 73 : (1989) 177 ITR 538 : (1987) 100 LW 605
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 36
High Courts13 Apr 1987
P. Sulochana and Others Vs M. Vinayagam and Another
Madras High Court · (1990) 1 ACC 233
High Courts09 Apr 1987
Nagarajan and Others Vs Annammal
Madras High Court · (1989) 1 LW 396 : (1989) 1 MLJ 443
High Courts08 Apr 1987Dismissed
State Vs K. Jayakumar and Another
Madras High Court · (1989) LW(Cri) 365
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 2, 7(1)
High Courts08 Apr 1987
Periyar Self-Respect Propaganda Institution, Trichy and Others Vs State of Tamil Nadu and Others
Madras High Court · AIR 1988 Mad 27
Constitution of India, 1950 — Article 19(l)Societies Registration Act, 1860 — Section 1, 15Tamil Nadu Societies Registration Act, 1975 — Section 15(3), 15(4), 26(4)
High Courts08 Apr 1987
M.N. Ravichandran Vs Union of India (UOI) and Others
Madras High Court · (1988) 1 MLJ 97
High Courts03 Apr 1987
Nataraja Naidu Vs Ramadoss Chetty and Another
Madras High Court · (1988) 2 LW 32 : (1988) 1 MLJ 389
High Courts03 Apr 1987
Pappammal and Others Vs Swamikannu Padayachi and Others
Madras High Court · (1987) 100 LW 867 : (1987) 2 MLJ 306
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Apr 1987
C. Selvakumar Vs Assistant Collector of Customs
Madras High Court · (1989) 42 ELT 207
Customs Act, 1962 — Section 15, 15(1), 2(3), 25, 25(1)
High Courts03 Apr 1987
Sugesan and Co. (P) Ltd. Vs Collector of Customs
Madras High Court · (1988) 15 ECC 21 : (1988) 16 ECR 304 : (1988) 36 ELT 457
Customs House Agents Licensing Regulations, 1984 — Regulation 14, 21
High Courts01 Apr 1987
Govindan and Others Vs Cholan Roadways Corporation and Another
Madras High Court · (1988) 2 ACC 125 : (1989) ACJ 194
High Courts30 Mar 1987Allowed
A. Thangavel Vs A. Mariappan
Madras High Court · (1987) 03 MAD CK 0033
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3A, 115Constitution of India, 1950 — Article 227
High Courts27 Mar 1987
Ulagammal Vs The National Insurance Company Ltd. and Another
Madras High Court · (1989) 1 ACC 282
Motor Vehicles Act, 1939 — Section 110D
High Courts27 Mar 1987
The State of Madras and Another Vs Mehadeva Iyer and Others
Madras High Court · (1988) 1 MLJ 128
Constitution of India, 1950 — Article 12
High Courts26 Mar 1987
The Malankara Syrian Catholic Arch Diocese of Trlvandrum Vs The Joint Director of School Education (Secondary) Madras- 6, The Director of Government Examination, Madras-6
Madras High Court · (1987) 03 MAD CK 0036
Constitution of India, 1950 — Article 30, 30(1)
High Courts26 Mar 1987Allowed
N. Krishnasami Chetty and Others Vs The Licensing Officer, Deputy Transport Commissioner and Secretary, Regional Transport Authority
Madras High Court · AIR 1988 Mad 274 : (1987) 100 LW 654 : (1987) 2 MLJ 156
Motor Vehicles Act, 1939 — Section 2(3)
High Courts25 Mar 1987Dismissed
A. Joseph Fernando Vs Maria Navis and others
Madras High Court · (1987) LW(Cri) 267
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482