High Courts23 Jan 2024
Edwin Jegan S/O. Paul Raj Vs State
Madras High Court · (2024) 01 MAD CK 0158
Indian Penal Code, 1860 — Section 147, 148, 229A, 302, 307, 324, 341, 380, 506(II)
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 33 of 40
High Courts23 Jan 2024
Girishwar S/O. Senthilkumar Vs State
Madras High Court · (2024) 01 MAD CK 0157
Indian Penal Code, 1860 — Section 229A, 328
High Courts23 Jan 2024
Prakash S/O. Soundharrajan Vs State
Madras High Court · (2024) 01 MAD CK 0156
Indian Penal Code, 1860 — Section 120(b), 229A, 395, 397
High Courts23 Jan 2024
P. Haridoss Vs State
Madras High Court · (2024) 01 MAD CK 0155
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(ii)(B)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77Indian Penal Code, 1860 — Section 229A
High Courts23 Jan 2024
Rahul @ Rajkumar Vs State
Madras High Court · (2024) 01 MAD CK 0154
Indian Penal Code, 1860 — Section 34, 229A, 294(b), 307, 324, 341, 506(II)
High Courts23 Jan 2024
Masilamani And Others Vs State
Madras High Court · (2024) 01 MAD CK 0153
Indian Penal Code, 1860 — Section 109, 147, 148, 149, 229A, 294(b), 302, 341, 342, 352, 506(ii)Tamil Nadu Prohibition Of Harassment Of Women Act, 2002 — Section 4Code Of Criminal Procedure, 1973 — Section 110
High Courts22 Jan 2024
Veeramani And Others Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0152
Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts22 Jan 2024
Mathan And Others Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0151
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Indian Penal Code, 1860 — Section 229AJuvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts22 Jan 2024
Christopher Vs State
Madras High Court · (2024) 01 MAD CK 0150
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 325, 506(ii)
High Courts22 Jan 2024
Ajin And Others Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0149
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 324, 452, 506(ii)
High Courts22 Jan 2024
P.Bose Vs State
Madras High Court · (2024) 01 MAD CK 0148
Prevention Of Corruption Act, 1988 — Section 7Indian Penal Code, 1860 — Section 229A
High Courts22 Jan 2024
Alvir Singh Vs State
Madras High Court · (2024) 01 MAD CK 0147
Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)
High Courts22 Jan 2024
Danush @ Dhanasekaran Vs State
Madras High Court · (2024) 01 MAD CK 0146
Indian Penal Code, 1860 — Section 229ACode Of Criminal Procedure, 1973 — Section 164(5), 439Protection Of Children From Sexual Offences Act, 2012 — Section 5(I), 5(j)(ii), 6
High Courts22 Jan 2024
Mukesh Choudhry Vs State
Madras High Court · (2024) 01 MAD CK 0145
Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)
High Courts22 Jan 2024
Dinesh Kumar And Others Vs State
Madras High Court · (2024) 01 MAD CK 0144
Indian Penal Code, 1860 — Section 229A, 328
High Courts22 Jan 2024
H. Shravan Kumar Vs State
Madras High Court · (2024) 01 MAD CK 0143
Indian Penal Code, 1860 — Section 229A, 273, 328
High Courts22 Jan 2024
Manikandan @ Rajesh Vs State
Madras High Court · (2024) 01 MAD CK 0142
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Indian Penal Code, 1860 — Section 229AJuvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts19 Jan 2024
Ezhumalai Vs State
Madras High Court · (2024) 01 MAD CK 0141
Indian Penal Code, 1860 — Section 229A, 294(b), 304, 323
High Courts19 Jan 2024
Vinoth Arokkiam Vs State
Madras High Court · (2024) 01 MAD CK 0140
Indian Penal Code, 1860 — Section 229A, 302
High Courts19 Jan 2024
Karthik @ Mittai Karthik Vs State
Madras High Court · (2024) 01 MAD CK 0139
Indian Penal Code, 1860 — Section 229A, 392