High Courts28 Jun 2022
S.Muthukrishnan Vs State
Madras High Court · (2022) 06 MAD CK 0059
Indian Penal Code, 1860 — Section 328Cigarette And Other Tobacco Products Act, 2003 — Section 6, 24(1)
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 40 of 48
High Courts28 Jun 2022
Sakitha Begum Vs State
Madras High Court · (2022) 06 MAD CK 0058
Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Child Marriage Act, 2006 — Section 9, 10
High Courts28 Jun 2022
Mohamed Fizal Vs State
Madras High Court · (2022) 06 MAD CK 0057
Indian Penal Code, 1860 — Section 328, 376, 417
High Courts28 Jun 2022
Maria Anthony Raj Vs State
Madras High Court · (2022) 06 MAD CK 0056
Code Of Criminal Procedure, 1973 — Section 174
High Courts27 Jun 2022
Mahalakshmi Vs State
Madras High Court · (2022) 06 MAD CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c)Indian Penal Code, 1860 — Section 229A
High Courts27 Jun 2022
Elanthan Vs State
Madras High Court · (2022) 06 MAD CK 0054
Indian Penal Code, 1860 — Section 120(B), 229A, 420, 465, 467, 468, 471
High Courts27 Jun 2022
Thambidurai Vs State
Madras High Court · (2022) 06 MAD CK 0053
Indian Penal Code, 1860 — Section 109, 120(B), 419, 465, 467, 468, 471Indian Penal Code, 1860 — Section 229A
High Courts27 Jun 2022
Mayur Metha @ Mayur Vs State
Madras High Court · (2022) 06 MAD CK 0052
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(b), 25Indian Penal Code, 1860 — Section 229A
High Courts27 Jun 2022
Santhosh @ Santhosh Kumar Vs State
Madras High Court · (2022) 06 MAD CK 0051
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 306
High Courts27 Jun 2022
Saravanakumar @ Don Saravanan Vs State
Madras High Court · (2022) 06 MAD CK 0050
Indian Penal Code, 1860 — Section 392, 397Indian Penal Code, 1860 — Section 120B, 201, 229A, 392, 397
High Courts27 Jun 2022Disposed Of
Manikandan Vs State
Madras High Court · (2022) 06 MAD CK 0049
Code Of Criminal Procedure, 1973 — Section 317
High Courts24 Jun 2022Dismissed
Abdul Haleem Vs Deputy Director
Madras High Court · (2022) 06 MAD CK 0048
Prevention Of Money Laundering Act, 2002 — Section 2(1)(x), 2(1)(y), 3, 4, 17, 17(1), 45, 45(1), 45(1)(ii), 50Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
High Courts24 Jun 2022
G.Elango Vs Inspector Of Police
Madras High Court · (2022) 06 MAD CK 0047
Indian Penal Code, 1860 — Section 229A, 406, 420, 506(1)
High Courts24 Jun 2022
Ashok Kumar Vs State
Madras High Court · (2022) 06 MAD CK 0046
Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 6Code Of Criminal Procedure, 1973 — Section 167(2)Indian Penal Code, 1860 — Section 229A
High Courts24 Jun 2022
Jayakumar Vs State
Madras High Court · (2022) 06 MAD CK 0034
Indian Penal Code, 1860 — Section 176, 201, 229A, 302Code Of Criminal Procedure, 1973 — Section 174(3)
High Courts24 Jun 2022
J.Ashok Vs State
Madras High Court · (2022) 06 MAD CK 0033
Indian Penal Code, 1860 — Section 229A, 420, 506(2)
High Courts24 Jun 2022
Thiruvenkadam And Others Vs State
Madras High Court · (2022) 06 MAD CK 0032
Indian Penal Code, 1860 — Section 229A, 273, 506(ii)Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 7, 20(1)Food Safety And Standards Act, 2006 — Section 58, 59
High Courts24 Jun 2022
Sanuja Bagar Vs State
Madras High Court · (2022) 06 MAD CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts23 Jun 2022
Rajesh And Others Vs State
Madras High Court · (2022) 06 MAD CK 0040
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts23 Jun 2022
G.Prabhakaran Vs State
Madras High Court · (2022) 06 MAD CK 0039
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29(1), 37Code Of Criminal Procedure, 1973 — Section 41(2)Indian Penal Code, 1860 — Section 229A