High Courts11 Jul 2022
Manjula Vs State
Madras High Court · (2022) 07 MAD CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25, 29(1)Indian Penal Code, 1860 — Section 229A
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 38 of 48
High Courts11 Jul 2022Allowed
K.Vignesh Vs State
Madras High Court · (2022) 07 MAD CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts11 Jul 2022
Raja Vs State
Madras High Court · (2022) 07 MAD CK 0003
Indian Penal Code, 1860 — Section 229A, 365, 506(1)Protection Of Children From Sexual Offences Act, 2012 — Section 8, 10Prohibition Of Child Marriage Act, 2006 — Section 10, 11
High Courts11 Jul 2022Disposed Of
Sakthi Saravanan Vs State Of Tamil Nadu
Madras High Court · (2022) 07 MAD CK 0002
Code Of Criminal Procedure, 1973 — Section 317Indian Penal Code, 1860 — Section 304A, 304(ii)
High Courts08 Jul 2022
Mohammed Ali And Others Vs State
Madras High Court · (2022) 07 MAD CK 0011
Indian Penal Code, 1860 — Section 229A, 363, 385, 506(i)
High Courts08 Jul 2022
Seenu @ Srinivasan Vs State
Madras High Court · (2022) 07 MAD CK 0010
Indian Penal Code, 1860 — Section 302, 307
High Courts08 Jul 2022
Liyo Prathiep Vs State
Madras High Court · (2022) 07 MAD CK 0009
Indian Penal Code, 1860 — Section 229A, 380
High Courts08 Jul 2022
Prabukumar Vs State
Madras High Court · (2022) 07 MAD CK 0008
Indian Penal Code, 1860 — Section 229A, 279, 308, 337Motor Vehicles Act, 1988 — Section 185
High Courts08 Jul 2022
Shankar @ PeriyaAppunu Vs State
Madras High Court · (2022) 07 MAD CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294(b), 229, 302, 324, 341, 506(2)
High Courts06 Jul 2022
Murthy And Others Vs State
Madras High Court · (2022) 07 MAD CK 0062
Indian Penal Code, 1860 — Section 120(b), 229A, 294(b), 307, 506(ii)
High Courts05 Jul 2022
V.Palani @ Palanivel Vs State
Madras High Court · (2022) 07 MAD CK 0061
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 37Indian Penal Code, 1860 — Section 229A
High Courts05 Jul 2022Disposed Of
M/s.R.K.Emu Farms And Others Vs State
Madras High Court · (2022) 07 MAD CK 0029
Constitution Of India, 1950 — Article 21, 22Indian Penal Code, 1860 — Section 120B, 406, 420Tamil Nadu Protection Of Interests Of Depositors (In Financial Establishments) Act, 1997 — Section 5
High Courts04 Jul 2022Disposed Of
M/S Gupta Hair Products (P) Ltd Vs Deputy Director General Of Foreign Trade And Others
Madras High Court · (2022) 07 MAD CK 0098
High Courts04 Jul 2022
Manikandan.V Vs State
Madras High Court · (2022) 07 MAD CK 0066
Indian Penal Code, 1860 — Section 229A, 294(b), 306, 323Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 4(B)2
High Courts04 Jul 2022
Thameem Ansari And Others Vs Intelligence Officer
Madras High Court · (2022) 07 MAD CK 0065
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22, 27A, 29, 37, 67Indian Penal Code, 1860 — Section 229A
High Courts04 Jul 2022
Suresh Vs State
Madras High Court · (2022) 07 MAD CK 0060
Indian Penal Code, 1860 — Section 229, 294(b), 307, 324, 341, 506(ii)
High Courts04 Jul 2022
P.Annadurai Vs State
Madras High Court · (2022) 07 MAD CK 0059
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 6(a)Indian Penal Code, 1860 — Section 229A, 328
High Courts04 Jul 2022
S.Selvam And Others Vs State
Madras High Court · (2022) 07 MAD CK 0058
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 341, 427
High Courts01 Jul 2022Allowed
Balaji @ Venkadachalam Vs Administrative Executive Magistrate-Cum-Deputy And Others
Madras High Court · (2022) 07 MAD CK 0064
Code Of Criminal Procedure, 1973 — Section 110, 110(e), 122(1)(b)Tamil Nadu District Police Act, 1868 — Section 6
High Courts01 Jul 2022Dismissed
Prabakaran @ China Prabhakaran Vs Inspector Of Police And Others
Madras High Court · (2022) 07 MAD CK 0001
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37