High Courts10 Jun 2022
Guruvayi @ Rasathi Vs State
Madras High Court · (2022) 06 MAD CK 0019
Indian Penal Code, 1860 — Section 229A, 306
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 42 of 48
High Courts09 Jun 2022
Karthick @ Mouli Karthick Vs State Rep By
Madras High Court · (2022) 06 MAD CK 0018
Indian Penal Code, 1860 — Section 294(b), 341, 366, 376(D)
High Courts09 Jun 2022
P.Palanivel Vs State Represented By
Madras High Court · (2022) 06 MAD CK 0017
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts09 Jun 2022
Sivanandham @ Kattupoonai Vs State Rep. By
Madras High Court · (2022) 06 MAD CK 0016
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts07 Jun 2022
M. Ramesh Kumar Vs State
Madras High Court · (2022) 06 MAD CK 0015
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce Production Supply And Distribution) Act, 2003 — Section 24(1)Indian Penal Code, 1860 — Section 229A
High Courts06 Jun 2022
Samadurai Vs State Rep. By
Madras High Court · (2022) 06 MAD CK 0014
Indian Penal Code, 1860 — Section 34, 120(B), 182, 201, 211, 218, 302, 342
High Courts06 Jun 2022
M.Balaji Vs State Rep By
Madras High Court · (2022) 06 MAD CK 0011
Indian Penal Code, 1860 — Section 229A, 302, 392, 397
High Courts03 Jun 2022
Dr.V.C.Sangeetha Vs State Of Tamil Nadu
Madras High Court · (2022) 06 MAD CK 0012
High Courts02 Jun 2022Dismissed
Mohammed Faruk Vs State Rep.By
Madras High Court · (2022) 06 MAD CK 0008
Indian Penal Code, 1860 — Section 406, 420
High Courts02 Jun 2022Allowed
Vijayakumar And Others Vs State Rep.By
Madras High Court · (2022) 06 MAD CK 0007
Indian Penal Code, 1860 — Section 147, 148, 294(b), 302, 307, 324, 342
High Courts02 Jun 2022Allowed
Salai. Gnanadasan Vs State Rep.By
Madras High Court · (2022) 06 MAD CK 0006
Indian Penal Code, 1860 — Section 419, 420, 448, 464, 468, 471
High Courts02 Jun 2022Dismissed
Mehathab Ali Vs State By
Madras High Court · (2022) 06 MAD CK 0005
Indian Penal Code, 1860 — Section 229A, 489B, 489E
High Courts02 Jun 2022Dismissed
Palpandiyan Vs State By
Madras High Court · (2022) 06 MAD CK 0004
Indian Penal Code, 1860 — Section 229A, 379Mines And Mineral (Development And Regulation) Act, 1957 — Section 21(1)
High Courts02 Jun 2022Dismissed
P.Ranga Vs State Rep By
Madras High Court · (2022) 06 MAD CK 0003
Indian Penal Code, 1860 — Section 120B, 229A, 302
High Courts02 Jun 2022Dismissed
M.Sivakumar Vs State Rep By Its
Madras High Court · (2022) 06 MAD CK 0002
Indian Penal Code, 1860 — Section 229A, 306
High Courts02 Jun 2022Dismissed
R.Rajendiran Vs State
Madras High Court · (2022) 06 MAD CK 0001
Indian Penal Code, 1860 — Section 294(b), 302, 307, 323, 324, 448, 506(ii)
High Courts26 May 2022Disposed Of
S.J.Surya Vs Deputy Commissioner Of Income Tax
Madras High Court · (2022) 05 MAD CK 0029
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 300Income Tax Act, 1961 — Section 133A, 139(1), 143(3), 144, 148, 153(A), 156, 226(3), 226(5), 271(1)(iii), 271(1)(C), 273A, 276C, 276CC, 276C(1), 276C(2), 276CC, 277, 278(e), 279, 281B
High Courts18 May 2022
Dinesh Vs State
Madras High Court · (2022) 05 MAD CK 0028
Indian Penal Code, 1860 — Section 147, 294(b), 302, 323, 342, 506(i)
High Courts18 May 2022
Justin Chirsthuraj And Others Vs State
Madras High Court · (2022) 05 MAD CK 0027
Indian Penal Code, 1860 — Section 392, 397
High Courts18 May 2022
Nijamdeen Noorul Ameen Vs State
Madras High Court · (2022) 05 MAD CK 0026
Indian Penal Code, 1860 — Section 147, 148, 294(b), 307, 323, 341, 506(ii)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 83(ii)