High Courts31 Jan 2024
Kumar Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0184
Indian Penal Code, 1860 — Section 229A, 379
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 31 of 40
High Courts31 Jan 2024
Parvathy Malliga Vs Deputy Superintendent Of Police
Madras High Court · (2024) 01 MAD CK 0183
Indian Penal Code, 1860 — Section 229APrevention Of Corruption Act, 1988 — Section 7(a)
High Courts30 Jan 2024
Arivazhagan @ Arivu Vs State
Madras High Court · (2024) 01 MAD CK 0203
Indian Penal Code, 1860 — Section 229A, 302, 307, 323, 341, 397, 506(ii)
High Courts30 Jan 2024
Vivian Arthur S/O. Anthony Dass Vs State
Madras High Court · (2024) 01 MAD CK 0202
Indian Penal Code, 1860 — Section 229A, 392
High Courts30 Jan 2024
Santhoshkumar Vs State
Madras High Court · (2024) 01 MAD CK 0201
Indian Penal Code, 1860 — Section 229A, 328Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 22(a), 29(1)
High Courts30 Jan 2024
R. Gunalan And Others Vs State
Madras High Court · (2024) 01 MAD CK 0200
Indian Penal Code, 1860 — Section 209, 381, 409, 420, 465, 477A
High Courts30 Jan 2024
S.Govindra Vs State
Madras High Court · (2024) 01 MAD CK 0199
Indian Penal Code, 1860 — Section 201, 229A, 304(II)
High Courts30 Jan 2024
Rajan Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0190
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1)(i), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts30 Jan 2024
Sathishkumar Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0189
Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 7(1), 7(2)Food Safety And Standards Act, 2006 — Section 52, 59
High Courts30 Jan 2024
Sony @ Vijayakumar Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0188
Indian Penal Code, 1860 — Section 229A, 294(b), 302, 307, 323, 324, 506(ii)
High Courts30 Jan 2024
Sundar @ Sundaralingam Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0187
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(5)
High Courts30 Jan 2024
Anwar @ Anwar Raja @ Chinnasamy Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0186
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(5)
High Courts29 Jan 2024
Hemkumar Vs State
Madras High Court · (2024) 01 MAD CK 0197
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts29 Jan 2024
Mohamed Hanfa S/O. Abdul Jabar And Others Vs State
Madras High Court · (2024) 01 MAD CK 0196
Indian Penal Code, 1860 — Section 109, 229A, 379
High Courts29 Jan 2024
Prabu S/O. Sankar Vs State
Madras High Court · (2024) 01 MAD CK 0195
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B, 29(1)Indian Penal Code, 1860 — Section 229A
High Courts29 Jan 2024
Vinothkumar And Others Vs State
Madras High Court · (2024) 01 MAD CK 0194
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 22(b), 29(1), 25Indian Penal Code, 1860 — Section 229A
High Courts29 Jan 2024
Balaji Sha Vs State
Madras High Court · (2024) 01 MAD CK 0171
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 9(m), 10, 21(1)Indian Penal Code, 1860 — Section 229A
High Courts29 Jan 2024
M.Srinivasan Vs State
Madras High Court · (2024) 01 MAD CK 0170
Indian Penal Code, 1860 — Section 229A, 394, 397, 450
High Courts29 Jan 2024
Ramesh S/O. Selvam And Others Vs State
Madras High Court · (2024) 01 MAD CK 0169
Indian Penal Code, 1860 — Section 229A, 379, 430
High Courts29 Jan 2024
V.Velu Vs State
Madras High Court · (2024) 01 MAD CK 0168
Indian Penal Code, 1860 — Section 34, 114, 229A, 307, 324, 341