High Courts19 Jan 2024
Muthuraj Vs State
Madras High Court · (2024) 01 MAD CK 0138
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 34 of 40
High Courts19 Jan 2024
Vinayagam S/O. Appu Vs State
Madras High Court · (2024) 01 MAD CK 0137
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)(ii)Indian Penal Code, 1860 — Section 229A
High Courts19 Jan 2024
Shahul Ameed Vs State
Madras High Court · (2024) 01 MAD CK 0136
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts19 Jan 2024
Prabhu S/O. Periyasami Vs State
Madras High Court · (2024) 01 MAD CK 0135
Indian Penal Code, 1860 — Section 34, 229A, 302, 341, 379Code Of Criminal Procedure, 1973 — Section 311
High Courts19 Jan 2024
Ashwin Kumar S/O. Udaya Kumar Vs State
Madras High Court · (2024) 01 MAD CK 0134
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 506(ii)
High Courts19 Jan 2024
Radhakrishnan Vs State
Madras High Court · (2024) 01 MAD CK 0133
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 506(i)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts19 Jan 2024
P. Rabideen Vs State
Madras High Court · (2024) 01 MAD CK 0132
Indian Penal Code, 1860 — Section 229A, 273, 328 Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)
High Courts19 Jan 2024
Ramanujam S/O. Chainnappan Vs State
Madras High Court · (2024) 01 MAD CK 0131
Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 229A, 294(b), 302, 341, 342, 352, 506(2)Tamil Nadu Prohibition Of Harassment Of Women Act, 2002 — Section 4Code Of Criminal Procedure, 1973 — Section 110
High Courts19 Jan 2024
Selvaraj Vs State
Madras High Court · (2024) 01 MAD CK 0130
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 6(b), 24(1)Indian Penal Code, 1860 — Section 229A, 272, 273, 328
High Courts19 Jan 2024
Karthikeyan @ Luna Vs State
Madras High Court · (2024) 01 MAD CK 0129
Indian Penal Code, 1860 — Section 147, 148, 229A, 302, 307
High Courts19 Jan 2024
Parimala W/O. Sankar Vs State
Madras High Court · (2024) 01 MAD CK 0128
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aa), 4(1A)iiIndian Penal Code, 1860 — Section 229A
High Courts19 Jan 2024
K.Sathish S/O. Kothandaraman And Others Vs State
Madras High Court · (2024) 01 MAD CK 0127
Indian Penal Code, 1860 — Section 229A, 302Code Of Criminal Procedure, 1973 — Section 174
High Courts19 Jan 2024
Karuppusamy And Others Vs State
Madras High Court · (2024) 01 MAD CK 0126
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(5)
High Courts19 Jan 2024
Vimal Vs State
Madras High Court · (2024) 01 MAD CK 0125
Indian Penal Code, 1860 — Section 229A, 323, 363, 506(i)Protection Of Children From Sexual Offences Act, 2012 — Section 11(1), 11(4), 12Code Of Criminal Procedure, 1973 — Section 164
High Courts19 Jan 2024
Rajaguru Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0124
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1)(1A), 21(1)Tamil Nadu Public Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(1)
High Courts19 Jan 2024
Satheesh Vs State
Madras High Court · (2024) 01 MAD CK 0123
Indian Penal Code, 1860 — Section 229A, 379
High Courts19 Jan 2024
David Seelan And Others Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0122
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 323, 506(ii)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts19 Jan 2024
Rajasekar Vs State
Madras High Court · (2024) 01 MAD CK 0121
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25, 29(1)Indian Penal Code, 1860 — Section 229A
High Courts19 Jan 2024
Lokesh @ Lokeswaran Vs State
Madras High Court · (2024) 01 MAD CK 0120
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts18 Jan 2024
Velmurugan And Others Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0119
Indian Penal Code, 1860 — Section 109, 229A, 294(b), 307, 324, 506(ii)Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3